Gondle Siddaramulu vs Illitam Ramulu
2021 Latest Caselaw 1353 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 781 of 2018

ORDER:

This Civil Revision Petition is filed questioning the docket

order dated 22.02.2017 passed by the learned Senior Civil Judge,

Medak in O.S.No.10 of 2017.

It is to be noted that as per the status report of Senior Civil

Judge, Medak, the said suit itself came to be decreed by the Court

below vide judgment dated 22.03.2019.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J

Dt:26.04.2021.

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