Rajasthan High Court - Jodhpur
M/S Niku Singh Kalra vs State Of Rajasthan (2025:Rj-Jd:10899) on 24 February, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:10899]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 17960/2024
Kunj Bihari Green Power, Through A Proprietorship Firm Having
Its Office At 4, Ahimsa Complex, NH-62, Union Bank Of India,
Suraj Pole, Pali, Raj. - 306401 Through Its Proprietor Sweta
Bansal W/o Shri Amit Bansal, Aged About 31 Years, Resident Of
Tulsi Niwas, Agrasen Bhawan Road, Pali, Rajasthan- 306401.
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary,
Mines And Geology Department, Secretarait, Jaipur.
2. Director, Mines And Geology Department, Rajasthan,
Udaipur.
3. MSTC Limited, Jaipur Through Its Branch Manager, Room
No. 114, 1St Floor, BSNL Building, Lal Kothi, Behind
Nagar Nigam, Jaipur, Rajasthan.
4. Mining Engineer, Sojat, Pali, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 12826/2024
M/s Niku Singh Kalra, A Proprietorship Firm Having Its Office At
Plot No. 10, Opposite Deelip Dairy, Near Gurudwara Road,
Sindhu Nagar, Bhilwara (Raj.) - Through Its Proprietor-Niku
Singh Kalra S/o Shri Inderjeet Singh Kalra, Aged About 55 Years,
R/o 20 Sindhu Nagar, Ward No. 22, District Bhilwara (Raj.)
311001
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Mines And
Geology Department, Government Of Rajasthan,
Secretariat, Jaipur (Raj.).
2. Director, Mines And Geology Department, Rajasthan,
Udaipur (Raj.).
3. Mining Engineer, Rajsamand-II.
4. MSTC Limited, Jaipur, Through Its Branch Manager, Room
No. 114, 1St Floor, BSNL Building, Lal Kothi, Behind
Nagar Nigam, Jaipur (Raj.).
(Downloaded on 24/02/2025 at 09:45:08 PM)
[2025:RJ-JD:10899] (2 of 3) [CW-17960/2024]
----Respondents
S.B. Civil Writ Petition No. 18726/2024
Jakhar Construction, Through Its Proprietor Bhanwara Ram
Jakhar S/o Shri Kishna Ram, Aged About 46 Years, Address
Jakharon Ki Dhani, Narwa, Tehsil Luni, District Jodhpur,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur, Rajasthan.
2. Director, Mines And Geology Department, Rajasthan,
Udaipur, Rajasthan.
3. Additional Director (Mines), Head Quarter, Udhyog
Bhawan, Tilak Marg, Jaipur, Rajasthan.
4. The Mining Engineer, Sojat City, Pali, Rajasthan.
5. MSTC Limited, Jaipur, Through Its Branch Manager, Room
No. 114, 1St Floor, BSNL Building, Lal Kothi, Behind
Nagar Nigam, Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Pawan Singh Meena
Mr. Manish Patel
Mr. Bhavit Sharma
For Respondent(s) : Mr. Mahaveer Bishnoi, AAG assisted
by Mr. Gaurav Bishnoi
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
24/02/2025
1. Learned counsel for the parties are in agreement that the
controversy involved in the present case is squarely covered by a
judgment dated 05.07.2023 passed by Co-ordinate Bench of this
Court at Jaipur in S.B. Civil Writ Petition No.1509/2023
(Creative Industries Vs. State of Rajasthan & Ors.).
[2025:RJ-JD:10899] (3 of 3) [CW-17960/2024]
2. For the self same reasons, the present writ petitions are also
disposed of in terms of the judgment rendered by Co-ordinate
Bench of this Court at Jaipur in the case of Creative Industries
(supra).
3. Stay petitions and other pending application(s), if any, shall
stand disposed of accordingly.
(VINIT KUMAR MATHUR),J
468-470-/Arun Pandey/-
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