Citation : 2025 Latest Caselaw 12748 Raj
Judgement Date : 8 September, 2025
[2025:RJ-JD:39691]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7839/2022
1. Dr. Narendra Choudhary S/o Shri Sher Singh Choudhary,
Aged About 40 Years, Resident Of 28, Ganesh Vihar, Near
Riddhi Siddhi, Gopalpura Bye Pass, Jaipur
2. Dr. Padam Chand Jatav S/o Late Shri Ram Prasad Jatav,
Aged About 50 Years, Resident Of Vpo Kathumar, Mohalla
Gurjiwala, Near Ambedkar Park, Alwar
3. Dr. Pradeep Kumar Saini S/o Shri Narsha Ram Saini, Aged
About 40 Years, Resident Of Foj Ka Mhalla, Ward No. 24,
Near Anant Public School, Jhunjhunu
4. Khushbu Jangid D/o Shri Kishan Lal Jangid, Aged About
25 Years, Resident Of Shree Krishna Agro Industries,
Neem Ka Thana Road, Ward No. 1, Indra Colony,
Ajeetgarh, Sikar
5. Nidhi Gupta D/o Shri Rajendra Praasd Gupta, Aged About
25 Years, Resident Of Plot No 41, Flat No. S-2, Ganesh
Vihar Devi, Gopalpura Bye Pass, Jaipur
6. Vindu Sharma D/o Shri Vishnu Dutta Sharma, Aged About
25 Years, Resident Of Co Vishnu Dutta Sharma, Usha
Mandir E Pass, Bheetar Badi, Bayana, Bharatpur
7. Abhishek Singh S/o Shri Dilip Kumar Singh, Aged About
23 Years, Resident Of C/o Dilip Kumar Singh, Choudhary
Auto Mobile, Commercial Colony, Banswara (Rural),
Banswara
8. Dr. Jwala Prasad Kaloshia S/o Shr Gheesa Lal Kaloshia,
Aged About 45 Years, Resident Of 100, I, Block Uit Double
Story, Virat Nagar, Hiran Magri, Sector 14, Girwa, Udaipur
9. Dr. Jyoti Prasad S/o Shri Jwala Prasad, Aged About 36
Years, Resident Of 100, I, Block Uit Double Story, Virata
Nagar, Sector 14, Near Rajasthan Hospital, Girwa,
Udaipur
10. Ojasi Mehta S/o Shri Madan Mohan Mehta, Aged About 32
Years, Resident Of 247/6, Rati Talai, Banswara
11. Dr. Pushpa Devi W/o Shri Dinesh Sharma, Aged About 36
Years, Resident Of 508, Railway Station, Ahadeen Colony,
Bharatpur
12. Namrata Lohani W/o Shri Sunil Lohani, Aged About 38
Years, Resident Of Old Bus Stand, Partapur, Banswara
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13. Narayan Lal Pargi S/o Shri Amru Ji Pargi, Aged About 40
Years, Resident Of Mukam Buchiya Chhota, Post Buchiya
Bada, Saroda, Dungarpur
14. Dr. Khushbu Kumari Jain W/o Shri Jatin Kothari, Aged
About 31 Years, Resident Of Tehsil Road, Kherwara,
Udaipur
15. Dr. vikas Kumar S/o Shri Sumer Singh, Aged About 32
Years, Resident Of 4/5, Shyampura, Udaipur Road,
Banswara (Rural), Banswara
16. Sindhu G Nair W/o Shri Shrijit Pillai, Aged About 42 Years,
Resident Of 4-A-4, Jaipur Road, Daylab Mahi Sarovar
Nagar, Banswara
17. Deepak Kumar Joshi S/o Shri Amla Shankar Joshi, Aged
About 38 Years, Resident Of Nadhay Marg, Bagidora,
Banswara
18. Hiranshi Metha D/o Shri Madan Mohan Mehta, Aged About
37 Years, Resident Of 247, Marg No. 6, Rati Talai,
Banswara.
19. Dr. Anita Choudhary D/o Shri Devaram, W/o Shri Devi
Lal, Aged About 30 Years, Resident Of 109, Ganga Marg,
Kanak Vrindawavan, Kanakpura, Jaipur
20. Rakesh Bajia S/o Shri Mahesh Kumar Bajiya, Aged About
32 Years, Resident Of Bajiyon Ka Bas, Post Deva Ka Bass,
Via Badhal, Tehsil Kishangarh Renwal, Jaipur
21. Akshay Kumar Yadav S/o Shri Jagdish Prasad Yadav, Aged
About 31 Years, Resident Of Vpo Kooner, Behind Sagar
College, Tehsil Paota, Kotputli, Jaipur
22. Dr. Jagdish Prasad Jat S/o Late Shri Banshi Dhar Jat,
Aged About 46 Years, Resident Of Veer Hanuman Ji Ka
Marg, Pudyali Ki Dhani, Ward No. 44, Chomu, Jaipur
23. Ramsahay Nagar S/o Shri Bhoma Ram Raigar, Aged About
44 Years, Resident Of A-91, Shyam Mitra Mandal Nagar,
Murlipura, Jaipur
24. Suresh Sharma S/o Shri Prahalad Sharma, Aged About 35
Years, Resident Of Jain Spiners Ke Piche, Near Shiv
Mandir, Rajnagar, Bijai Nagar, Ajmer
25. Brham Prakash Yadav S/o Shri Satyapal Singh Yadav,
Aged About 46 Years, Resident Of Village Bhupkheda,
Post Budwal, Tehsil Behror, District Alwar
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26. Narendra Simatwal S/o Shri Mool Chand Simatwal, Aged
About 45 Years, Resident Of Abhilasha 7, Siddharth Vihar,
60 Feet Road, Alwar
27. Dr. Urmila Sharma W/o Shri Gopal Sharma, Aged About
47 Years, Resident Of Ga-63, Bhawani Nagar, Sikar Road,
Vidhyadhar Nagar, Jaipur
28. Yogendra Singh Nehra S/o Shri Rajveer Singh, Aged
About 25 Years, Resident Of V/p Devroad, Tehsil
Surajgarh, District Jhunjhunu
29. Rohit Kumar Lohar S/o Shri Kanhaiya Lal Lohar, Aged
About 34 Years, Resident Of V/p Likhee Badi, Tehsil
Simalwa, District Dungarpur
30. Gopal Chawada S/o Shri Premji Chawada, Aged About 35
Years, Resident Of Bajarng Chowk, Chhinch, District
Banswara
31. Dr. Meenakshi Adhikari D/o Shri Balmukund Vaishanav,
W/o Shri Vinod Adhikari, Aged About 43 Years, Resident
Of Kalika Mata Road, Banswara
32. Prahlad Singh S/o Shri Dashrath Singh Daroga, Aged
About 31 Years, Resident Of Mukam Post Sanchiya,
Panchyayat Samiti Bicchiwada, District Dungarpur
33. Dr. Manisha Khatri D/o Shri Tulsi Ram Khatri, Aged About
30 Years, Resident Of 1-J-28, Sector-5, Hiran Magri,
Udaipur
34. Dr. Kavish Damor S/o Shri Sohan Lal Damor, Aged About
39 Years, Resident Of 121, Bhilurana Colony, Sajjangarh
Road, Udaipur
35. Dr. Usham Viahsnav D/o Shri Lakshmi Narayan, W/o Shri
Rohit Sharma, Aged About 35 Years, Resident Of Ward
No. 14, 253-B, Chaman Colony, Chaksu, Jaipur
36. Dr. Pankaj Kalasua S/o Shri Shanker Lal Kalasua, Aged
About 42 Years, Resident Of Village Mukam Post Rohan
Wara, Tehsil And District Dungarpur
37. Dr. Gotam Lal Meena S/o Shri Punjiya Meena, Aged About
35 Years, Resident Of Village Mata Ji Kheda, Post Gamdi,
Nithauwa, Tehsil Sabla, District Dungarpur
38. Dr. Yashpal Baranda S/o Shri Keshar Lal, Aged About 33
Years, Resident Of Village Kanbai, Tehsil Kherwada,
District Udaipur
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39. Dr. Teena Meena D/o Shri Maruti Lal Meena, Aged About
37 Years, Resident Of Mukam Post Kelawada Jagir, Saroli,
Tehsil Kherwada, District Udaipur
40. Dr. Lokesh Kumar Bhatt S/o Shri Prakash Chandra Bhatt,
Aged About 38 Years, Resident Of Mukam Post Kabja,
Tehsil Sabla, District Dungarpur
41. Vasudev Balai S/o Shri Raman Lal, Aged About 38 Years,
Resident Of Mukam Post Thakarda, Tehsil Sagwada,
Disrict Dungarpur
42. Kirti Kumar Sompura S/o Shri Bharat Kumar Sompura,
Aged About 32 Years, Resident Of Salath Wada, Sagwada,
District Dungarpur
43. Akshay Darji S/o Shri Om Prakash Darji, Aged About 27
Years, Resident Of Sadar Bazar, Sagwada, Tehsil
Sagwada, Dungarpur
44. Dr. Sachin Dadhich S/o Shri Gopal Prasad Dadhich, Aged
About 37 Years, Resident Of 154, Vinayak Nikunj, Harsh
Nagar, Rampura Road, Udaipur
45. Kushal Kumar Bhoi S/o Shri Mohan Lal, Aged About 36
Years, Resident Of Mukam Post Varda, Tehsil Sagwara,
District Dungarpur
46. Mohammad Asif Chouhan S/o Shri Akbar Khan Chouhan,
Aged About 40 Years, Residence Of Bhagwan Pura Basti,
Industrial Area, Rani Bazar, Bikaner
47. Dr. Hawa Bhanwar Shekhawat, Aged About 36 Years,
Resident Of Peelwa House Ganpat Nagar, Suja College
Road, Sujangarh Churu 331507
48. Dr. Avdhesh Kumar S/o Shri Jai Kishan, Aged About 45
Years, Resident Of Village Naugavan Via Gangori Janpad,
Aligarh, Uttar Pradesh, 202134
49. Dr. Anita Godara D/o Shri Girdhari Lal Godara, Aged
About 28 Years, Resident Of Indragiri Ashram Ke Pass,
Ward No. 3, Sujangarh Dist Churu.
50. Dr. Narayan Lal Ninama D/o Bhem Ji, Aged About 43
Years, Resident Of Mukam Post Bori, Tehsil Piplarput,
District Pratapgarh
----Petitioners
Versus
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1. State Of Rajasthan, Through Secretary, Higher Education,
Government Of Rajasthan, Government Secretariat,
Jaipur.
2. Finance Department Through Principal Secretary, 1St
Floor, Main Building, Government Secretariat, Jaipur-
302005, Rajasthan.
3. Department Of College Education, Through Its
Commissioner, Block-Iv, Dr. S. Radhakrishnan Shiksha
Sankul, Jln Marg, Jaipur
4. Principal, Shri Bhogi Lal Pandya, Government College,
Dungarpur
5. Principal, Seth Murlidhar Mansingh, Government Girls
College, Bhilwara
6. Principal, Late Shri Bhikha Bhai Bhil, Government College,
Sagwara, Dist. Dungarpur
7. Principal, Hada Rani, Government Pg College, Salumbar,
Dist. Udaipur.
8. Principal, Hari Dev Joshi, Government Girls College,
Banswara
9. Principal, Government College, Gogunda, Udaipur
10. Principal, Government College, Bichiwara, Dungarpur
11. Principal, Government College, Sarada, Udaipur
12. Principal, Government Pg College, Osian Tiwari Road,
Jodhpur
13. Principal, Government College, Aasind, Bhilwara
14. Principal, Government College, Luni, Jodhpur
15. Principal, Government College, Banera, Bhilwara
16. Principal, Shri Govind Guru, Government College,
Banswara
17. Principal, Government Pg College, Sujangarh, Distt
Churu.
18. Principal, Government Girls College, Rajsamand
19. Principal, G.h.s. Government Pg College, Sujangarh,
Churu
20. Principal, Shri Sanwaliya Ji, Government College,
Mandkiya, Chittorgarh
21. Principal, Government Pg College, Pratapgarh
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22. Principal, M.b.c. Government Pg Girls College, Barmer
----Respondents
For Petitioner(s) : Mr. Hukam Singh
For Respondent(s) : Mr. Ravindra Jala for
Mr. S.S. Ladrecha, AAG
HON'BLE MS. JUSTICE REKHA BORANA
Order
08/09/2025
1. The present writ petition has been filed laying a challenge to
advertisements issued by Govt. Colleges under Vidhya Sambal
Yojna to appoint retired person/Private candidates as Guest
Faculty.
2. Counsel for the petitioners submits that all the petitioners
had been appointed under the Vidhya Sambal Yojna in the
Districts being governed by the jurisdiction of this Court.
3. Counsel submits that the issue rests covered by the
judgment passed by a Co-ordinate Bench of this Court at Jaipur in
Ram Chaturvedi & Ors. Vs. State of Rajasthan & Ors.; S.B.
Civil Writ Petition No.1474/2023 (decided on 28.08.2023).
4. The judgment of Ram Chaturvedi (supra) was further
assailed by the respondents before the Division Bench of this
Court at Jaipur by way of a special appeal being D.B. Special
Appeal Writ No.903/2023; State of Rajasthan Vs. Ram
Chaturvedi and other connected matters wherein vide order
dated 17.10.2024, following interim order was passed:
"After hearing learned counsel for the parties, we are inclined to stay the effect and operation of the direction contained in
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Para11 of the impugned order only to the extent that the benefit of re-engagement by preferential treatment will not be available to those who were earlier discontinued as Guest Faculty and were not working as Guest Faculty when the occasion arise for re-engagement and that this preferential treatment would be available only in the matter of engagement of Guest Faculty in the Institution wherein they have been engaged and actually working and not in any other Institution. Rest of directions will remain operative."
5. In view of the above ratio, the present writ petition is
disposed of with a permission to the petitioners to file an
application to participate in the fresh recruitment process sought
to be initiated vide advertisements issued by Govt. Colleges under
Vidhya Sambal Yojna.
6. On the said application being filed, the respondents shall be
under an obligation to consider the candidature of the petitioners,
keeping into consideration their appointment as Guest Faculty in
the previous session and further, the guidelines as issued by the
Division Bench in Ram Chaturvedi (supra).
7. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J 298-KashishS/-
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