Citation : 2021 Latest Caselaw 4363 Tel
Judgement Date : 15 December, 2021
THE HON'BLE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE N. TUKARAMJI
WRIT APPEAL No.1998 of 2017
JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)
The counsel for appellant / petitioner has submitted
a letter dt.13.12.2021 to the Registrar (Judicial), High
Court for the State of Telangana intending to withdraw
the Writ Appeal.
Recording the same, the Writ Appeal is dismissed as
withdrawn. No costs.
As a sequel, miscellaneous petitions pending if any,
in this Writ Appeal, shall stand closed.
__________________________________ SATISH CHANDRA SHARMA, CJ
___________________ N. TUKARAMJI, J
Date : 15.12.2021 Ndr
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