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Rohit Ghachi vs State Of Rajasthan (2026:Rj-Jd:20812)
2026 Latest Caselaw 7148 Raj

Citation : 2026 Latest Caselaw 7148 Raj
Judgement Date : 1 May, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Rohit Ghachi vs State Of Rajasthan (2026:Rj-Jd:20812) on 1 May, 2026

[2026:RJ-JD:20812]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 5413/2026

 Rohit Ghachi S/o Baldev, Aged About 24 Years, Resident Of Ward
 No. 54, Chagariya Mohalla, Near Meera Chowk, Sriganganagar,
 Rajasthan. (At Present Lodged In Central Jail, Sriganganagar)
                                                                     ----Petitioner
                                      Versus
 State Of Rajasthan, Through PP
                                                                   ----Respondent


For Petitioner(s)            :    Mr. Gopi Ram Goyal
For Respondent(s)            :    Mr. Narendra Gehlot, PP with
                                  Mr. Ravindra Singh



      HON'BLE MR. JUSTICE CHANDRA SHEKHAR SHARMA

Order

01/05/2026

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(Uploaded on 01/05/2026 at 05:35:10 PM)

[2026:RJ-JD:20812] (2 of 2) [CRLMB-5413/2026]

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(CHANDRA SHEKHAR SHARMA),J 166-Vishal/-

(Uploaded on 01/05/2026 at 05:35:10 PM)

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