Nawal Kishore Pareek vs Rajesh Suthar (2025:Rj-Jd:22019)
2025 Latest Caselaw 487 Raj

Rajasthan High Court - Jodhpur

Nawal Kishore Pareek vs Rajesh Suthar (2025:Rj-Jd:22019) on 7 May, 2025

Author: Farjand Ali

Bench: Farjand Ali

                                   [2025:RJ-JD:22019]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                  S.B. Crml Leave To Appeal No. 280/2019

                                   Nawal Kishore Pareek S/o Shri Anant Lal Pareek, Aged About 38
                                   Years, By Caste Pareek, Resident Of Behind Satellite Hospital,
                                   Pareek Chowk, Biknaer.
                                                                                                        ----Appellant
                                                                       Versus
                                   Rajesh Suthar S/o Shri Kaluram Suthar, Contractor, Resident Of
                                   B-73, Gandhi Colony, Pawanpuri, Bikaner.
                                                                                                      ----Respondent


                                   For Appellant(s)           :    Mr. HS Shrimali
                                   For Respondent(s)          :    -



                                                   HON'BLE MR. JUSTICE FARJAND ALI

Order

07/05/2025

1. Upon perusal of the judgment impugned, it is revealing that

a cheque was allegedly given by the accused-respondent to the

petitioner, which upon presentation got dishonoured owing to

insufficiency of funds in the account of the accused. There seems

reasonable grounds to allow the petitioner to prefer an appeal

against the impugned judgment.

2. Accordingly, the instant application seeking leave to appeal is

allowed. The memo of leave to appeal application shall be treated

and registered as an appeal.

3. Office to proceed.

(FARJAND ALI),J 69-divya/-

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