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Icici Lombard Gen. Ins. Co.Ltd vs Smt. Sarifan And Ors
2025 Latest Caselaw 858 Raj

Citation : 2025 Latest Caselaw 858 Raj
Judgement Date : 10 May, 2025

Rajasthan High Court - Jodhpur

Icici Lombard Gen. Ins. Co.Ltd vs Smt. Sarifan And Ors on 10 May, 2025

NATIONAL LOK ADALAT (BENCH NO. 05) RAJASTHAN HIGH COURT, JODHPUR S.B. Civil Misc. Appeal No.87012014 ICICI Lombard GIC Ltd. Vls Smt. Srifan & Ors. Present-

Hon'ble Mr. Justice Sandeep Shah, Chairman Shri Deepak Choudhary, Member Appearance-

Appellant(s) : Ms. Kumkum Shah for Mr. Vinay Kothari Respondent(s) Mr. Girish Joshi and Mr. Naresh Kumar Soni AWARD OF' LOK ADALAT Date: 10.05.2025 The matter is placed before the Lok Adalat today. The MACT, Sujangarh, District Churu by its judgment and award dated 07.04.2014 in MAC Case No. 1412009 awarded a sum of Rs. 60,63,1601- Alongwith interest @ 6 %. per annum.

With the active efforts of Counsel representing the parties and the authorities of the Insurance Company, the controversy involved in this appeal has been settled by mutual compromise in the spirit of Lok Adalat. We appreciate the efforts of all concerned in settling the matter in pre-counselling. The memo of understanding shall constitute a part of the award.

With the consent of the parties, the impugned award dated 07.04.2014 is further enhanced by Rs. 30,00,000/- in favour of the claimant(s)lappellant(s) as a full and fmal settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s). The award impugned dated 07.04.2014 passed by MACT, Sujangarh, District Churu in Claim Case No. 1412009 is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the,,record forthwith.



                                   Signature o        w of Appellant(s)              Signature on behalf of Respondent(s)


                                               Meinber                                                       efiairman
                                          National Lok Adalat                                           National Lok Adalat

                                               Jodhpur                                                       Jodhpur


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