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Dilip Singh Chauhan vs State Of Rajasthan (2025:Rj-Jd:50954)
2025 Latest Caselaw 15977 Raj

Citation : 2025 Latest Caselaw 15977 Raj
Judgement Date : 25 November, 2025

Rajasthan High Court - Jodhpur

Dilip Singh Chauhan vs State Of Rajasthan (2025:Rj-Jd:50954) on 25 November, 2025

[2025:RJ-JD:50954]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                            JODHPUR
             S.B. Civil Writ Petition No. 8274/2024

1.       Dilip Singh Chauhan S/o Shri Shiv Singh, Aged About 48
         Years, 365, Nayagaon, District Banswara.
2.       Dhaval Pandya S/o Shri Krishan Chandra Pandya, Aged
         About 37 Years, 285, Ward No. 02, Shiv Colony, District
         Banswara.
3.       Nitin Dosi S/o Shri Shashikant Dosi, Aged About 37 Years,
         Ratlam Road, Kushalgarh, District Banswara.
4.       Mangu Singh Jhala S/o Shri Balu Singh Jhala, Aged About
         35 Years, Ward No. 3, Badi Sarwa, District Banswara.
5.       Rajnikant Rawal S/o Shri Lalit Chandra Rawal, Aged About
         40 Years, 113, Ward No. 1, Bharat Nagar, Piplod, District
         Banswara.
6.       Nirbhay Singh Rathore S/o Shri Sajjan Singh Rathore,
         Aged About 36 Years, Saredi Chhti, Partapur, District
         Banswara.
7.       Lalshankar Masar S/o Shri Galaba Masar, Aged About 52
         Years, Ward No. 05, Pan Badi Mohalla, Prathvipura,
         District Banswara.
8.       Yashwant Singh Dabi S/o Shri Abhay Singh Dabi, Aged
         About 41 Years, Village Badwas Badi, Tehsil Kushalgarh,
         District Banswara.
9.       Virendra Kumar Labana S/o Shri Amar Singh Labana,
         Aged About 37 Years, Village Badwas Badi, Tehsil
         Kushalgarh, District Banswara.
10.      Yashwant Singh Gehlot S/o Shri Kishor Singh Gehlot,
         Aged About 44 Years, Village Badwas Badi, Tehsil
         Kushalgarh, District Banswara.
11.      Kalpesh Padwal S/o Shri Girwar Singh Padal, Aged About
         34 Years, Village Parnala, Tehsil Kushalgarh, District
         Banswara.
12.      Ishwar Lal S/o Shri Laxman Singh, Aged About 34 Years,
         Village Tanda Ratana, Tehsil Sajjangarh, District
         Banswara.
13.      Pradeep Kumar S/o Shri Man Singh Padal, Aged About 35
         Years, Village Tanda Mangala, Teshil Sajjangarh, District
         Banswara.
14.      Yogesh Prajapat S/o Shri Mohan Lal Prajapat, Aged About
         42 Years, Court Road Kushalgarh, Tehsil Kushlagarh,
         District Banswara.
15.      Mahendra Patidar S/o Shri Jagdish Patidar, Aged About 36
         Years, Village Chokhala, Tehsil Bagidora, District
         Banswara.
16.      Manoj Kumar Patidar S/o Shri Khemji Patidar, Aged About
         39 Years, Village Rakho, Tehsil Bagidora, District
         Banswara.
17.      Ramesh Chandra Rajput S/o Shri Hari Singh Rajput, Aged
         About 45 Years, Village Badwas Badi, Tehsil Kushalgarh,
         District Banswara.
18.      Vijay Kumar Panchal S/o Shri Khamji Panchal, Aged About
         56 Years, New Abadi, Ward No. 7, Kushalgarh, Tehsil

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         Kushalgarh, District Banswara.
19.      Bharat Kumar Panchal S/o Shri Natwar Lal Panchal, Aged
         About 44 Years, Nai Abadi, Kushalgarh Ward No. 07,
         Tehsil Kushalgarh, District Banswara.
20.      Shailesh Trivedi S/o Shri Lalit Trivedi, Aged About 51
         Years, Village Patan, Tehsil Kushalgarh, District Banswara.
21.      Ramesh Chandra Ganava S/o Shri Lungaji Ganava, Aged
         About 50 Years, Village Khedpur, Tehsil Kushalgarh,
         District Banswara.
22.      Rakesh Kumar S/o Shri Dinesh Chandra, Aged About 39
         Years, Village Tanda Mangala, Tehsil Sajjangarh, District
         Banswara.
23.      Nilesh Khajja S/o Shri Dinesh Chandra Khajja, Aged
         About 39 Years, Dungra Chhota, Tehsil Sajjangarh,
         District Banswara.
24.      Harish Chandra S/o Shri Valchandra, Aged About 41
         Years, Village Bavadipada, Tehsil Sajjangarh, District
         Banswara.
25.      Mohit Jain S/o Shri Rajendra Jain, Aged About 36 Years,
         Ward No. 07, Near Varahi Mata Mandir, Barodiya, District
         Banswara.
26.      Dileep Kumar Patidar S/o Shri Kacharu Patidar, Aged
         About 41 Years, 175, Patidar Mohalla, Chokhla, District
         Banswara.
27.      Pramod Kumar Jain S/o Shri Navin Chandra Jain, Aged
         About 52 Years, Village Kushalgarh, Tehsil Kushalgarh,
         District Banswara.
28.      Ritesh Rathore S/o Shri Mansingh Rathore, Aged About 48
         Years, Village Mohkampura, Tehsil Kushalgarh, District
         Banswara.
29.      Ramesh Chandra Yadav S/o Shri Hadiya Yadav, Aged
         About 50 Years, Village Badwas Chhoti, Tehsil Kushalgarh,
         District Banswara.
30.      Dilip Kumar Patel S/o Shri Khomaji Patel, Aged About 37
         Years, Village And Post Piplod, Tehsil Bagidora, District
         Banswara.
31.      Rajesh Patidar S/o Shri Lavji Patidar, Aged About 39
         Years, Village And Post Rakho, Tehsil Bagidora, District
         Banswara.
32.      Hemant Kumar Patidar S/o Shri Ramanlal Patidar, Aged
         About 36 Years, Village And Post Chokhla, Tehsil
         Bagidora, District Banswara.
33.      Mukesh Rathore S/o Shri Nareng Rathore, Aged About 35
         Years, Village And Psot Chhench, Thesil Bagidora, District
         Banswara.
34.      Jagdish Chandra Patidar S/o Shri Mahesh Chandra Patidar,
         Aged About 35 Years, Village And Post Chokhala, Tehsil
         Bagidora, District Banswara.
35.      Natwarlal Patidar S/o Shri Mogji Patidar, Aged About 37
         Years, Village And Post Chokhla, Tehsil Bagidora, District
         Banswara.
36.      Ravindra Kumar Patidar S/o Shri Bhagwan Patidar, Aged


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         About 39 Years, Village And Post Chokhla, Tehsil
         Bagidora, District Banswara.
37.      Anup Singh Chouhan S/o Shri Bhupendrapal Singh, Aged
         About 42 Years, Village And Post Anandpuri, Tehsil
         Anandpuri, District Banswara.
38.      Bhuvnesh Kumar Pandaya S/o Shri Ashok Pandaya, Aged
         About 46 Years, Village And Post Suvala, Tehsil Bagidora,
         District Banswara.
39.      Lalit Kumar Bhavsar S/o Shri Ratanlal Bhavsar, Aged
         About 47 Years, Village And Post Chhench, Tehsil
         Bagidora, District Banswara.
40.      Ramesh Chandra Chouhan S/o Shri Ranchhod Chouhan,
         Aged About 33 Years, Village And Post Chhench, Tehsil
         Bagidora, District Banswara.
41.      Bharat Kumar Chouhan S/o Shri Jagji Chouhan, Aged
         About 40 Years, Village And Post Chhench, Tehsil
         Bagidora, District Banswara.
42.      Jagdish Chouhan S/o Shri Amreng Chouhan, Aged About
         32 Years, Village And Post Chhench, Tehsil Bagidora,
         District Banswara.
43.      Chandra Singh Chouhan S/o Shri Gumneng Chouhan,
         Aged About 39 Years, Village And Post Chhench, Tehsil
         Bagidora, District Banswara.
44.      Garima Pranami W/o Shri Rupesh Pranami, Aged About
         42 Years, Village And Post Bagidora, Tehsil Bagidora,
         District Banswara.
45.      Naresh Pathak S/o Shri Mohanlal Pathak, Aged About 45
         Years, Village And Post Bansla, Tehsil Bagidora, District
         Banswara.
46.      Bhura Lal Vadkhiya S/o Shri Gajja, Aged About 44 Years,
         Bagidora, District Banswara.
47.      Ritesh Darji S/o Shri Prakash Darji, Aged About 29 Years,
         Veer Sawarkar Marg, Partapur, Tehsil Garhi, District
         Banswara.
48.      Mahavir Dosi S/o Shri Kanchan Lal, Aged About 33 Years,
         Village And Post Bagidora, Tehsil Bagidora, District
         Banswara.
49.      Amit Kumar Darji S/o Shri Bharat Lal Darji, Aged About
         31 Years, Upli Pati, Rajmahal Bhawan, Gopinath Ka Gada,
         District Banswara.
50.      Vinod Kumar Patidar S/o Shri Nathulal Patidar, Aged
         About 44 Years, Ward No. 05, Patel Mohalla, Biloda,
         District Banswara.
51.      Sohan Lal Tabiyar S/o Shri Dhanaji Tabiyar, Aged About
         41 Years, Village Ghanva Bada, Post Kajaliya, Tehsil
         Anandpuri, District Banswara.
52.      Shankar Lal Helot S/o Shri Haliya Helot, Aged About 49
         Years, Village And Post Aambepura, Post Moti Timbi,
         Tehsil Gangartalai, District Banswara.
53.      Purshottam Banjara S/o Shri Govardhan Banjara, Aged
         About 34 Years, Ward No. 14, Bhagwanpura, District
         Banswara.


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54.      Kalpesh Kumar Pandya S/o Shri Ramanlal Pandya, Aged
         About 48 Years, Anandpuri, District Banswara.
55.      Yashpal Singh Rathod S/o Shri Mahendra Singh Rathod,
         Aged About 39 Years, Main Road, Naharpura, Village
         Naharpura, Anandpuri, District Banswara.
56.      Bhawar Singh Chandel S/o Shri Mansingh Chandel, Aged
         About 35 Years, Ward No. 8, Chhayna, District Banswara.
57.      Hari Shankar Chanana S/o Shri Lavaji Chanana, Aged
         About 47 Years, Ward No. 11, Ramela, Anandpuri, District
         Banswara.
58.      Sohan Lal Pargi S/o Shri Dheera Pargi, Aged About 47
         Years, Ward No. 03, Patiya Galiya, Bhaler Bhodar, District
         Banswara.
                                                        ----Petitioners
                                  Versus
1.       State Of Rajasthan, Through The Principal Secretary,
         Gramin      Vikas    And     Panchayati    Raj   Department,
         Government Of Rajasthan, Secretariat, Jaipur.
2.       The     Collector-Cum-Director       Program    Co-Ordinator,
         National     Rural    Employment        Guarantee    Scheme,
         Banswara.
3.       The Chief Executive Officer-Cum-Addl. District Program
         Co-Ordinator, Egs, Zila Parishad, Banswara.
                                                      ----Respondents
                             Connected With
                 S.B. Civil Writ Petition No. 8062/2024
1.       Rajveer Singh Sisodiya S/o Shri Angad Singh, Aged About
         39 Years, R/ O Neema Ka Chouraha Ke Pass, Bhardajal,
         District - Banswara.
2.       Pankaj Purohit S/o Shri Mohan Lal Purohit, Aged About 47
         Years, R/ O Village-Porda, Vakhatpura, Arthuna, District -
         Banswara.
3.       Dushyant Upadhyaya S/o Shri Lokendra Upadhyay, Aged
         About 38 Years, R/o Ward No. 2, Upadhyaya Colony,
         Joulana, District-Banswara
4.       Vimlesh Kumar Bhatt S/o Shri Mahesh Chandra Bhatt,
         Aged About 45 Years, R/o Ward No. 8, Holi Chock
         Brahaman Mohalla, Village Post-Anjana, District-Banswara
5.       Nanda Bhatt W/o Shri Hemant Bhatt, Aged About 48
         Years, R/o Brahaman Mohalla, Joulana, District-Banswara
6.       Vinod Patidar S/o Shri Kachru Ji, Aged About 53 Years, R/
         o Laxmi Mandir Ke Pass, Jolana, District-Banswara
7.       Sanat Kumar Jain S/o Shri Gendalal Jain, Aged About 58
         Years, R/o Jain Mohalla, Aurhuna, District-Banswara
8.       Lokesh Kumar Doshi S/o Shri Vijaypal Doshi, Aged About
         46 Years, R/o Jain Mohalla, Arthuna, District-Banswara.
9.       Raman Lal Tabiyar S/o Shri Kuber Ji Tabiyar, Aged About
         58 Years, R/o Ward No. 06, Village/post-Kesarpura,
         District-Banswara.
10.      Laxman Nath Rawal S/o Shri Roopnath Rawal, Aged About
         56 Years, R/o Rawal Mohalla, Ward No. 6, Arthuna,

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         District-Banswara
11.      Jayesh Patidar S/o Shri Pratap Narayan Patidar, Aged
         About 40 Years, R/o Ward No. 2, Joalana, District-
         Banswara
12.      Jalaj Joshi S/o Shri Chandra Kant Joshi, Aged About 45
         Years, R/o Joshi Brahman Mohalla, Khodan, District-
         Banswara
13.      Kishore S/o Shri Manishankar, Aged About 47 Years, R/o
         Pipli Chowk, Bori, District-Banswara.
14.      Deepak Jain S/o Shri Kanti Lal Jain, Aged About 49 Years,
         R/o Near Jain Mandir Jaini Mohalla, Khodan, District-
         Banswara
15.      Mohini Vyas W/o Shri Rajesh Vyas, Aged About 37 Years,
         R/o Ward N. 13, Krishan Mandir Ke Aage, Village/post-
         Chaupasag, Tehsil-Garhi, District-Banswara.
16.      Shyam Sundar Singh S/o Shri Narapat Singh Chouhan,
         Aged About 50 Years, R/o Rajput Mohalla, Kotda Bada,
         District-Banswara.
17.      Ramesh Chandra Bunkar S/o Shri Poja Lal Bunkar, Aged
         About 46 Years, R/o Ward N. 07, Bodiya, Madiada,
         District-Banswara.
18.      Sudheer Jain S/o Shri Vijey Chand Jain, Aged About 48
         Years, R/o Jain Mhalla, Dadooka, Garhi, District-
         Banswara.
19.      Hitesh Chandra Bhatt S/o Shri Kachru Lal, Aged About 42
         Years, R/o Village-Rohida, Tehsil-Garhi, District-Banswara.
20.      Lalsingh Patel S/o Shri Velaji, Aged About 40 Years, R/o
         Ward No. 02, Kuwadiya, Amja, District-Banswara,
21.      Arvind Kumar Sawda S/o Shri Vithal Sawda, Aged About
         49 Years, R/o Sawda Fala, Metwala, District-Banswara.
22.      Lavji Patidar S/o Shri Vajeng Patidar, Aged About 53
         Years, R/o Bodiya, Madlada, District-Banswara.
23.      Hasmukh Joshi S/o Shr Purnashanker Joshi, Aged About
         47 Years, R/o Ward No 06, Laxmi Narayan Mandir Ke
         Piche,    Village/post-Chpasag,    Tehsil-Garhi,    District-
         Banswara.
24.      Ramaji S/o Shri Pratap, Aged About 49 Years, R/o Mor
         Sajjanpura, District-Banswara.
25.      Niraj Acharya S/o Shri Shanti Lal Acharya, Aged About 54
         Years, R/o 345, Brahman Mohalla, Partapur, District-
         Banswara.
26.      Arvind Kumar S/o Shri Jiteng Patidar, Aged About 38
         Years, R/o Ward No. 7, Boiya, Parahera, District-
         Banswara.
27.      Lokendra Singh Solanki S/o Shri Bharat Singh Solanki,
         Aged About 49 Years, R/o House No. 474, Amja, District-
         Banswara.
28.      Ashok Kumar Dwivedee S/o Shri Nrendra Dwivedi, Aged
         About 55 Years, R/o Brahman Mohalla, Raiyana, District-
         Banswara.
29.      Amit Kumar Pandaya S/o Shri Surendra Kumar, Aged
         About 36 Years, R/o Village-Chaja, Anandpuri, District-

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         Banswara.
30.      Mitendra Singh S/o Shri Pushpendra Singh Rathore, Aged
         About 36 Years, R/o Village-Amja, Tehsil-Garhi, District-
         Banswara.
31.      Mohit Sukhla S/o Shri Sushil Sukhla, Aged About 32
         Years, R/o Village-Chich, Tehsil-Bagidora, District-
         Banswara.
32.      Kapil Kumar Sukhla S/o Shri Bharat Sukhla, Aged About
         44 Years, R/o Saredi Badi, Tehsil-Garhi, District-
         Banswara.
33.      Chandraveer Singh Rathore S/o Shri Pratap Singh
         Rathore, Aged About 32 Years, R/o Village-Saredi Choti,
         Tehsil-Garhi, District-Banswara.
34.      Deepak Pathak S/o Shri Shyamnath Pathak, Aged About
         46 Years, R/o Village-Saredi Badi, Tehsil-Garhi, District-
         Banswara.
35.      Mahendrapal Singh S/o Shri Himmat Singh Chundawat,
         Aged About 36 Years, R/o Senala, Tehsil-Garhi, District-
         Banswara.
36.      Sulochna Joshi W/o Shri Sanjay Joshi, Aged About 38
         Years, R/o Village-Kupada, Tehsil-Talwara, District-
         Banswara.
37.      Bharti Upadhyay W/o Shri Kamlesh Upadhyay, Aged
         About 44 Years, R/o Village-Talwara, Tehsil-Talwara,
         District-Banswara.
38.      Bhuvneshwari Joshi W/o Shri Bharat Joshi, Aged About 39
         Years, R/o Village-Sundanpur, Tehsil-Talwara, District-
         Banswara.
39.      Mukesh Chandra Upadhyay S/o Shri Purnashankar, Aged
         About 42 Years, R/o Village-Talwara, Tehsil-Talwara,
         District-Banswara.
40.      Bhupesh Kumar S/o Shri Goutam, Aged About 37 Years,
         R/o Village-Siyapur, Tehsil And District-Banswara.
41.      Gourav Joshi S/o Shri Manohar Lal Joshi, Aged About 35
         Years, R/o Mohan Colony, District-Banswara
42.      Ashwin Kumar Joshi S/o Shri Ramnarayan Joshi, Aged
         About 40 Years, R/o Village-Sukhaniya, District-Banswara.
43.      Mayur Nagar S/o Shri Mahipat Lal Nagar, Aged About 55
         Years, R/o Village-Nagarwada, District-Banswara.
44.      Rakesh Sewak S/o Shri Kanti Lal, Aged About 44 Years,
         R/o Naya Gaon, District-Banswara.
45.      Abhishek Shah S/o Shri Girish Chandra, Aged About 41
         Years, R/o Village-Jolana, District-Banswara.
46.      Dinesh Chandra Patidar S/o Shri Vejing, Aged About 38
         Years, R/o Village-Malana, Tehsil-Arthuna, District-
         Banswara.
47.      Naveen Kumar Patidar S/o Shri Ramesh Chandra, Aged
         About 38 Years, R/ Village-Reyana, Tehsil-Arthuna,
         District-Banswara.
48.      Jagdish Patidar S/o Shri Vasudev Patidar, Aged About 44
         Years, R/o Village-Parsoliya, Tehsil-Arthuna, District-
         Banswara.

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49.      Shivdayal Barhath S/o Shri Prahalad Singh, Aged About
         44 Years, R/o Village-Karanpur, Tehsil-Garhi, District-
         Banswara.
50.      Deeptesh Joshi S/o Shri Ramesh Chandra Joshi, Aged
         About 40 Years, R/o Banswara, District-Banswara.
51.      Vipul Kumar Joshi S/o Shri Krishna Lal Joshi, Aged About
         44 Years, R/o Village-Thikariya, Tehsil-Ganoda, District-
         Banswara.
52.      Bhagwati Shankar S/o Shri Dayalal Patidar, Aged About
         39 Years, R/o Village-Karanpur, Tehsil-Garhi, District-
         Banswara.
53.      Shakti Singh Chouhan S/o Shri Vijay Singh, Aged About
         36 Years, R/o Village-Saladiya, Mota Gaon, Tehsil-Ghatol,
         District-Banswara.
54.      Pratap Singh S/o Shri Shambhu Singh, Aged About 44
         Years, R/o Dukwada-Ganoda, Tehsil-Ghatol, District-
         Banswara.
55.      Gajendra Prasad S/o Shri Bhagwati Shankar Joshi, Aged
         About 46 Years, R/o Village-Amar Singh Ka Gada, Mota
         Gaon, Tehsil-Ghatol, District-Banswara.
56.      Naresh Kumar Trivedi S/o Shri Keshav Lal Trivedi, Aged
         About 48 Years, R/o Village-Ghatol, Tehsil-Ghatol,
         District-Banswara.
57.      Pankaj Kumar Pandaya S/o Shri Deveshankar Ji Pandaya,
         Aged About 46 Years, R/o Ward No.07, Near Laxmi
         Narayan Mandir, Aasan, District-Banswara.
58.      Premswarop Choubisa S/o Shri Ishwar Lal Ji Choubisa,
         Aged About 50 Years, R/o Chooubisa Wada, Bhagora,
         District-Banswara.
59.      Prakash Chandra Yadav S/o Shri Kachru Ji Yadav, Aged
         About 41 Years, R/o Village/post- Yadav Basti, Madlada,
         District-Banswara.
60.      Smt. Jashoda Damor W/o Shri Ramlal Damor, Aged About
         37 Years, R/o Ward No. 8, Hirot Pada, Lekheriya, District-
         Banswara.
61.      Kalu Ram Damor S/o Shri Galba Damor, Aged About 54
         Years, R/o Ward No.11, Gundi Wali Road, Ganora,
         District-Banswara.
62.      Goverdhan Lal S/o Shri Narayan Lal, Aged About 46
         Years, R/o Badana, Tehsil-Ghatol, District-Banswara.
63.      Pritesh Choubisa S/o Shri Chagan Lal Choubisa, Aged
         About 32 Years, R/o Ward No.09, Daulat Singh Ka Gada,
         Padoli Rathore, District-Banswara.
64.      Lokendra Singh Rathore S/o Shri Ram Singh Rathore,
         Aged About 38 Years, R/o Ward No. 04, Padoli Rathore,
         Tehsil-Ghatol, District-Banswara.
65.      Mani Lal Barod S/o Shri Rakama Barod, Aged About 52
         Years, R/o Ward No. 03, Borda, Tehsil-Ghatol, District-
         Banswara.
                                                      ----Petitioners
                                 Versus
1.       State Of Rajasthan, Through- The Principal Secretary,

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         Gramin    Vikas   And    Panchayati    Raj   Department,
         Government Of Rajasthan, Secretariat, Jaipur.
2.       The   Collector-Cum-Director     Program    Co-Ordinator,
         National   Rural   Employment       Guarantee   Scheme,
         Banswara.
3.       The Chief Executive Officer-Cum-Addl. District Program
         Co-Ordinator, EGS, Zila Parishad, Banswara.
                                                  ----Respondents


For Petitioner(s)         :     Mr. Naresh Singh for
                                Mr. Rakesh Arora
For Respondent(s)         :     Mr. Kuldeep Vaishnav for
                                Mr. I.R. Choudhary, AAG


            HON'BLE MR. JUSTICE MUNNURI LAXMAN

Order

25/11/2025 I.A. No.02/2025:

1. The matter comes up on the application (I.A. No.02/2025)

for early listing of the present writ petition.

2. For the reasons mentioned in the application, the same is

allowed.

S.B. Civil Writ Petition No.8274/2024 & 8062/2024

1. The present writ petitions have been filed challenging the

action of the respondent authorities for not passing any order on

the representation filed by the petitioners whereunder they have

requested to consider their case for covering the Contractual

Hiring To Civil Posts Rules, 2022 (hereinafter referred to as 'the

Rules of 2022').

2. The case of the petitioners is that the petitioners were

recruited by direct contract through the outsourcing agency and

their case is also covered by the order dated 26.08.2025 passed

by Hon'ble Division Bench of this Court in D.B. Civil Writ

(Uploaded on 25/11/2025 at 05:12:56 PM)

[2025:RJ-JD:50954] (9 of 10) [CW-8274/2024]

Petition No.11737/2024 titled as Rodu Lal & Ors. Vs. The

State of Rajasthan & Ors. and connected batch of petitions.

3. The operative portion of the order dated 26.08.2025 reads

as follows:

"40. This Court is further of the firm opinion that if the respondents continue with the services of the petitioners, without covering them under the Rules of 2022 would be against the principles as enumerated by the Hon'ble Apex Court in a catena of judgments wherein the Court has opined that the practice of appointment of contractual employees without any rules would lead to a situation of exploitation by the employer. With this intent only, the Rules of 2022 have been framed and therefore, the benefit of the said rules cannot be denied to the petitioners and similarly situated persons merely on the count of having been appointed through placement agency.

41. In light of the aforesaid facts & findings and the judgments, this Court is of the opinion that Rule 3 of the Rules of 2022 has to be read harmoniously, whereby, the petitioners and similarly situated persons, who have been appointed through placement agency after issuance of public advertisement are to be covered under the ambit of Rule 3 of the Rules of 2022. Since, the above rule has been read harmoniously in favour of the petitioners, therefore, there is no requirement to decide question No.

(b), which was framed under para 13. The harmonious reading of the Rule itself clarifies that, there ought to be no discrimination between the contractual employees appointed through placement agency as well as the contractual employees appointed directly.

42. For the aforesaid reasons, the writ petitions are allowed in the following terms:

(i) The respondents shall consider the individual case of each contractual employee, appointed prior to enforcement of the Rules of 2022 strictly in accordance with Rule 3 of the Rules of 2022,meaning thereby, that if

(Uploaded on 25/11/2025 at 05:12:56 PM)

[2025:RJ-JD:50954] (10 of 10) [CW-8274/2024]

an employee has been appointed on a post created by the Administrative Department with the concurrence of the Finance Department and the appointment has been through issuance of a public advertisement further without there being any differentiation whether the public advertisement has been issued by the State Government or by the placement agency.

(ii) If the case of the individual is in conformation with the Rule 3 of the Rules of 2022, as interpreted above, then the benefit of the Rules of 2022 shall be extended to such petitioners."

4. In view of the aforesaid, the present writ petitions are disposed of in the same terms as in the case of Rodu Lal & Ors. (supra), giving liberty to the petitioners to file individual representation. If any such representation is filed, the respondent No.1-Principal Secretary, Gramin Vikas And Panchayati Raj Department shall consider the same in terms of the principles laid down in the case of Rodu Lal & Ors. (supra) within a period of two months from the date of receipt of this order.

5. The said exercise shall be done within a period of three

months from the date of representation filed by the petitioners.

6. All pending applications, if any, stand disposed of.

(MUNNURI LAXMAN),J 42-43-PoonamS/-

(Uploaded on 25/11/2025 at 05:12:56 PM)

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