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B.Sudershan Reddy vs Sri Manchupally Ramulu
2021 Latest Caselaw 4184 Tel

Citation : 2021 Latest Caselaw 4184 Tel
Judgement Date : 7 December, 2021

Telangana High Court
B.Sudershan Reddy vs Sri Manchupally Ramulu on 7 December, 2021
Bench: A.Venkateshwara Reddy
      HONOURABLE SRI JUSTICE A.VENKATESHWARA REDDY

            SECOND APPEAL Nos 279 and 361 of 2016

COMMON JUDGMENT:

        Heard learned counsel for the appellants.

2.       It is submitted that the issue in both the appeals settled

outside the Court and the appeals may be disposed of by recording

the same.

3.      While recording the submissions of learned counsel for the

appellants, the appeals are dismissed as settled out of the Court.

Pending miscellaneous applications, if any, shall stand closed.



                                    ________________________________
                                    A.VENKATESHWARA REDDY,J
07.12.2021

Nvl

 
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