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Smt. Basanti Devi vs Ramesh Chandra (2026:Rj-Jd:14511)
2026 Latest Caselaw 4805 Raj

Citation : 2026 Latest Caselaw 4805 Raj
Judgement Date : 28 March, 2026

[Cites 1, Cited by 0]

Rajasthan High Court - Jodhpur

Smt. Basanti Devi vs Ramesh Chandra (2026:Rj-Jd:14511) on 28 March, 2026

[2026:RJ-JD:14511]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 13616/2025

1.       Smt. Basanti Devi W/o Late Shri Premchand Soni, Aged
         About 69 Years, Resident Of Soni Building, Guljarpura,
         Jodhpur (Raj.).
2.       Rajesh S/o Late Shri Premchand Soni, Aged About 57
         Years, Resident Of Soni Building, Guljarpura, Jodhpur
         (Raj.).
3.       Narendra S/o Late Shri Premchand Soni, Aged About 54
         Years, Resident Of Soni Building, Guljarpura, Jodhpur
         (Raj.).
4.       Madhusudan S/o Late Shri Premchand Soni, Aged About
         52 Years, Resident Of Soni Building, Guljarpura, Jodhpur
         (Raj.).
5.       Smt. Guniya @ Jashoda Devi W/o Late Shri Ishwar Chand
         Soni, Aged About 76 Years, Resident Of Soni Building,
         Guljarpura, Jodhpur (Raj.).
6.       Smt. Vidya Devi W/o Late Shri Surendra Kumar Soni,
         Aged        About   50     Years,      Resident        Of   Soni   Building,
         Guljarpura, Jodhpur (Raj.).
7.       Sunil S/o Late Shri Surendra Kumar, Aged About 35
         Years, Resident Of Soni Building, Guljarpura, Jodhpur
         (Raj.).
8.       Rahul D/o Late Shri Surendra Kumar, Aged About 24
         Years, Resident Of Soni Building, Guljarpura, Jodhpur
         (Raj.).
9.       Smt. Ruchika D/o Late Shri Surendra Kumar, Aged About
         29 Years, Resident Of Soni Building, Guljarpura, Jodhpur
         (Raj.).
10.      Komal D/o Late Shri Surendra Kumar, Aged About 26
         Years, Resident Of Soni Building, Guljarpura, Jodhpur
         (Raj.).
11.      Mahendra Kumar S/o Late Shri Ishwarchand Soni, Aged
         About 58 Years, Resident Of Soni Building, Guljarpura,
         Jodhpur (Raj.).
                                                                      ----Petitioners
                                       Versus
1.       Ramesh Chandra S/o Late Shri Chhagan Lal, Resident Of


                         (Uploaded on 28/03/2026 at 02:22:26 PM)
                        (Downloaded on 28/03/2026 at 03:22:13 PM)
                                    [2026:RJ-JD:14511]                    (2 of 2)                       [CW-13616/2025]


                                            Near Rajendra Suri Temple, Kheradiyon-Ka-Bas, Jodpur
                                            (Raj.).
                                   2.       Babu Bhai, Resident Of Soni Building, Guljarpura, Bamba
                                            Bari, Jodhpur (Raj.).
                                                                                                     ----Respondents


                                   For Petitioner(s)          :       Mr. Chetan Prakash Soni
                                   For Respondent(s)          :



                                              HON'BLE MR. JUSTICE MUKESH RAJPUROHIT

Order

28/03/2026

An application (IA No.01/2026) has been filed seeking

withdrawal of writ petition with liberty to file fresh application

under Order I Rule 10 CPC before the learned Rent Tribunal,

Jodhpur.

For reasons and grounds set forth in the application, the

same is allowed.

Hence, instant civil writ petition stands dismissed as

withdrawn with liberty as prayed for.

(MUKESH RAJPUROHIT),J 170-mSingh/-

(Uploaded on 28/03/2026 at 02:22:26 PM)

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