Anmol Singh vs State Of Rajasthan (2026:Rj-Jd:3172)
2026 Latest Caselaw 757 Raj

Citation : 2026 Latest Caselaw 757 Raj
Judgement Date : 19 January, 2026

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Rajasthan High Court - Jodhpur

Anmol Singh vs State Of Rajasthan (2026:Rj-Jd:3172) on 19 January, 2026

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2026:RJ-JD:3172]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 14909/2025

1.       Ashmeet Singh S/o Manjeet Singh, Aged About 19 Years,
         R/O Chack Jwala Singh Wala Tehsil And District
         Hanumangarh (At Present Lodged In Dist Jail
         Hanumangarh)
2.       Manjeet Singh S/o Hari Singh, Aged About 46 Years, R/ O
         Chack Jwala Singh Wala Tehsil And District Hanumangarh
         (At Present Lodged In Dist Jail Hanumangarh)
3.       Bachanpal Singh S/o Manjeet Singh, Aged About 20
         Years, R/O Chack Jwala Singh Wala Tehsil And District
         Hanumangarh (At Present Lodged In Dist Jail
         Hanumangarh)
4.       Harpreet @ Happy S/o Azad Singh, Aged About 23 Years,
         R/O Chack Jwala Singh Wala Tehsil And District
         Hanumangarh (At Present Lodged In Dist Jail
         Hanumangarh)
                                                                 ----Petitioners
                                   Versus
State of Rajasthan, through PP
                                                                ----Respondent
                             Connected With
     S.B. Criminal Miscellaneous Bail Application No. 13756/2025
Randhir Singh S/o Hardev Singh, Aged About 30 Years, Resident
Of Chak 4 Rrw Rodawali Tehsil And District Hanumangarh
(Lodged In Dist Jail Hanumangarh)
                                                                  ----Petitioner
                                   Versus
State of Rajasthan, through PP
                                                                ----Respondent
     S.B. Criminal Miscellaneous Bail Application No. 14678/2025
Anmol Singh S/o Gurtej Singh, Aged About 21 Years, R/o Ward
No 1 Chak Jwala Singh Wala Tehsil And District Hanumangarh.
(Presently Lodged At Dist. Jail Hanumangarh)
                                                                  ----Petitioner
                                   Versus
State of Rajasthan, through PP
                                                                ----Respondent


For Petitioner(s)        :     Mr. Vikram Vaishnav
                               Mr. Vipin Makkad
                               Mr. Sawai Singh
                               Mr. P.K. Rawla
                               Mr. Devi lal Rawla



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                    (Downloaded on 19/01/2026 at 08:36:11 PM)
 [2026:RJ-JD:3172]                      (2 of 3)                    [CRLMB-14909/2025]


For Respondent(s)           :     Mr. Urja Ram Kalbi, PP
                                  Mr. Anil Bidan Halu



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/01/2026

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(Uploaded on 19/01/2026 at 05:19:22 PM)

[2026:RJ-JD:3172] (3 of 3) [CRLMB-14909/2025]

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(UMA SHANKER VYAS),J

42-44-45-kumawat/-

(Uploaded on 19/01/2026 at 05:19:22 PM)