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Yashwanta vs Icici Lombard General Insurance ...
2025 Latest Caselaw 972 Raj

Citation : 2025 Latest Caselaw 972 Raj
Judgement Date : 10 May, 2025

Rajasthan High Court - Jodhpur

Yashwanta vs Icici Lombard General Insurance ... on 10 May, 2025

                                               NATIONAL LOK ADALAT
                                                                         (BENCH NO. 05)
                                                 RAJASTHAN HIGH COURT, JODHPUR
                                                                        Case No. 186012020
                                    Yashwanta & Ors. Vls I.C.I.C.I. Lombard General Ins. Company Ltd. & Ors.
                                   Present-
                                   Hon'ble Mr. Justice Sandeep Shah, Chairman
                                   Shri Deepak Choudhary, Member
                                   Appearance-
                                   Appellant(s)           :      Mr. Kunal Upadhyay
                                   Respondent(s)          :      Mr. Vishal singfllfor ICICI Lombard General Ins. Ltd.
                                                                      AWARD OF LOK ADALAT
                                                                                                           Date: 10.05.2025
                                          The matter is placed before the Lok Adalat today.
                                          The MACT, Rajgarh, District Churu, by its judgment and award dated
                                   02.07.2019 in MACT Case No.8512014 awarded a sum of Rs.13,89,000/- Alongwith
                                   interest @ 7.5% per annum.
                                          With the active efforts of Counsel representing'the parties and the authorities of
                                   the Insurance Company, the controversy involved in this appeal has been settled by
                                   mutual compromise in the spirit of Lok Adalat. We appreciate the efforts of all
                                   concerned in settling the matter in pre-counselling. The memo of understanding shall
                                   constitute a part of the award.
                                          With the consent of the parties, the impugned award dated 02.07.2019 is further
                                   enhanced by Rs.5,00,000/- in favour of the claimant(s)/appellant(s) as a full and fmal
                                   settlement of the case. The amount so agreed shall be deposited by the respondent
                                   Insurance Company with the Tribunal within a period of two months from today
                                   failing which, the same shall carry interest @ 7.5% per annurn from the date of this
                                   order till actual realization. The enhanced amount of compensation be disbursed in
                                   terms of the award in the saving bank account of the claimant(s). The award
                                   impugned dated 02.07.2019 passed by MACT Rajgarh, District Churu, in Claim Case
                                   No.8512014 is modified accordingly.
                                                  In view of the above, the appeal is disposed of.
                                                ,The Registry is directed to send back the record forthwith.


                                   s i g n a d d h a l f of ~ ~ ~ e l l a n t ( s )      Signature on behalf of Respondent(s)

                                              -
                                               Member                                                         ~hiEm&
                                                                                                                 -

                                          National Lok Adalat                                            National Lok Adalat
                                               Jodhpur                                                        Jodhpur





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