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Dinesh Kumar Savita vs State Of Rajasthan ...
2025 Latest Caselaw 14208 Raj

Citation : 2025 Latest Caselaw 14208 Raj
Judgement Date : 15 October, 2025

Rajasthan High Court - Jodhpur

Dinesh Kumar Savita vs State Of Rajasthan ... on 15 October, 2025

Author: Dinesh Mehta
Bench: Dinesh Mehta
[2025:RJ-JD:45250-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
               D.B. Writ Misc Application No. 404/2025

Dinesh Kumar Savita S/o Laxmi Narayan Sain, Aged About 43
Years, Resident Of B-140, Mahesh Nagar, Jaipur.
                                                                    ----Petitioner
                                       Versus
1.       State Of Rajasthan, Through Secretary, Department Of
         Medical And Health Services, Government Of Rajasthan,
         Secretariat, Jaipur, Rajasthan.
2.       The Additional Director (Administration), Medical And
         Health Services, Swasthya Bhawan, Raj. Jaipur.
3.       The Director, National Rural Health Mission, National
         Health Mission, Swasthya Bhawan, Jaipur.
4.       The Director, State Institute Of Health And Family
         Welfare, Jhalana Institutional Area, Jaipur.
5.       The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Jodhpur
6.       The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Barmer.
7.       The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Bhilwara.
8.       The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Bikaner.
9.       The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Chittorgarh.
10.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Jalore.
11.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Nagaur.
12.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,

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         District Udaipur.
13.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Pali.
14.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Churu.
15.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Dungarpur.
16.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Hanumangarh.
17.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Jaisalmer.
18.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Sirohi.
19.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Pratapgarh.
20.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Rajsamand.
21.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Sri Ganganagar.
22.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Banswara.
23.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Alwar.
24.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Dholpur.
25.      The District Level Selection Committee, Through Its


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         Member Secretary, Chief Medical And Health Officer,
         District Bharatpur.
26.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Bundi.
27.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Dausa.
28.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Dholpur.
29.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Jhalawar
30.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Karauli.
31.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Kota.
32.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Sawaimadhopur.
33.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Sikar.
34.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Tonk.
35.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Baran.
36.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Jaipur.
37.      The District Level Selection Committee, Through Its
         Member Secretary, Chief Medical And Health Officer,
         District Ajmer.


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38.      Devendra Sharma S/o Kailash Chandra Sharma, Aged
         About 39 Years, Uparla Pada, Tehsil Lalsot, District Dausa.
39.      Bhagwan Sahay Sharma S/o Jagdish Prasad Sharma,
         Aged About 36 Years, Village And Post Nagla Brijlal (Kair),
         Tehsil Bayana, District Bharatpur.
40.      Santosh Kumar Sharma S/o Shankar Lal Sharma, Village
         Koliwara, Tehsil Lalsot, District Dausa.
41.      Avadesh Kumar Bhardwaj S/o Narayan Sharma, Aged
         About 39 Years, Dhaal Mohalla, Todarai Singh, District
         Tonk.
42.      Nenu Lal Gurjar S/o Godhu Lal, Aged About 36 Years,
         Villae Kuhara- Khurd, Post Indokiya, Tehsil Todarai Singh,
         District Tonk.
43.      Tejpal Sharma S/o Bajrang Lal Sharma, Aged About 38
         Years, Village 7 Post Laxmipura (Dhakaran), Tehsil Todarai
         Singh, District Tonk.
44.      Narendar Kumar Jangid S/o Rameshwar Prasad Jangid,
         Aged About 40 Years, Ward No. 5, Ghosi Mohalla, Deoli,
         District Tonk.
45.      Hansraj Meena S/o Ram Dayal Meana, Aged About 31
         Years, Village And Post Deoli, Anwa Road, District Tonk.
46.      Harun Ansari S/o Ahamed Ali Ansari, Aged About 37
         Years, Ansari Colony, Near Hotel Raj Bhanwar, Kota Road,
         Deoli, District Tonk.
47.      Abhishek Patria S/o Mahavir Prasad Patria, Aged About 33
         Years, Behind Bus Stand, Jana Colony, House No. 169,
         Deoli, District Tonk.
48.      Sunny Sethi S/o Mohan Lal Sethi, Aged About 35 Years,
         A-14, Patel Nagar, Deoli, District Tonk.
49.      Pankaj Kumar Sharma S/o Mathuresh Kumar Sharma,
         Aged About 35 Years, Village And Post Nahida, Tehsil
         Mahwa, District Dausa.
50.      Jeetendar Kumar Sharma S/o Ramavtar Sharma, Aged
         About 32 Years, Bayana Mod, Krishna Colony, House No.
         153, Hindaun City, District Karauli.
51.      Nagendra Kumar Sharma S/o Badri Lal Sharma, Aged
         About    34     Years,      2/264,        Rajasthan        Housing   Board,
         Alanpur, District Sawai Madhopur.


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52.      Syed Mukarra Ali S/o Syed Suhan Ali, Aged About 44
         Years, In Front Of Tehsil Building, Malarna Doonger,
         District Sawai Madhopur.
53.      Manoj Sharma S/o Mahesh Chand Sharma, Aged About
         37 Years, Near Gurudwara, Indra Colony, Bazaria, District
         Sawai Madhopur.
54.      Praveen Kumar Sharma S/o Damodar Prasd Sharma,
         Aged About 42 Years, Village And Post Khirni, Tehsil
         Malarna Dungar, District Sawai Madhopur.
55.      Ghuvnesh Tiwari S/o Gopal Lal Tiwari, Aged About 38
         Years, Village And Post Khandar, Tehsil Khandar, District
         Sawai Madhopur.
56.      Bharat Lal Mali S/o Laddu Lal Mali, Aged About 38 Years,
         Adarsh Nagar B, Sawai Madhopur.
57.      Mahesh Chandra Sharma S/o Dwarka Prasad Sharma,
         Aged About 41 Years, Village And Post Baler, Tehsil
         Khandar, District Sawai Madhopur.
58.      Manoj Kumar Choudhary S/o Nand Kishor Choudhary,
         Aged About 34 Years, Village 7 Post Pachala, Tehsil
         Uniyara, District Tonk.
59.      Rajesh Kumar Gautam S/o Ramesh Chand Gautam, Aged
         About 39 Years, Village And Post Khrni, Tehsil Malaryan
         Doongar, District Sawai Madhopur.
60.      Ram Babu Sharma S/o Murari Lal Sharma, Aged About 41
         Years, Village And Post Khirni, District Sawai Madhopur.
61.      Dharmendra Kumar Jangam S/o Om Prakash Jangam,
         Aged About 41 Years, Village And Post Khirni, Tehsil
         Khirni, District Sawai Madhopur.
62.      Vinod Kumar Sharma S/o Late Radhey Shyam Sharma,
         Aged About 39 Years, Ward No. 6, Bhatton Ka Mohalla,
         Newai, Tehsil Newai, District Tonk.
63.      Ghanshyam Gupta S/o Jagdish Narayan Gupta, Aged
         About 43 Years, Village And Post Pipalwara, Tehsil Bonli,
         District Sawai Madhopur.
64.      Giriraj Prasad Singh S/o Laddu Ram, Aged About 40
         Years, Village And Post Kutalpura, Tehsil And District
         Sawai Madhopur.
65.      Rahul Bhardwaj S/o Yogesh Kumar Sharma, Aged About


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         41 Years, Vivekanandpuram, Ranthambhore Road, Sawai
         Madhopur.
66.      Dhara Singh Gurjar S/o Kesari Lal Gurjar, Aged About 39
         Years, Vpo Ahmedpur, Tehsil Gangapur, District Sawai
         Madhopur.
67.      Gidhari Lal Sharma S/o Prem Raj Sharma, Aged About 35
         Years, Bhrahmpuri Railway Colony, Plot No. 39, Bajariya,
         District Sawai Madhopur.
68.      Ale Hasan S/o Suleman Khan, Aged About 39 Years, Vpo
         Shesha, Tehsil Malarna Dungar, District Sawai Madhopur.
69.      Nafis Ahmad S/o Suleman Khan, Aged About 35 Years,
         Vpo   Shesha,        Tehsil     Malarna        Dungar,     District   Sawai
         Madhopur.
70.      Naresh Kumar Sharma S/o Suresh Chand Sharma, Aged
         About 36 Years, Near Gurudwara, Indra Colony, Bazaria,
         District Sawai Madhopur.
71.      Anupam Gautam S/o Madan Lal Gautam, Aged About 37
         Years, Ruchi Kirana Store, In Front Of B.o.b., Bazaria,
         District Sawai Madhopur.
72.      Lalit Mohan Gurjar S/o Ram Lal Gurjar, Aged About 33
         Years, Village And Post Surang, Jatwara Kalan, Tehsil
         District Sawai Madhopur.
73.      Kishan Lal Yadav S/o Trilok Chand Yadav, Aged About 41
         Years, Vpo Nangal Koju, Tehsil Chomu, District Jaipur.
74.      Shimbhu Dayal Jat S/o Hanuman Sahaya, Aged About 43
         Years, Village And Post Chharsa, Tehsil Shahpura, District
         Jaipur.
75.      Laxmi Narain Maan S/o Ram Gopal Jat, Aged About 43
         Years, Village Manawali, Dhani Todi, Post Manoharpur,
         Tehsil Shahpura, District Jaipur.
76.      Sitaram Yadav S/o Ramchandra Yadav, Aged About 41
         Years, Village Kalyanpura, Tehsil Shahpura, District Jaipur.
77.      Banwari Lal Yadav S/o Murli Dhar Yadav, Aged About 38
         Years,    Village       Nawalpura          Via     Manoharpura,       Tehsil
         Shahpura, District Jaipur.
78.      Hari Narayan Yadav S/o Sita Ram Yadav, Aged About 42
         Years, Village And Post Bishangarh, Tehsil Shahpura,
         District Jaipur.


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79.      Chandra Bhan Bhargav S/o Badri Prasad, Aged About 37
         Years, Village Pritampuri, Via Kanwat, Tehsil Neem Ka
         Thana, District Sikar.
80.      Suresh Kuimar S/o Prabhu Narayan, Aged About 39
         Years, Village Kanwt Dhani, Ramsar, Tehsil Srimadhopur,
         District Sikar.
81.      Jitendra Kumar Sharma S/o Dwarka Prasad Sharma, Aged
         About 38 Years, Ward No. 08, Joshiyon Ka Mohalla, Vpo
         Kanwat, Tehsil Khandela, District Sikar.
82.      Janedra Kumar Yadav S/o Rameshwar Lal Yadav, Aged
         About 45 Years, Dhani Pucchla Wali Post Neem Ka Thana,
         District Sikar.
83.      Radne Shyam Saini S/o Mali Ram Saini, Aged About 38
         Years,     Village         Kanwat          (Saini          Mohalla),   Tehsil
         Shrimadhopur, District Sikar.
84.      Satpal Yadav S/o Chandgi Ram Yadav, Aged About 35
         Years, Village And Post Bhadwadi, Via Kanwat Tehsil
         Khandela, District Sikar.
85.      Sunil Kumar S/o Geeg Raj, Aged About 43 Years,
         Loharwada Road, Kanwat, District Sikar.
86.      Rajendra Prasad Yadav S/o Birdu Ram Yadav, Aged About
         34 Years, Village Kanpura, Post Mahar Kalan, Via Samod,
         Tehsil Chomu, District Jaipur.
87.      Ram Pratap Yadav S/o Gulab Chand Yadav, Aged About 41
         Years, Dhani Punchhalwali, Post Neem Ka Thana, District
         Sikar.
88.      Niranjan Lal S/o Ramswaroop, Aged About 34 Years,
         Village Besarda Post Tiba Basai, Tehsil Khetri, District
         Jhunjhunu.
89.      Modi Ram Yadav S/o Manna Lal Yadav, Aged About 40
         Years, Village And Post Sukalla Bash, Tehsil Kotputli,
         District Jaipur.
90.      Hawa Singh Yadav S/o Jaidayal Yadav, Aged About 38
         Years, Vpo Jagdish Pura, Sarund, Tehsil Kotputli, District
         Jaipur.
91.      Maukesh Kumar Yadav S/o Gokal Ram Yadav, Aged About
         40 Years, Vpo Sihore, Tehsil Khetri, District Jhunjhunu.
92.      Murari Lal Dangi, Dangi Colony, Ward No. 15, Neem Ka


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         Thana, District Sikar.
93.      Jugal Kishore Dangi S/o Ram Richhpal Dangi, Aged About
         41 Years, Dangi Colony, Ward No. 15, Neem Ka Thana,
         District Sikar.
94.      Trilok Chand Jat S/o Bihari Lal, Aged About 44 Years,
         Village And Post Bhawargarh, Tehsil Kishanganj, District
         Baran.
95.      Uma Shanker Sain S/o Gopal Lal, Aged About 37 Years,
         Village And Post Paota, Tehsil Mahwa, District Dausa.
96.      Brij Mohan Mali S/o Ram Lal Mali, Aged About 38 Years,
         Vpo Udaipura, Tehsil Sikral, District Dausa.
97.      Daya Ram Yadav S/o Chiranji Yadav, Aged About 45
         Years, Village Pahadi, Post Mathura Hera, Tehsil Kathumar,
         District Alwar.
98.      Shivcharan Gurja S/o Harji Arm, Aged About 39 Years,
         Village Hanumanbas, Post Jatwara, District Alwar
99.      Pappu Singh Gurjar S/o Nihal Singh, Aged About 44
         Years, Vpo Maithana, Tehsil Kathumar, District Alwar.
100.     Praveen Kumar Sharma, Shahid Kalyan Bhawan, Manihari
         Mohalla, Sawai Madhopur.
101.     Khemchand Bhairatare S/o Niranjan Lal Sharma, Aged
         About 39 Years, Village And Post Nawali, Tehsil Bayana,
         District Bharatpur.
102.     Juned Qureshi S/o Nazir Hussain, Aged About 31 Years,
         Janki Nagar, Cement Road, Ramganj Mandi, District Kota.
103.     Mohammed Mohinmuddin S/o Abdul Suhan, Aged About
         41   Years,      House       No.      1285,       Near     Chhoti   Masjid,
         Kishorepura, Kota.
104.     Prem Shankar Nagar S/o Harnarayan, Aged About 33
         Years, House No. 3/105, Swami Vivekanand Nagar, Kota.
105.     Yogesh Gehlot S/o Chandra Mohan Gehlot, Aged About 35
         Years, House No. 3-D-6, Dadabari, Extension Scheme,
         Kota.
106.     Mohammad Aarif S/o Mohd. Asfaque, Aged About 35
         Years, Amin Colony, Baran Road, Anta, District Baran.
107.     Vishnu Prasad Joshi S/o Murli Manohar Joshi, Aged About
         37 Years, Neemari Para, Tehsil Anta, District Baran.
108.     Rajesh Kumar Nagar S/o Tejpal Nagar, Aged About 34

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         Years, Near Goyal Oil Mill, Chandkheri, Tehsil Khanpur,
         District Jhalawar.
109.     Vedpal Malav S/o Ramratan Malav, Aged About 35 Years,
         B-25, Bharat Nagatr, Matunda Road, Bundi.
110.     Sharvan Kumar Sharma S/o Mool Chand Sharma, Aged
         About 38 Years, C-36, Navjeevan Sangh Colony, Gali No.
         2, Bundi, District Bundi.
111.     Satyabhan Sharma S/o Vishwambhar Dayal Sharma,
         Aged About 43 Years, Vpo Sarsana, Tehsil Weir, District
         Bharatpur.
112.     Parasmal Sharma S/o Suresh Chand Sharma, Aged About
         43 Years, Vpo Mukhaina, Tehsil Weir, District Bharatpur.
113.     Ratan Lal S/o Heera Lal Yadav, Aged About 41 Years,
         Village Dhani Echakala Ki, Post Maonda, Tehsil Neem Ka
         Thana, District Sikar.
114.     Sher Singh Dhakad S/o Ishwaria Dhakad, Aged About 42
         Years, Village Lahchora Kala, Tehsil Bayana, District
         Bharatpur.
115.     Ashok Kumar Saini S/o Ram Chandra, Aged About 39
         Years, Villager Nayan, Post Amarsar, Tehsil Shahpura,
         District Jaipur.
116.     Om Prakash Kumawat S/o Bhairun Lal Kumawat, Aged
         About 34 Years, Dhani Nursinghwali, Vpo Kishanpura,
         Tehsil Bhadal, District Jaipur.
117.     Chetan Prakash Saini S/o Kanhaiya Lal Saini, Aged About
         31    Years,      Dhani        Kharbasan,           Vpo    Divrala   Tehsil
         Shrimadhopur, District Sikar.
118.     Subhash Chander Yadav S/o Ramavtar, Aged About 43
         Years, Vpo Chhaja Ka Nangal, Tehsil Neem Ka Thana,
         District Sikar.
119.     Mukesh Sharma S/o Banwari Lal Sharma, Aged About 43
         Years, Vpo Chhaja Ka Nanga, Tehsil Neem Ka Thana,
         District Sikar.
120.     Mahesh Chand Saini S/o Prahlad Saini, Aged About 43
         Years, Village Shyamodada, Post Ramsingh Ki Dhani,
         Tehsil Neem Ka Thana, District Sikar.
                                                                    ----Respondents




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                                   For Petitioner(s)             :     Mr. Keshar Singh



                                                   HON'BLE MR. JUSTICE DINESH MEHTA

HON'BLE MRS. JUSTICE SANGEETA SHARMA

Judgment / Order

15/10/2025

1.. For the reasons stated, the application seeking correction in

the particulars of the applicant - Dinesh Kumar Savita

(respondent No.311 in DB Special Appeal Writ No.776/2019

inscribed in the cause-title of the special appeal as well as in the

order dated 15.09.2025 passed by this Court in the aforesaid

appeal, is allowed.

2. Learned counsel to file amended cause-title during the

course of the day, which be taken on record. Registrar (Judicial) is

directed to see that necessary changes are duly made in the

website of the High Court in tune with the amended cause-title.

3. Accordingly, the name of the applicant - Dinesh Kumar

Savita (respondent No.311 in DB Special Appeal Writ No.776/2019

inscribed in the cause-title of the special appeal as well as in the

order dated 15.09.2025 passed in DB Special Appeal Writ

No.776/2019, stands replaced/substituted by following :-

"311. Dinesh Kumar Savita S/o Laxmi Narayan Sain ... ... ..."

(SANGEETA SHARMA),J (DINESH MEHTA),J s-98-ArunV/-

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