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Mukesh Kumar vs State Of Rajasthan (2026:Rj-Jd:1755)
2026 Latest Caselaw 403 Raj

Citation : 2026 Latest Caselaw 403 Raj
Judgement Date : 13 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Mukesh Kumar vs State Of Rajasthan (2026:Rj-Jd:1755) on 13 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:1755]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 317/2026

 Mukesh Kumar S/o Sanvalaram, Aged About 21 Years, R/o
 Kalbiyo Ki Dhani, Devda, Police Station Jhab, District Jalore,
 Rajasthan (Lodged In Sub Jail, Sanchore)
                                                                    ----Petitioner
                                     Versus
 State of Rajasthan, through PP
                                                                  ----Respondent


For Petitioner(s)          :     Mr. Mukesh Kumar Bishnoi
For Respondent(s)          :     Mr. Urja Ram Kalbi, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/01/2026

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(Uploaded on 13/01/2026 at 03:43:59 PM)

[2026:RJ-JD:1755] (2 of 2) [CRLMB-317/2026]

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(Uploaded on 13/01/2026 at 03:43:59 PM)

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