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Prashant Vohra vs State Of Rajasthan
2025 Latest Caselaw 6375 Raj

Citation : 2025 Latest Caselaw 6375 Raj
Judgement Date : 3 February, 2025

Rajasthan High Court - Jodhpur

Prashant Vohra vs State Of Rajasthan on 3 February, 2025

                                   [2025:RJ-JD:6536]

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                                JODHPUR
                                                 S.B. Civil Writ Petition No. 2674/2025
                                   Naru Mohammad Pathan S/o Shri Nane Khan, Aged About 42
                                   Years, R/o Shekho Ka Mohalla, Mandal, Bhilwara, 311403
                                   (Rajasthan).
                                                                                           ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan, Through The Secretary, Rural
                                          Development       And     Panchayati     Raj     Department,
                                          Government Of Rajasthan, Secretariat, Jaipur.
                                   2.     Chief Executive Officer, Zila Parishad, Bhilwara.
                                   3.     Development Officer, Panchayat Samiti Suwana, District
                                          Bhilwara.
                                                                                       ----Respondents
                                                             Connected with
                                         Writ Petition Nos.2716/2025, 2311/2025, 2226/2025,
                                      2466/2025, 2491/2025, 2502/2025, 2536/2025, 2550/2025,
                                           2557/2025, 2571/2025, 2648/2025, 2659/2025,


                                   For Petitioner(s)            :     Mr. GS Chouhan
                                                                      Mr. Vivek Firoda
                                                                      Mr. JS Bhaleria
                                                                      Mr. RK Prajapat
                                                                      Mr. Lukesh Kumar Ramdhari
                                                                      Mr. VS Bhawla
                                                                      Mr. Ramniwas Choudhary
                                                                      Mr. Vikas Bijarnia
                                                                      Mr. PS Rathore
                                                                      Mr. Devendra Sanwalot
                                   For Respondent(s)            :     Mr. IR Choudhary-AAG assisted by Mr.
                                                                      Pawan Bharti.


                                            HON'BLE MR. JUSTICE ARUN MONGA

Order 03/02/2025

1. Matters being absolutely same on all four squares, as was in S.B. Civil Writ Petition No.1311/2025, the aforesaid bunch of petitions are also disposed of in same terms, for detailed reasons / discussion, see order / judgment dated 23.01.2025 passed therein.

2. Accordingly, impugned transfer orders qua the petitioners are quashed with liberty to pass fresh orders.

3. All pending applications are disposed of accordingly.

(ARUN MONGA),J 105-124-12-9-32-34-46-55-62-65-69-93-99-Love/-

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