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Govind vs State Of Rajasthan (2026:Rj-Jd:11519)
2026 Latest Caselaw 3668 Raj

Citation : 2026 Latest Caselaw 3668 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Govind vs State Of Rajasthan (2026:Rj-Jd:11519) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                   [2026:RJ-JD:11519]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                         S.B. Criminal Miscellaneous Bail Application No. 683/2026

                                    Govind S/o Madanlal Dangi, Aged About 20 Years, Resident Of
                                    Langach Police Station Kapasan District Chittorgarh Rajasthan
                                    (Presently Lodged In District Jail Chittorgarh)
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.       State Of Rajasthan, Through Pp
                                    2.       Dungarmal Dangi S/o Dayaram Ji Dangi, R/o Devari Police
                                             Station Sadar Chittorgarh District Chittorgarh Rajasthan
                                                                                                        ----Respondents


                                   For Petitioner(s)               :   Mr. Shive Kumar Bhati
                                   For Respondent(s)               :   Mr. Hanuman Prajapati, PP



                                         HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(YOGENDRA KUMAR PUROHIT),J 18-divyashri/heena-

(Uploaded on 10/03/2026 at 05:44:52 PM)

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