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Bheru Lal vs State Of Rajasthan (2026:Rj-Jd:20597)
2026 Latest Caselaw 7144 Raj

Citation : 2026 Latest Caselaw 7144 Raj
Judgement Date : 1 May, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Bheru Lal vs State Of Rajasthan (2026:Rj-Jd:20597) on 1 May, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:20597]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 4155/2026

 Bheru Lal S/o Pyar Singh, Aged About 27 Years, Bhachedi, Police
 Station Jaloda Jagir, District Pratapgarh, Rajasthan. (Presently
 Lodged At Sub Jail Choti Sadri)
                                                                      ----Petitioner
                                       Versus
 State Of Rajasthan, Through The Public Prosecutor
                                                                    ----Respondent


For Petitioner(s)             :    Mr. Pranjal Babel
For Respondent(s)             :    Mr. Prem Singh Panwar, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

01/05/2026

01- izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu i= vUrxZr /kkjk 483 Hkkjrh; ukxfjd lqj{kk lafgrk] iqfyl Fkkuk tkyksnk tkxhj] ftyk izrkix<+ esa ntZ izFke lwpuk fjiksVZ la[;k 18@2026] vijk/k vUrxZr /kkjk 121¼1½] 132] 115¼2½ o 3¼5½ Hkkjrh; U;k; lafgrk rFkk /kkjk 3 ih-Mh-ih-ih- ,DV ds ekeys esa tekur ij fjgk fd, tkus dh izkFkZuk ds lkFk izLrqr gqvk gSA

02- cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA

03- izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dh vksj ls ;g rdZ izLrqr fd;k gS fd bl ekeys esa pkyku is"k gks pqdk gSA izkFkhZ&vfHk;qDr dks fnukad 17-03-2026 dks fxj¶rkj fd;k x;k Fkk] rc ls izkFkhZ&vfHk;qDr U;kf;d vfHkj{kk esa py jgk gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA ijh{kk lkexzh dks dksbZ uqdlku izkFkhZ&vfHk;qDr }kjk ugha igqapkuk crk;k x;k gSA bl vk/kkj ij izkFkhZ&vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA

04- blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ&vfHk;qDr ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA

(Uploaded on 01/05/2026 at 01:19:30 PM)

[2026:RJ-JD:20597] (2 of 2) [CRLMB-4155/2026]

05- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA bl ekeys esa pkyku is"k gks pqdk gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk ls badkj ugha fd;k tk ldrkA

06- cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa dks ns[krs gq, izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSA

07- ifj.kker% izkFkhZ&vfHk;qDr dk tekur vkosnu i= Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZ&vfHk;qDr HkS#yky iq= I;kjflag mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k #i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj #i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 24-divyashri/-

(Uploaded on 01/05/2026 at 01:19:30 PM)

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