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Barrenkula Srinivas vs The State Of Telangana
2021 Latest Caselaw 1362 Tel

Citation : 2021 Latest Caselaw 1362 Tel
Judgement Date : 26 April, 2021

Telangana High Court
Barrenkula Srinivas vs The State Of Telangana on 26 April, 2021
Bench: G Sri Devi
              HONOURABLE JUSTICE G. SRI DEVI

             CRIMINAL PETITION NO.2268 OF 2021

JUDGMENT:

Sri T. P. Acharya, learned counsel for the petitioner/A-1,

seeks permission to withdraw this Criminal Petition.

Permission is accorded.

Therefore, the Criminal Petition is dismissed as withdrawn.

Miscellaneous applications, if any, pending shall stand

dismissed.

_________________ (G. SRI DEVI, J)

26th April 2021 RRB

 
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