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Resham Singh vs State Of Rajasthan (2026:Rj-Jd:20649)
2026 Latest Caselaw 7152 Raj

Citation : 2026 Latest Caselaw 7152 Raj
Judgement Date : 1 May, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Resham Singh vs State Of Rajasthan (2026:Rj-Jd:20649) on 1 May, 2026

[2026:RJ-JD:20649]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 3921/2026

 Resham Singh S/o Harnam Singh, Aged About 45 Years, R/o
 Nirvana, Police Station, Suratgarh Sadar, District Sri Ganganagar
 (Lodged Sub Jail Suratgarh)
                                                                      ----Petitioner
                                       Versus
 State of Rajasthan, Through PP
                                                                    ----Respondent


For Petitioner(s)             :    Ms. Rajni Kaushik
For Respondent(s)             :    Mr. Hathi Singh Jodha, PP



      HON'BLE MR. JUSTICE CHANDRA SHEKHAR SHARMA

Order

01/05/2026

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(Uploaded on 01/05/2026 at 05:26:41 PM)

[2026:RJ-JD:20649] (2 of 2) [CRLMB-3921/2026]

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(CHANDRA SHEKHAR SHARMA),J 22-Vishal/-

(Uploaded on 01/05/2026 at 05:26:41 PM)

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