Citation : 2026 Latest Caselaw 7129 Raj
Judgement Date : 1 May, 2026
[2026:RJ-JD:20680]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 446/2026
Asian Institute Of Veterinary Science, Khatushyam Ji Road,
Ringus, Sikar, Rajasthan Being Run And Managed By Shri Shyam
Shikshan Sansthan, B-6, Jamunapuri, Murlipura Scheme, Jaipur
Through Its Secretary Vishal Mahala S/o Bhagirath Singh
Mahala, Aged About 50 Years, R/o B-6, Jamnauri, Murlipura,
Jaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Animal
Husbandry Department, Jaipur.
2. Deputy Secretary To The Government, Department Of
Animal Husbandary, Secretariat, Jaipur.
3. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner Through Its Registrar.
----Respondents
Connected With
S.B. Civil Writ Petition No. 469/2026
Sri Sant Veterinary Institute, Khatushyamji Road, Chomu
Purohitan, Abhawas, Sikar, Rajasthan Being Run And Managed
By Shri Sant Shikshan Sansthan Through Its Chairman - Jagdish
Prasad Yadav S/o Ruda Ram Yadav, Aged 51 Years, Resident Of
Mohanpura, Jaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Animal
Husbandry Department, Jaipur.
2. Deputy Secretary, To The Government, Department Of
Animal Husbandry, Secretariat, Jaipur.
3. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner Through Its Registrar.
----Respondents
S.B. Civil Writ Petition No. 503/2026
Swami Vivekanand Livestock Diploma Institute, Village Kachroli,
Tehsil Hindaun City, District Karauli, Rajasthan Being Run And
Managed By Maa Savitri Shiksha Niketan Samiti Through Its
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Secretary Jwala Singh Beniwal S/o Vijay Singh Beniwal, Aged
About 45 Years, R/o Krishna Colony, Bayana Mod, Hindaun City,
Karauli, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Animal
Husbandry Department, Jaipur.
2. Deputy Secretary To The Governement, Department Of
Animal Husbandry, Secretariat, Jaipur.
3. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
----Respondents
S.B. Civil Writ Petition No. 3543/2026
Shivgyan Livestock Diploma Training Institute, Village Rundal,
Tehsil Amer, Jaipur, Rajasthan Being Run And Managed By Apex
International Council For Education And Research Society
Through Its Member - Sita Ram Yadav S/o Shiv Lal Yadav, Aged
51 Years, Resident Of 165, Ganesh Nagar-5, Moti Banda
Machada, Jaipur , Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Animal
Husbandry Department, Jaipur.
2. Deputy Secretary To The Government, Department Of
Animal Husbandry, Secretariat, Jaipur.
3. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner Through Its Registrar.
4. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner Through Its Chairman Admission Board Ahdp-
2025.
----Respondents
S.B. Civil Writ Petition No. 3560/2026
Shri Hans Nimbark Veterinary Institute, Gonakasar Road,
Roondal, Jaipur, Rajasthan Being Run And Managed By Shri Hans
Nimbark Shikshan Sansthan Through Its Member - Sita Ram
Yadav S/o Shiv Lal Yadav, Aged 51 Years, Resident Of 165,
Ganesh Nagar, 5 Moti Banda Machada, Jaipur, Rajasthan.
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----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Animal
Husbandry Department, Jaipur.
2. Deputy Secretary To The Government, Department Of
Animal Husbandry, Secretariat, Jaipur.
3. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
4. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Chairman Admission Board Ahdp-
2025.
----Respondents
For Petitioner(s) : Mr. R.N. Mathur, Sr. Advocate assisted
by Mr. Ankur Mathur
Mr. C.S. Kotwani
For Respondent(s) : Mr. Ravindra Jala for Mr. S.S.
Ladrecha, AAG
Mr. Ravindra Choudhary for Mr. Nathu
Singh Rathore, AAG
Mr. Ajay Kumar Vyas &
Mr. Jatin Sankhla for University
HON'BLE MR. JUSTICE MUKESH RAJPUROHIT
Order
01/05/2026
1. These writ petitions have been preferred by the petitioners-
institutes with the following prayer:-
"(a) By way of an appropriate writ, order or direction direct the respondent University to forthwith enroll the students admitted in the petitioner institution for the Animal Husbandry Diploma (Livestock Assistant) Course for the academic session 2024-25 and to treat them as duly enrolled students of the University;
(b) By way of an appropriate writ, order or direction direct the respondents to permit the students of the petitioner institution to appear in all mid-term, end-term and other examinations of the Animal Husbandry Diploma Course and to
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conduct and evaluate such examinations in accordance with law;
(c) By way of an appropriate writ, order or direction direct the respondents to declare the results of the examinations of the students of the petitioner institution as and when conducted and to extend all consequential academic benefits;
(d) Pass any other order(s) deemed fit and proper in the facts and circumstances of the case."
2. Learned counsel for the parties submit that during pendency
of the writ petitions, the students have also approached before
this Court by way of filing writ petitions and by the order dated
21.04.2026, passed by a Coordinate Bench of this Court in S.B.
Civil Writ Petition No.5037/2026 along with connected matters,
the students have been directed to be shifted to other institutions
and the compliance report in respect of transfer of the students
shall be placed on record.
3. In view of the aforesaid submissions, nothing survives in
these writ petitions.
4. The writ petitions are accordingly dismissed as having
rendered infructuous.
5. Stay petition and all the pending applications, if any, also
stands dismissed.
(MUKESH RAJPUROHIT),J 41-45-Ramesh/-
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