Citation : 2021 Latest Caselaw 1254 Tel
Judgement Date : 19 April, 2021
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 5711 of 2017
ORDER:
This Civil Revision Petition is filed questioning the order
dated 23.08.2017 dismissing I.A.No.2537 of 2015 in O.S.No.710
of 2012 on the file of III Additional Chief Judge, City Civil
Courts, Hyderabad.
It is to be noted that as per the status report of Chief Judge,
City Civil Courts, Hyderabad, the said suit itself came to be
dismissed for default by the Court below vide judgment dated
21.06.2018.
In those circumstances, nothing survives for adjudication in
this Civil Revision Petition.
Accordingly, this Civil Revision Petition is closed.
However, it is made clear that if any of the parties desire to be
heard, liberty is given to them to file an Application to revive the
Revision and on filing such Application, the matter would be
heard on merits.
Miscellaneous applications, if any pending, shall stand
closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J
19th April, 2021.
kdl
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