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Kewal Ram And Ors vs Smt.Shanti And Ors. ...
2025 Latest Caselaw 12890 Raj

Citation : 2025 Latest Caselaw 12890 Raj
Judgement Date : 10 September, 2025

Rajasthan High Court - Jodhpur

Kewal Ram And Ors vs Smt.Shanti And Ors. ... on 10 September, 2025

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2025:RJ-JD:40195]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Revision Petition No. 63/2010

1. LR's of Kewal Ram S/o Chandra Ram :-
1/1. Badri Ram S/o Late Kewal Ram, R/o Silari, Tehsil Bilara,
District Jodhpur.
1/2. Gita W/o Late Ram Chandra D/o Late Kewal Ram, R/o
Haripura,     Sangariya      Mandi,     Tehsil   Sangariya, District
Shriganganagar.
1/3. Pista W/o Jawar D/o Late Kewal Ram, R/o Dangiyawas,
Tehsil Bilara, District Jodhpur.
1/4. Durga W/o Shera Ram D/o Late Kewal Ram, R/o Binawas,
District Jodhpur.
1/5. Anop W/o Sattu D/o Late Kewal Ram, R/o Safari, Tehsil
Merta, District Nagaur.
1/6. Dariya W/o Sohan Lal D/o Late Kewal Ram, R/o Khariya
Mithapur, Tehsil Bilara, District Jodhpur.
2. LR's of Jalaram S/o Chandra Ram :-
2/1. Shrwan S/o Late Jalaram
3. Shyam Lal S/0 Late Kewal Ram
4. Chetan Ram S/o Bala Ram
 All R/o Silari, Tehsil Bilara, District Jodhpur.
                                                                   ----Petitioners
                                    Versus
1. Smt.shanti W/o Late Sugna Ram
2. Manohar S/o Late Sugna Ram
3. Pappu Ram S/o Late Sugna Ram
4. Sushila D/o Late Sugna Ram
5. Champa D/o Late Sugna Ram
    All R/o Silari, Tehsil Bilara, District Jodhpur, at present R/o
Pipar Shahar, Tehsil Bilara, District Jodhpur.
6. Bala Ram S/o Chandra Ram,
7. Hukmaram S/o Godha Ram,
   Both R/o Silari, Tehsil Bilara, District Jodhpur.
8. State of Rajasthan through District Collector, Jodhpur.
9. Tehsildar (Land holder) Bilara, District Jodhpur.
10. Sarpanch Gram Panchayat Silari, Tehsil Bilara, District
Jodhpur.
                                                                 ----Respondents


For Petitioner(s)         :     Mr. RJ Punia
For Respondent(s)         :     None Present


     HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

Reserved On 03/09/2025 Pronounced On 10/09/2025

(Uploaded on 10/09/2025 at 02:21:09 PM)

[2025:RJ-JD:40195] (2 of 3) [CR-63/2010]

1- fuxjkuhdrkZ }kjk ;g fuxjkuh ;kfpdk fo}ku flfoy U;k;k/kh'k ¼ofj"B [kaM½ fcykM+k] ftyk tks/kiqj] jktLFkku ds vk{ksfir fu.kZ; o fMØh fnukad 13-01-2010 ls O;fFkr gksdj çLrqr dh xbZ gSA 2- la{ksi esa ekeys ds rF; bl çdkj ls gSa fd izR;FkhZ la[;k 1 ls 5 ds ifr o firk lqxukjke }kjk ,d okn i= varxZr /kkjk 6 fof'k"B vuqrks"k vf/kfu;e dk çLrqr dj Lo;a ds dCts'kqnk Hkw[kaM 65 xq.kk 60 QqV izfroknhx.k }kjk tcju dCtk dj fy, tkus ls csn[kyh dk okn i= çLrqr fd;k x;k] ftlesa lqxukjke dh e`R;q gks tkus ls izR;FkhZ la[;k 1 ls 5 dks okfjlku dh gSfl;r ls okn i= esa crkSj oknh i{kdkj cuk;k x;kA bl okn i= esa i{kdkjku ds tokc çLrqr djus ds i'pkr~ fook|d dk;e fd, x,] rRi'pkr nksuksa i{kdkjku dh lk{; yh tkdj vk{ksfir fu.kZ; o fMØh fnukad 13-01-2010 ds }kjk okn fMØh fd;k x;k] ftlls O;fFkr gksdj çfroknh la[;k 4 o 5 dh vksj ls o çfroknh la[;k 1 o 3 dh e`R;q gks tkus ls muds okfjlku dh vksj ls fuxjkuh is'k dh xbZ gSA 3- fuxjkuhdrkZ }kjk viuh fuxjkuh esa eq[; :i ls ;g vk/kkj fy;k x;k gS fd çfroknh la[;k 3 tkykjke dh e`R;q gks tkus vkSj e`R;q dh tkudkjh lqxukjke o tkykjke lxs HkkbZ gksus ls oknhx.k dks gks tkus ds ckotwn mlds okfjlku dks fjd‚MZ ij yk, cxSj e`rd O;fDr ds fo#) fo}ku v/khuLFk U;k;ky; }kjk fu.kZ; o fMØh ikfjr dh xbZ gS] tks fu.kZ; o fMØh ufyVh ¼ Nullity½ gksus ls fujLr fd, tkus ;ksX; gS vkSj le; ij i{kdkj ugha cuk, tkus ls okn i= Lor% vcsV gks pqdk FkkA bl vk/kkj ij fuxjkuh Lohdkj dj fu.kZ; o fMØh fujLr fd, tkus dh çkFkZuk dhA 4- ;g çdj.k fnukad 26-04-2010 dks ,MfeV fd;k tkdj uksfVl tkjh fd, x, FksA ckotwn uksfVl dksbZ mifLFkr ugha vkus ij fnukad 21-09-2011 dks iwoZ esa ikfjr LFkxu vkns'k fnukad 26-04-2010 dks LFkkbZ ¼ Confirmed½ dj LFkxu izkFkZuk i= fuLrkfjr fd;k x;k] rc ls vkt fnu rd izR;FkhZx.k dh vksj ls dksbZ mifLFkr ugha vk,A 5- cgl fuxjkuh ;kfpdk lquh xbZA 6- fo}ku vf/koDrk fuxjkuhdrkZ }kjk viuh cgl ds nkSjku çfroknh la[;k 3 dh e`R;q gks tkus dh tkudkjh U;k;ky; ds QnZ vgdke fnukafdr 10-11-2008 ds eqrkfcd gks tkuk crk;k] ftlesa tkykjke dh e`R;q gks tkus ls crkSj Mh-MCY;w-4 lk{; gsrq is'k ugha djus dk mYys[k fd;k x;k gSA bl vk/kkj ij çfroknh la[;k 3 dh e`R;q dh tkudkjh gksus ds ckotwn muds okfjlksa dks fjd‚MZ ij ugha yk, tkus ls çfroknh la[;k 3 tkykjke ds fo#) Lor% okn vcsV gks pqdk Fkk]

(Uploaded on 10/09/2025 at 02:21:09 PM)

[2025:RJ-JD:40195] (3 of 3) [CR-63/2010]

mlds ckotwn fcuk okfjlksa dks fjd‚MZ ij yk, çfroknh la[;k 3 ds fo#) Hkh fu.kZ; ,oa fMØh ikfjr dh xbZ] tks fu.kZ; ,oa fMØh fof/klEer ugha gksuk crk;k vkSj bl vk/kkj ij iw.kZ okn vkSj fo}ku v/khuLFk U;k;ky; dk fu.kZ; o fMØh fujLr fd, tkus dk fuosnu fd;k vkSj esjk /;ku bl U;k;ky; dh [k.M ihB ds fu.kZ; Teju and Others Vs. Board of Revenue and Others, AIR 1978 Raj. 16 dh vksj vkdf"kZr fd;kA 7- eSaus mi;qZDr rdksZa ij euu fd;k rFkk izLrqr U;kf;d n`"Vkar dk voyksdu fd;kA 8- bl çdj.k ds layXu fo}ku v/khuLFk U;k;ky; ds vfHkys[k dh LdSu çfr dk voyksdu fd;k x;k] ftlesa QnZ vgdke fnukafdr 10-11-2008 dk voyksdu fd;k x;k] ftlesa Li"V :i ls odhy çfroknh }kjk fuosnu fd;k x;k fd xokg tkykjke Mh-MCY;w-4 dh e`R;q gks tkus ls mls is'k ugha dj ldrsA rRi'pkr~ lk{; çfroknh can dh xbZ vkSj QnZ vgdke ds lkbM esa Hkh vf/koDrk ds gLrk{kjksa ls mDr dFku vafdr gSA ,slh voLFkk esa fnukad 10-11-2008 dks odhy oknh dh ekStwnxh esa çfroknh la[;k 3 tkykjke dh e`R;q gks tkus dh tkudkjh gks tkuk Li"V gS] ftlds okfjlku dks fjd‚MZ ij yk, cxSj gh bl ekeys esa çdj.k cgl vafre gsrq yxkrkj yafcr jgk vkSj fnukad 11-01-2010 dks cgl vafre lquh tkdj fu.kZ; vkSj fMØh ikfjr dh xbZA ,slh voLFkk esa ;g fu.kZ; o fMØh e`rd tkykjke ds fo#) ikfjr dh xbZ gS] tks Li"Vr;k fof/klEer çrhr ugha gksrh vkSj fo}ku v/khuLFk U;k;ky; dk fu.kZ; ,oa fMØh blh vk/kkj ij fujLr dj çdj.k iqu% lquokbZ gsrq fo}ku v/khuLFk U;k;ky; dks Hkstk tkuk U;k;ksfpr gSA 9- vr% fuxjkuhdrkZ dh vksj ls izLrqr fuxjkuh ;kfpdk vkaf'kd :i ls Lohdkj dh tkdj fo}ku flfoy U;k;k/kh'k ¼ofj"B [kaM½ fcykM+k] ftyk tks/kiqj] jktLFkku ds vk{ksfir fu.kZ; o fMØh fnukad 13-01-2010 dks fujLr fd;k tkrk gS vkSj fo}ku v/khuLFk U;k;ky; dks bl çdj.k esa iqu% cgl lquh tkdj bl rF; dks /;ku esa j[krs gq, fd çfroknh tkykjke dh e`R;q gks pqdh gS] fu.kZ; ikfjr fd, tkus dk funsZ'k fn;k tkrk gSA 10- çdj.k fo}ku v/khuLFk U;k;ky; ds le{k fnukad 06-10-2025 dks is'k gksA fuxjkuhdrkZx.k fnukad 06-10-2025 dks fo}ku v/khuLFk U;k;ky; esa mifLFkr gksA

(YOGENDRA KUMAR PUROHIT),J 366-GauravG/-

(Uploaded on 10/09/2025 at 02:21:09 PM)

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