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Hindustan Zinc Limited vs Union Of India (2025:Rj-Jd:39496-Db)
2025 Latest Caselaw 12670 Raj

Citation : 2025 Latest Caselaw 12670 Raj
Judgement Date : 4 September, 2025

Rajasthan High Court - Jodhpur

Hindustan Zinc Limited vs Union Of India (2025:Rj-Jd:39496-Db) on 4 September, 2025

Bench: Dinesh Mehta, Vinod Kumar Bharwani
[2025:RJ-JD:39496-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR

            (1.) D.B. Review Petition (Writ) No. 166/2022


Hindustan Zinc Ltd., Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur, Through Its Power Of Attorney
Holder Ankit Son Of Shri Manvendra Kumar, Aged About 36
Years, Associated General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents

                                 Connected With

            (2). D.B. Review Petition (Writ) No. 165/2022
Hindustan Zinc Ltd., Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate


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         Of Mines       And      Geology,          Government        Of    Rajasthan,
         Udaipur.
                                                                    ----Respondents

            (3). D.B. Review Petition (Writ) No. 167/2022

Hindustan Zinc Ltd., Having Its Registered Office At Yashad
Bahwan, Swaroop Sagar, Udaipur, Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And     Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
            (4). D.B. Review Petition (Writ) No. 168/2022
Hindustan Zinc Ltd., Having Its Registered Office At Yashad
Bahwan, Swaroop Sagar, Udaipur, Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And     Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate


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         Of Mines       And      Geology,          Government        Of    Rajasthan,
         Udaipur.
                                                                    ----Respondents
            (5). D.B. Review Petition (Writ) No. 169/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bahwan, Swaroop Sagar, Udaipur, Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And     Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
            (6). D.B. Review Petition (Writ) No. 171/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bahwan, Swaroop Sagar, Udaipur, Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And     Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,


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         Udaipur.
                                                                    ----Respondents
            (7). D.B. Review Petition (Writ) No. 172/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bahwan, Swaroop Sagar, Udaipur, Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
            (8). D.B. Review Petition (Writ) No. 173/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bahwan, Swaroop Sagar, Udaipur, Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.


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                                                                    ----Respondents
            (9). D.B. Review Petition (Writ) No. 179/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
           (10). D.B. Review Petition (Writ) No. 180/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents


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           (11). D.B. Review Petition (Writ) No. 181/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
           (12). D.B. Review Petition (Writ) No. 182/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
           (13). D.B. Review Petition (Writ) No. 183/2022


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Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
           (14). D.B. Review Petition (Writ) No. 186/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited , Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
           (15). D.B. Review Petition (Writ) No. 187/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad


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Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited , Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
           (16). D.B. Review Petition (Writ) No. 188/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged About
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zinc Limited , Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
           (17). D.B. Review Petition (Writ) No. 191/2022
Hindustan Zinc Ltd., Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar Aged About
36 Years, Associate General Manager (Legal) And Head Legal,


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Hindustan     Zinc      Limited,      Yashad        Bhawan,         Swaroop   Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
           (18). D.B. Review Petition (Writ) No. 203/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged Abou
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zind Limited, Yashad Bhawan, Swaroop Sagar,
Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
2.       The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
3.       The Director, Directorate Of Mines                          And   Geology,
         Government Of Rajasthan, Jaipur.
4.       The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.
                                                                    ----Respondents
           (19). D.B. Review Petition (Writ) No. 204/2022
Hindustan Zinc Limited, Having Its Registered Office At Yashad
Bhawan, Swaroop Sagar, Udaipur Through Its Power Of Attorney
Holder Kumar Ankit Son Of Shri Manvendra Kumar, Aged Abou
36 Years, Associate General Manager (Legal) And Head Legal,
Hindustan Zind Limited, Yashad Bhawan, Swaroop Sagar,


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 Udaipur.
                                                                        ----Petitioner
                                       Versus
 1.      Union Of India, Through Secretary, Ministry Of Mines,
         Government Of India, Shastri Bhawan, New Delhi.
 2.      The State Of Rajasthan, Through Principal Secretary,
         Mines And Geology Department, Government Of
         Rajasthan, Jaipur.
 3.      The Director, Directorate Of Mines                           And   Geology,
         Government Of Rajasthan, Jaipur.
 4.      The Superintending Mining Engineer (Main Ii), Directorate
         Of Mines And Geology, Government Of Rajasthan,
         Udaipur.

                                                                     ----Respondents



For Petitioner(s)            :     Mr. Uday N Tiwari (Through VC)
                                   Mr. Akhilesh Rajpurohit


             HON'BLE MR. JUSTICE DINESH MEHTA

HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

(Through VC) Order

04/09/2025

1. Mr. Tiwari, learned counsel for the review-petitioners

submitted that by way of the very same notification dated

02.11.2021, not only Rule 24 but also Rule 5 of the Minerals

(other then Atomic and Hydro Carbons Energy Mineral) Rules,

2016 (hereinafter referred to as the 'Rules of 2016') was deleted

and therefore, the show cause notice issued by the respondent-

State is required to be declared a nullity in light of the judgment

of Hon'ble the Supreme Court rendered in the case of Kolhapur

Canesugar Works & Anrs. vs. Union of India & Ors. in Civil

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Appeal No.2132/1994, decided on February 1, 2000, reported

in (2000) 2 SCC 536.

2. With regard to the effect of the deletion of Rule 5 of the

Rules of 2016, learned counsel submitted that the judgment of

Hon'ble the Supreme Court in the case of Kolhapur Canesugar

Works (supra) was cited but the Division Bench of this Court failed

to notice such contention and dismissed the writ petitions filed by

the petitioners considering the same as pre-mature, while allowing

the petitioners to file a reply to the show cause notice.

3. Heard Mr. Tiwari, learned counsel for the review-petitioner.

4. On perusal of the judgment dated 05.08.2022 passed by the

Division Bench of this Court rendered in a bunch of writ petitions,

lead case being Hindustan Zinc Limited vs. Union of India &

Anrs. (D.B. Civil Writ Petition No. 975/2021), we find that

neither the contention sought to be raised by the petitioners

before this Court, viz., Rule 5 has been obliterated by the very

same notification dated 02.11.2021 nor its effect on the impugned

notice in light of the judgment of Kolhapur Canesugar Works

(supra) was noticed.

5. The contention that though such submission was made but

not noticed by the Division Bench in its order under consideration

cannot be countenanced let alone accepted.

6. In any case, the petitioners have been given a liberty to file

a reply and put forth all its grounds including the submissions

made before us.

7. According to us, the ground which the petitioner-company

has raised, cannot be construed to be a ground for considering

review petitions. The subject order of the Division Bench of this

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Court does not suffer from any apparent error on the face of

record.

8. The review petitions are, therefore, dismissed.

9. Needless to observe that while rejecting the review petition,

we have not pronounced upon the effect of obliteration or deletion

of Rule 5 from the Rules of 2016 and consequential legality of the

notices issued by the respondents.

(VINOD KUMAR BHARWANI),J (DINESH MEHTA),J

4-raksha/-

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