Rajasthan High Court - Jodhpur
Mohan Lal Verma vs The State Of Rajasthan ... on 27 May, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:25972]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8302/2025
Smt. Kiran D/o Shri Rajender Prasad Sihag, Aged About 39
Years, R/o Ward No. 4, Near Thakurji Mandir, Vpo Goluwala-
Sihagan, Tehsil- Pilibangan, District Hanumangarh (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Secondary Education, Government Of
Rajasthan, Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The District Education Officer, Head Quarter, Secondary
Education, Hanumangarh District Hanumangarh.
4. The Chief Block Education Officer, School Education, Block
Pilibangan, District Hanumangarh.
5. The Principal, Government Senior Secondary School,
Goluwala, Pilibangan, Hanumangarh.
----Respondents
Connected With
S.B. Civil Writ Petition No. 8057/2025
1. Ravi Kumar S/o Sh. Devraj, Aged About 39 Years,
Resident Of Ward No. 17, Mandi, Goluwala District
Hanumangarh (Raj.).
2. Kana Ram S/o Sh. Gopal Ram, Aged About 43 Years,
Resident Of Vpo Bhagwansar, Tehsil Suratgarh District Sri
Ganganagar (Raj.).
3. Rakesh Kumar S/o Sh. Madan Lal, Aged About 39 Years,
Resident Of Bairagian Wali Dhani, (3Tkw) Post Office
Kewal Wali, Tehsil Pilibanga District Hanumangarh (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Department Of Education Government Of
Rajasthan, Jaipur.
2. Director, Secondary Education, Bikaner, Rajasthan.
3. Joint Director (Personal), Secondary Education, Bikaner,
Rajasthan.
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4. Principal, Government Senior Secondary School,
Godhuwali Dhani, Tehsil Sadulshahar, District
Sriganganagar (Raj.).
5. Principal, Government Senior Secondary School,
Rangmahal, District Sriganganagar (Raj.).
----Respondents
S.B. Civil Writ Petition No. 8289/2025
Rakesh Kumar S/o Shri Hansraj, Aged About 42 Years, R/o Ward
No. 25, Mandi Pilibangan, Tehsil Pilibangan, District
Hanumangarh (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Secondary Education, Government Of
Rajasthan, Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The District Education Officer, Head Quarter, Secondary
Education, Hanumangarh District Hanumangarh.
4. The Chief Block Education Officer, School Education, Block
Pilibangan, District Hanumangarh.
5. The Principal, Government Upper Primary School,
Amarpura Rathan, Pilibangan, Hanumangarh.
----Respondents
S.B. Civil Writ Petition No. 8311/2025
Mohan Lal Verma S/o Hukma Ram Verma, Aged About 42 Years,
R/o.Ward No. 29, Vtc Pilibanga, Po Pilibanga, District
Hanumangarh (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Secondary Education, Government Of
Rajasthan, Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The District Education Officer, Head Quarter, Secondary
Education, Hanumangarh District Hanumangarh.
4. The Chief Block Education Officer, School Education, Block
Pilibanga, District Hanumangarh.
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5. The Principal, Government Senior Secondary School,
Thirajwala, Pilibanga, Hanumangarh.
----Respondents
S.B. Civil Writ Petition No. 8331/2025
Rupa Ram S/o Jalaram, Aged About 54 Years, R/o.Village Post
Kalru, Tehsil Merta, District Nagaur (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Education
Department, Govt. Secretariat, Jaipur (Raj.).
2. The Director, Secondary Education, Bikaner (Raj.)
3. The Joint Director (Personnel), Secondary Education
Department, Secondary Education Bikaner (Raj.)
4. District Education Officer, Secondary Education, Nagaur
(Raj.)
5. Principal, Government Senior Secondary School Basni
Seja, Tehsil Merta, District Nagaur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 8409/2025
Rajni Bala W/o Shri Anil Kumar, Aged About 50 Years, R/o Ward
No. 40, Hanumangarh Junction, District Hanumangarh (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Secondary Education, Government Of
Rajasthan, Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The District Education Officer, Head Quarter, Secondary
Education, Hanumangarh District Hanumangarh.
4. The Chief Block Education Officer, School Education, Block
Pilibangan, District Hanumangarh.
5. The Principal, Government Senior Secondary School,
Gahdu, Hanumangarh, District Hanumangarh.
----Respondents
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S.B. Civil Writ Petition No. 8418/2025
Jagan Ram Yadav S/o Shri Kanhaiya Lal Yadav, Aged About 53
Years, R/o Village Kakrana, Tehsil Paota, District Kotputli-Behror,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary,
School Education, Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
----Respondents
S.B. Civil Writ Petition No. 8427/2025
Ghanshyam S/o Ram Chandra, Aged About 46 Years, R/o. 53,
Subhash Nagar B Pali (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
School Education, Government Secretariat, Jaipur.
2. Director, Secondary Education Rajasthan, Bikaner.
3. Joint Director (School Education), Pali Division, Pali.
4. Chief District Education Officer (Secondary Education),
Pali.
5. District Education Officer (Headquarter), Secondary And
Elementary Education, Pali.
6. Principal, Government Higher Secretary, Guradai, District
Pali.
----Respondents
S.B. Civil Writ Petition No. 8521/2025
1. Smt. Rotesh Kumari W/o Shri Parveen Kumar, Aged About
45 Years, R/o House No.80B, Street No.2, Ward No.20,
Near State Bank Atm, Setia Colony, District Ganganagar.
2. Varun Kant Tiwari S/o Shri Lalit Prakash Tiwari, Aged
About 39 Years, R/o Plot No.44, Near Telephone
Exchange, Sector 61, District Hanumangarh.
3. Harish Kumar S/o Shri Rajender Pal, Aged About 39
Years, R/o 38, Near S.b.b.j. Bank, Deep Colony,
Hanumangarh.
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4. Sukhvinder Singh S/o Shri Moti Singh, Aged About 45
Years, R/o Dabli Vas Chugta, Ward No.4, Near Sarkari
School, Kamana, 25 Ssw, Hanumangarh.
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Education
Department, Government Of Rajasthan, Secretariat,
Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Joint Director, School Education, Bikaner Division,
Bikaner.
4. The District Education Officer (Headquarter), Secondary
Education, District Sri Ganganagar.
5. The District Education Officer (Headquarter), Secondary
Education, District Hanumangarh.
----Respondents
For Petitioner(s) : Mr. Jitendra Singh Bhaleria
Mr. Binja Ram
Mr. Vikram Singh Bhawla
Mr. K.L. Chauhan
Mr. Sumer Singh Rathore
Mr. Vishal Jangid
Mr. B.S. Sandhu
Mr. Divik Mathur
Mr. Mayak Rajpurohit
Mr. Himanshu kaushik
For Respondent(s) : Mr. Nathu Singh Rathore, AAG
Mr. N.K. Mehta, DyGC
Mr. Vaibhav Bang
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
27/05/2025
Learned counsel for the parties are in agreement that the
controversy involved in these writ petitions are squarely covered
by a judgment dated 26.05.2025 rendered by a Coordinate Bench
[2025:RJ-JD:25972] (6 of 6) [CW-8302/2025]
of this Court in S.B. Civil Writ Petition No.8761/2025 (Smt.
Verma Lata vs. State of Rajasthan & Ors & other connected
matters).
Accordingly, the writ petitions are disposed of in terms of the
order passed in Smt. Verma Lata's case (supra).
(VINIT KUMAR MATHUR),J
310-318/-SanjayS/-
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