Vijayraj Chouhan vs Lrs. Of Madanlal (2026:Rj-Jd:6791)
2026 Latest Caselaw 1898 Raj

Rajasthan High Court - Jodhpur

Vijayraj Chouhan vs Lrs. Of Madanlal (2026:Rj-Jd:6791) on 6 February, 2026

                                   [2026:RJ-JD:6791]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                               JODHPUR
                                                S.B. Civil Writ Petition No. 10113/2025

                                   Vijayraj Chouhan S/o Sh. Kesaram, Aged About 52 Years,
                                   Resident Of Indra Colony, Pali Tehsil, District Pali (Raj.)
                                                                                            ----Petitioner
                                                                 Versus
                                   1.     Lrs. Of Madanlal, Son Of Kanhaiyalal, Resident Of
                                          Jodhpur.
                                   1/1. Shanti Kadel W/o Late Shri Madanlal, Resident Of Pokaran
                                          House, Ratanada, Jodhpur.
                                   1/2. Soniya D/o Late Shri Madanlal, Wief Of Lalit Rangi,
                                          Resident Of 2-B-5, Lotus Villa, Ganesh Chouraha, Pratap
                                          Nagar, Jodhpur.
                                   1/3. Jyoti Dangi D/o Late Shri Madanlal, Wife Of Satish Dangi,
                                          Resident Of 233, Devi Nagar Soda, New Sanganer Road,
                                          Shyam Nagar, Jaipur.
                                   1/4. Dhanvati Kadel D/o Late Shri Madanlal, Wife Of Vishal
                                          Sharma, Resident Of Congress Office Ki Gali, Baherli
                                          Bundi, Punjabi Mohalla, Bundi.
                                   1/5. Lata Kadel D/o Late Shri Madanlal, Resident Of
                                          Meghwalon Ka Bass, Ghodon Ka Chouwk, Jodhpur.
                                   1/6. Jay Kadel S/o Late Shri Madanlal, Resident Of Pokaran
                                          House, Ratanada, Jodhpur.
                                   2.     Hemaram S/o Shri Salagram, Resident Of 88, Patelon Ka
                                          Bas, Tehsil Rohat, District Pali.
                                   3.     Patwari, Patwar Halka Pratham, Rohat Tehsil Rohat,
                                          District Pali.
                                   4.     Sub-Registrar Officer, Rohat, Pali.
                                   5.     Landholding Tehsildar, Rohat, District Pali.
                                   6.     State Of Rajasthan, Through District Collector, Pali.
                                                                                        ----Respondents


                                   For Petitioner(s)        :     Mr. JK Bhaiya a/w Mr. Mayank Bhaiya.
                                   For Respondent(s)        :


                                         HON'BLE MR. JUSTICE MUKESH RAJPUROHIT

Order 06/02/2026

Learned counsel for the petitioner wants to withdraw the present petition.

Consequently, the instant petition is dismissed as withdrawn.

(MUKESH RAJPUROHIT),J 31-/Jitender//-

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