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Deepak Singh vs State Of Rajasthan (2026:Rj-Jd:14347)
2026 Latest Caselaw 4657 Raj

Citation : 2026 Latest Caselaw 4657 Raj
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Deepak Singh vs State Of Rajasthan (2026:Rj-Jd:14347) on 27 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:14347]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                              JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 3214/2026

 Deepak Singh S/o Rajendra Singh, Aged About 29 Years, R/o
 Dheeraj Shah Nagar Gali No 05 Makan No 161 Ratlam Police
 Station Dindayal Nagar Ratlam, District Ratlam (M.p) At Present
 Near Majid Panchvati Chittorgarh, Police Station Sadar
 Chittorgarh. (Presently Lodged At District Jail Chittorgarh)
                                                        ----Petitioner
                              Versus
 State Of Rajasthan, Through Pp
                                                     ----Respondent


For Petitioner(s)            :     Mr. S.S. Shaktawat
For Respondent(s)            :     Mr. Hanuman Prajapati, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

27/03/2026 01- izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu i= vUrxZr /kkjk 483 ch-,u-,l-,l-] iqfyl Fkkuk dksrokyh ftyk fpRrkSM+x<+ esa ntZ izFke lwpuk fjiksVZ la[;k 58@2026] vijk/k vUrxZr /kkjk 309¼6½] 3¼5½ ch-,u-,l- ds ekeys esa tekur ij fjgk fd, tkus dh izkFkZuk ds lkFk izLrqr gqvk gSA

02- cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA

03- izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dh vksj ls ;g rdZ izLrqr fd;k gS fd izkFkhZ&vfHk;qDr dks bl izdj.k esa >wBk Qalk;k x;k gSA izkFkhZ&vfHk;qDr ds fo:) iwoZ esa ,d eqdnek ntZ gksuk v/khuLFk U;k;ky; ds vkns'k esa vafdr gSA iwoZ esa ntZ eqdnek fnukad 15-10-2025 dks fu.khZr gks pqdk gSA ftlesa izkFkhZ&vfHk;qDr dks lansg dk ykHk fn;k tkdj nks"keqDr ?kksf"kr fd;k tk pqdk gSA ftl fu.kZ; dh izfr dks voyksdu gsrq is'k fd;kA izdj.k esa vuqla/kku iw.kZ gksdj urhtk vkus ckn urhtk fopkj.k esa le; yxus dh laHkkouk gSA izkFkhZ&vfHk;qDr dkQh le; ls U;kf;d vfHkj{kk esa py jgk gSA vr% izkFkhZ&vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA 04- blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ&vfHk;qDr ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA

(Uploaded on 27/03/2026 at 06:04:26 PM)

[2026:RJ-JD:14347] (2 of 2) [CRLMB-3214/2026]

05- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA

06- cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa dks ns[krs gq, izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSA 07- ifj.kker% izkFkhZ&vfHk;qDr dk tekur vkosnu i= Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZ&vfHk;qDr fnid flag iq= jktsUnz flag] mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 118-mayank/-

(Uploaded on 27/03/2026 at 06:04:26 PM)

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