Punjab National Bank vs Udaipur Zila S.Bhoomi V.Bank Ltd. And ...
2026 Latest Caselaw 1709 Raj

Citation : 2026 Latest Caselaw 1709 Raj
Judgement Date : 4 February, 2026

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Rajasthan High Court - Jodhpur

Punjab National Bank vs Udaipur Zila S.Bhoomi V.Bank Ltd. And ... on 4 February, 2026

                                   [2026:RJ-JD:6407]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                                       S.B. Civil Misc. Appeal No. 1553/2005

                                   Punjab National Bank, through                    its Branch Manager, Branch
                                   Gatehnagar, District Udaipur.
                                                                                                         ----Appellant
                                                                          Versus
                                        1. Udaipur Zila Sahakari Bhoomi Vikas Bank Limited, through
                                          its Secretary, Hathi-Pole, Panna Dhai Marg, Udaipur.


                                        2. Jagdish Chandra S/o Shri Shankarlal Teli, Resident of Naya
                                          Bazar, Ward No.8, Sunwar, Tehsil Maoli, District- Udaipur.




                                                                                                       ----Respondent


                                   For Appellant(s)              :     Mr. Jagdish Vyas
                                   For Respondent(s)             :     None present



                                                 HON'BLE MR. JUSTICE SANDEEP SHAH

Order

04/02/2026

1. Learned counsel for the appellant submits that due to the

subsequent events, the present civil miscellaneous appeal has

been rendered infructuous.

2. In view of the above, nothing remains to be adjudicated in

the present miscellaneous appeal.

3. Accordingly, the present civil miscellaneous appeal is

dismissed as having become infructuous.

(SANDEEP SHAH),J 5-mohit/-

(Uploaded on 04/02/2026 at 03:51:11 PM)