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The United India Insurance Co Ltd vs Telugu Laxmi Gattu Laxmi Devi 6 Ors
2021 Latest Caselaw 4134 Tel

Citation : 2021 Latest Caselaw 4134 Tel
Judgement Date : 3 December, 2021

Telangana High Court
The United India Insurance Co Ltd vs Telugu Laxmi Gattu Laxmi Devi 6 Ors on 3 December, 2021
Bench: G Sri Devi
             HONOURABLE JUSTICE G. SRI DEVI

M.A.C.M.A. No.2547 of 2006

Judgment:

Though this matter pertains to the year 2006, none appeared

on behalf of the appellant/company on 12.06.2020 and 08.11.2021.

Even today, when the matter is called, none appears for the

appellant nor any representation is made on its behalf.

Hence, the Appeal is dismissed for default.

Miscellaneous applications, if any, pending, shall stand

dismissed.

_______________ (G. SRI DEVI, J) 3rd December 2021 lur

 
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