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Manohar Lal Alias Manish vs State Of Rajasthan (2026:Rj-Jd:2027)
2026 Latest Caselaw 470 Raj

Citation : 2026 Latest Caselaw 470 Raj
Judgement Date : 14 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Manohar Lal Alias Manish vs State Of Rajasthan (2026:Rj-Jd:2027) on 14 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2027]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 15352/2025

1.       Manohar Lal Alias Manish S/o Surja Ram, Aged About 30
         Years, Resident Of Tilwasani Police Station Bilara District
         Jodhpur (At Present Lodged In Central Jail Jodhpur)
2.       Rakesh S/o Surja Ram, Aged About 31 Years, Resident Of
         Tilwasani Police Station Bilara District Jodhpur (At Present
         Lodged In Central Jail Jodhpur)
                                                                  ----Petitioners
                                    Versus
State of Rajasthan, through PP
                                                                 ----Respondent


For Petitioner(s)         :     Mr. Rajendra Kumar Soni
For Respondent(s)         :     Mr. Urja Ram Kalbi, PP
                                Mr. Sunil Vishnoi



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

14/01/2026

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(Uploaded on 14/01/2026 at 04:42:12 PM)

[2026:RJ-JD:2027] (2 of 2) [CRLMB-15352/2025]

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(UMA SHANKER VYAS),J

75-kumawat/-

(Uploaded on 14/01/2026 at 04:42:12 PM)

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