M/S National Mineral Devl Cor ... vs M/S K J Infrastructure Projects I ...
2021 Latest Caselaw 4193 Tel

Citation : 2021 Latest Caselaw 4193 Tel
Judgement Date : 8 December, 2021

Telangana High Court

M/S National Mineral Devl Cor ... vs M/S K J Infrastructure Projects I ... on 8 December, 2021

Bench: P Naveen Rao, P.Madhavi Devi

         THE HON'BLE SRI JUSTICE P. NAVEEN RAO
                          AND
        THE HON'BLE SMT JUSTICE P. MADHAVI DEVI

       CIVIL MISCELLANEOUS APPEAL No.766 OF 2015

                         Date:08.12.2021

Between:


M/s. National Mineral Development Corporation
Limited, (A Government of India Enterprise),
Rep., by its Chairman-cum-Managing Director,
10-3-311/A, Masab Tank, Hyderabad and others
                                                   .. Appellants


           And


M/s. K.J. Infrasture Projects (I) Private
Limited, A Company, registered under Indian
Companies Act, having its Corporate Office
At 408/10, Purandar Complex, Mukund Nagar
Industrial Estate, Pune, rep., by its Authorised
Signatory, Shanker Girirao, Kokandakar,
S/o. Girirao, Aged 50 years and another
                                                   .. Respondents

The Court made the following:

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. MADHAVI DEVI

CIVIL MISCELLANEOUS APPEAL No.766 OF 2015

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

Sri K. Raghavacharyulu, learned counsel for the appellants,

filed a letter dated 06.12.2021, seeking permission of the Court to

withdraw the Civil Miscellaneous Appeal.

Permission is accorded and the Civil Miscellaneous Appeal is

dismissed as withdrawn. Miscellaneous Petitions, if any, pending

in this appeal shall stand closed.

___________________ P. NAVEEN RAO, J

______________________ P. MADHAVI DEVI, J Date:08.12.2021 KH

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. MADHAVI DEVI

CIVIL MISCELLANEOUS APPEAL No.766 OF 2015

Date:08.12.2021