Sheela Devi vs Badri Singh (2026:Rj-Jd:15709)
2026 Latest Caselaw 5308 Raj

Rajasthan High Court - Jodhpur

Sheela Devi vs Badri Singh (2026:Rj-Jd:15709) on 7 April, 2026

[2026:RJ-JD:15709]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                     S.B. Civil Misc. Appeal No. 851/2021

1.       Sheela Devi W/o Kedar Singh, Aged About 61 Years, 15,
         Jarda Bazar, Pali
2.       Mahendra Singh S/o Kedar Singh, Aged About 39 Years,
         15, Jarda Bazar, Pali
3.       Vinita D/o Kedar Singh, Aged About 36 Years, Bangla
         Wala Bass Village Siyat, Tehsil Sojat, District Pali
4.       Tejal, 15, Jarda Bazar, Pali
                                                                     ----Appellants
                                        Versus
1.       Badri Singh S/o Devi Singh, 7, Birlo Ka Bass, Pali
2.       Kusumlata Panwar D/o Devi Singh, 7, Birlo Ka Bass, Pali
3.       Jyoti Panwar D/o Devi Singh, 7, Birlo Ka Bass, Pali
4.       Harshit Singh Panwar S/o Badri Singh Panwar, Pali At
         Present Residing At 1/278, Saket Nagar, Housing Board,
         Beawer, Ajmer
5.       Durgesh Singh Panwar S/o Badri Singh Panwar, Pali At
         Present Residing At 1/278, Saket Nagar, Housing Board,
         Beawar, Ajmer
6.       Bhagwati Rathore W/o Rajendra Singh Rathore, Pali At
         Present Residing At 6, Ganga Nagar Colony, Near Jain
         Gurukul School, Udaipur
7.       Vandana Kanda W/o Sushil Kumar Kanda, Pali At Present
         Residing At Main Market, Through Dharampal Surendrapal
         Jewellers, Bilaspur (Himachal Pradesh)
8.       Bharti Kanda W/o Shailendra Kanda, Pali. At Presently
         Residing At Main Market, Through Dharampal Surendrapal
         Jewellers, Bilaspur (Himachal Pradesh)
9.       Kedar Singh S/o Devi Singh, Unknown, Pali
10.      Bhavya Panwar D/o Harshit Singh Panwar, Pali At Present
         Residing At 1/278, Saket Nagar, Housing Board, Beawar,
         Ajmer
11.      Ramchandra Singh Rajpurohit S/o Lal Singh, 52, Durga
         Colony, Pali
12.      Chhogaram Patel S/o Mularam, 62, Gajananda Marg, Pali
13.      Prakashchand Bafna S/o Khinwaraj, 118, Gharwala Jaw,
         Pali
14.      Rajesh Bafna S/o Prakashchand Bafna, 118, Gharwala
         Jaw, Pali
15.      Sub-Registrar, Pali
16.      Deputy Inspector General, Registration And Stamps Pali
17.      State Of Rajasthan-State, District Collector, Pali
18.      Tehsildar, Pali


                          (Uploaded on 07/04/2026 at 03:59:46 PM)
                         (Downloaded on 07/04/2026 at 08:50:00 PM)
                                    [2026:RJ-JD:15709]                   (2 of 2)                       [CMA-851/2021]


                                                                                                    ----Respondents


                                   For Appellant(s)          :     Mr. R.C. Joshi
                                   For Respondent(s)         :     Mr. Jitendra Mohan



                                             HON'BLE MR. JUSTICE MUKESH RAJPUROHIT

Order

07/04/2026

Learned counsel for the appellants submits that during

pendency of the present appeal, the suit pending before the trial

Court has already been decided and to this extent an application

(IA No.01/2026) seeking withdrawal of the present appeal has

been preferred.

The application is allowed.

The present appeal is dismissed, as withdrawn.

Stay application and pending applications, if any, also stand

disposed of.

(MUKESH RAJPUROHIT),J 196-AbhishekS/-

(Uploaded on 07/04/2026 at 03:59:46 PM)

Powered by TCPDF (www.tcpdf.org)