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Rajasthan High Court - Jodhpur
M/S. Salasar Crashing Industries vs Smt. Nazma (2026:Rj-Jd:8660) on 17 February, 2026
[2026:RJ-JD:8660]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Misc. Appeal No. 343/2025
1. M/s. Salasar Crashing Industries, Through Its Partner
Mahesh Gehlot S/o Devi Lal, Aged About 53 Years,
Resident Of Badiya, Tehsil Daijer, District Jodhpur, At
Present Bhiyali Bera, Mandore, P.s. Mandore, Jodhpur.
(Owner Of Vehicle Dumper Leyland Truck Bearing No.rj-
19-7507)
2. Bhagirath S/o Shri Babulal, Aged About 40 Years,
Resident Of Pooniyo Ki Basti, Aadarsh Chewa, Police
Station Baytu, District Barmer. (Driver Of Vehicle Dumper
Leyland Truck Bearing No.rj-19-7507)
----Appellants
Versus
1. Ugam Singh S/o Shri Kishore Singh, Aged About 43
Years, R/o Ghadaw, Tehsil And Dist. Jodhpur
2. Jaswant Kanwar D/o Shri Ugam Singh, Aged About 18
Years, R/o Ghadaw, Tehsil And Dist. Jodhpur
3. Chhail Singh S/o Shri Ugam Singh, Aged About 12 Years,
Minor Through Natural Guardian Father Respondent No. 1
R/o Ghadaw, Tehsil And Dist. Jodhpur
4. Ranjeet Singh S/o Shri Ugam Singh, Aged About 10
Years, Minor Through Natural Guardian Father Respondent
No. 1 R/o Ghadaw, Tehsil And Dist. Jodhpur
5. United India Insurance Company Limited, Office Address-
Branch Office Plot No.615, First Floor Mahaveer Plaza, 11
A Pal Road, Jodhpur. (Policy No.1420013115 P
1090006933 Insured From 04.11.2015 To 03.11.2016)
6. Bhanwara Ram S/o Babulal, Resident Of Kali Beri,
Sursagar, At Present Resident Of Digari Kalan, Banar,
Jodhpur. (Driver Of Vehicle City Bus Bearing No. Rj-19-
Pa-2614).
7. Lalit Kumar Solanki S/o Shri Manaklal, Resident Of Padela
Bera, Ward No.57, Mandore, Jodhpur. (Owner Of Vehicle
City Bus Bearing No. Rj-19- Pa-2614).
8. The New India Assurance Company Ltd., Divisional Office-
Abhay Chambers, Jalori Gate, Jodhpur. (Insurer Company
Of Vehicle City Bus Bearing No.rj-19-Pa-2614) (Insurance
Policy No.330500311501000002486 From 26.06.2015 To
25.06.2016).
----Respondents
Connected With
S.B. Civil Misc. Appeal No. 60/2025
1. M/s. Salasar Crashing Industries, Through Its Partner
Mahesh Gehlot S/o Devi Lal, Aged About 53 Years,
Resident Of Badiya, Tehsil Daijer, District Jodhpur, At
Present Bhiyali Bera, Mandore, P.s. Mandore, Jodhpur.
(Owner Of Vehicle Dumper Leyland Truck Bearing No.rj-
19-Ga-7507)
2. Bhagirath S/o Shri Babulal, Aged About 40 Years,
Resident Of Pooniyo Ki Basti, Aadarsh Chewa, Police
Station Baytu, District Barmer. (Driver Of Vehicle Dumper
Leyland Truck Bearing No. Rj-19-Ga-7507)
----Appellants
Versus
1. Smt. Nazma W/o Late Shri Akram Khan, Aged About 20
Years, R/o Near Dhan Sahida Dargah, Kabir Nagar,
Sursagar Road, Jodhpur
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2. Ayan Khan S/o Late Shri Akram Khan, Aged About 2
Years, Minor, Through His Natural Guardian Mother- Smt.
Nazma W/o Late Shri Akram Khan, Aged About 20 Years,
Resident Of Near Dhan Sahida Dargah, Kabir Nagar,
Sursagar Road, Jodhpur
3. Jabarddin Khan S/o Shri Rehmat Khan, Aged About 48
Years, Resident Of Near Dhan Sahida Dargah, Kabir
Nagar, Sursagar Road, Jodhpur
4. Smt. Munni W/o Shri Jabarddin, Aged About 42 Years,
Resident Of Near Dhan Sahida Dargah, Kabir Nagar,
Sursagar Road, Jodhpur
5. Shakila D/o Late Shri Akram Khan, Minor, Through His
Natural Guardian Mother- Smt. Nazma W/o Late Shri
Akram Khan, Aged About 20 Years, Resident Of Near
Dhan Sahida Dargah, Kabir Nagar, Sursagar Road,
Jodhpur
6. United India Insurance Company Ltd., Office Add. Branch
Office Plot No. 615, First Floor Mahaveer Plaza, 11 A Pal
Road, Jodhpur (Policy No. 1420013115 P 1090006933
Insured From 04-11-2015 To 03-11-2016)
7. Bhanwara Ram S/o Babulal, R/o Kali Beri, Sursagar, At
Present R/o Digari Kalan, Banar, Jodhpur (Driver Of
Vehicle City Bus Bearing No. Rj-19-Pa-2614)
8. Lalit Kumar Solanki S/o Shri Manaklal, R/o Padela Bera,
Ward No. 57, Mandore, Jodhpur (Owner Of Vehicle City
Bus Bearing No. Rj-19-Pa-2614)
9. The New India Assurance Company Limited, Divisional
Office- Abhay Chambers, Jalori Gate, Jodhpur. (Insurer
Company Of Vehicle City Bus Bearing No. Rj-19-Pa-2614)
(Insurance Policy No.330500311501000002486 From
26.06.2015 To 25.06.2016).
----Respondents
S.B. Civil Misc. Appeal No. 417/2025
1. M/s. Salasar Crashing Industries, Through Its Partner
Mahesh Gehlot S/o Devi Lal Aged 53 Years, R/o Badiya,
Teh. Daijar, Dist.jodhpur, At Present Bhiyali Bera,
Mandore, Ps Mandore, Jodhpur.
2. Bhagirath S/o Sh. Babulal, Aged About 44 Years, R/o
Pooniyo Ki Basti, Aadarsh Chewa, Ps Baytu, Dist. Barmer.
----Appellants
Versus
1. Ram Singh S/o Sh. Kan Singh, Aged About 44 Years, R/o
Village Ghadaw, Teh. And Dist. Jodhpur.
2. United India Ins. Co. Ltd., Office Add- Branch Office Plot
No. 615, First Floor Mahaveer Plaza, 11 A Pal Road,
Jodhpur.
3. Bhanwara Ram S/o Babulal, R/o Kali Beri, Sursagar, At
Present R/o Digari Kalan, Banar, Jodhpur.
4. Lalit Kumar Solanki S/o Sh. Manaklal, R/o Padela Bera,
Ward No. 57, Mandore, Jodhpur.
5. The New India Assurance Co. Ltd., Divisional Office Abhay
Chambers, Jalori Gate, Jodhpur.
----Respondents
S.B. Civil Misc. Appeal No. 418/2025
1. M/s. Salasar Crashing Industries, Through Its Partner
Mahesh Gehlot S/o Devi Lal, Aged About 53 Years, R/o
Badiya, Tehsil Daijer, District Jodhpur, At Present Bhiyali
Bera, Mandore, P.s. Mandore, Jodhpur. (Owner Of Vehicle
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[2026:RJ-JD:8660] (3 of 3) [CMA-343/2025]
Dumper Leyland Truck Bearing No. Rj-19-7507)
2. Bhagirath S/o Shri Babulal, Aged About 40 Years, R/o
Pooniyo Ki Basti, Aadarsh Chewa, Police Station Baytu,
District Barmer. (Driver Of Vehicle Dumper Leyland Truck
Bearing No. Rj-19-7507)
----Appellants
Versus
1. Smt. Dhapu Kanwar W/o Late Shri Mahavir Singh, Aged
About 41 Years, R/o Village Ghadaw, Tehsil And District
Jodhpur. Claimant.
2. United India Insurance Company Limited, Office Address-
Branch Office Plot No. 615, First Floor Mahaveer Plaza, 11
A Pal Road, Jodhpur (Police No .1420013115 P
1090006933 Insured From 04.11.2015 To 03.11.2016)
3. Bhanwara Ram S/o Babulal, R/o Kali Beri, Sursagar, At
Present Resident Of Digari Kalan, Banar, Jodhpur. (Driver
Of Vehicle City Bus Bearing No. Rj-19-Pa-2614)
4. Lalit Kumar Solanki S/o Shri Manaklal, R/o Padela Bera,
Ward No.57, Mandore, Jodhpur. (Owner Of Vehicle City
Bus Bearing No. Rj-19-Pa-2614)
5. The New India Assurance Company Limited, Divisional
Office- Abhay Chambers, Jalori Gate, Jodhpur. (Insurer
Company Of Vehicle City Bus Bearing No. Rj-19-Pa-2614)
(Insurance Policy No. 330500311501000002486 From 26-
06-2015 To 25-06-2016)
----Respondents
For Appellant(s) : M. Pravin Vyas.
For Respondent(s) : Mr. Sunil Vyas.
Mr. Rajesh Choudhary.
HON'BLE MR. JUSTICE MUKESH RAJPUROHIT
Order
17/02/2026
1. Learned counsel for the appellants seeks to withdraw the
instant appeals.
2. Dismissed as withdrawn.
3. Pending application, if any, stands disposed of.
(MUKESH RAJPUROHIT),J
144, 150-152-Jitender
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