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Malti Sharma vs State Of Rajasthan
2026 Latest Caselaw 2159 Raj

Citation : 2026 Latest Caselaw 2159 Raj
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Malti Sharma vs State Of Rajasthan on 10 February, 2026

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
            S.B. Criminal Misc(Pet.) No. 663/2025

1.    Bhikamchand Boob S/o Ramjeevan Ji Boob, Aged About
      58 Years, R/o 11D Shantinath Nagar, Kabir Nagar, P.s.
      Pratapnagar, Jodhpur (Rajasthan)
2.    Dinesh Boob S/o Ramjeevan Ji Boob, Aged About 50
      Years, R/o 972, Near Geeta Bhawan, Jodhpur (Rajasthan)
                                                                 ----Petitioners
                                  Versus
1.    State Of Rajasthan, Through Pp
2.    Bhagwati Prasad Bang S/o Late. Shri Amritlal Ji Bang, R/o
      Amritam, Manji Ka Hattha, Paota, Jodhpur (Rajasthan)
                                                               ----Respondents
                            Connected With
           S.B. Criminal Misc(Pet.) No. 9291/2024
1.    Malti Sharma W/o Kumar Tejwani, Aged About 76 Years,
      Thikana-661, Residency Road, Jodhpur (Raj.)
2.    Kumar Tejwani S/o Shri Parmanand Tejwani, Aged About
      79 Years, Thikana-661, Residency Road, Jodhpur (Raj.)
                                                                 ----Petitioners
                                  Versus
1.    State Of Rajasthan, Through Pp
2.    Bhagwati Prasad S/o Shri Amritlal, Amritam, Nimdada
      House Road, Behind Bsnl Office, Manji Ka Hattha, Paota,
      Jodhpur (Raj.)
                                                               ----Respondents
           S.B. Criminal Misc(Pet.) No. 1936/2025
1.    Shanti Devi Mundra W/o Shri Nand Kishore Mundra, Aged
      About 73 Years, R/o 87, Brij Bawri, Lal Sagar, Jodhpur,
      Rajasthan.
2.    Kamla Devi Dhoot W/o Shri Om Prakash Dhoot, Aged
      About 72 Years, R/o 28, Arihant Nagar, Guro Ka Talab,
      Jodhpur, Rajasthan.
                                                                 ----Petitioners
                                  Versus
1.    State Of Rajasthan, Through Pp


                    (Uploaded on 17/02/2026 at 06:46:07 PM)
                   (Downloaded on 20/02/2026 at 09:20:17 PM)
                                                                        (2 of 2)                      [CRLMP-663/2025]


                                   2.      Bhagwati Prasad S/o Shri Amrit Lal, R/o Amritam, Maan Ji
                                           Ka Hatha, Paota, Jodhpur (Raj.)
                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Devkinandan Vyas
                                   For Respondent(s)        :     Mr. Pawan Kumar Bhati, PP
                                                                  Mr. Lucky Rajpurohit



                                        HON'BLE MR. JUSTICE BALJINDER SINGH SANDHU

Order

10/02/2026

Learned counsel for the petitioner does not want to press the

present application for Preponment of the date (IA No.02/2025).

Accordingly, the application (IA No.02/2025) is dismissed as

not pressed.

(BALJINDER SINGH SANDHU),J 152-mayank/-

(Uploaded on 17/02/2026 at 06:46:07 PM)

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