Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mukesh Kumar Togara vs The State Of Rajasthan ...
2024 Latest Caselaw 7790 Raj

Citation : 2024 Latest Caselaw 7790 Raj
Judgement Date : 6 September, 2024

Rajasthan High Court - Jodhpur

Mukesh Kumar Togara vs The State Of Rajasthan ... on 6 September, 2024

Author: Farjand Ali

Bench: Farjand Ali

[2024:RJ-JD:37084]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 14649/2024

1.       Mukesh Kumar Togara S/o Shri Shankar Lal Togara, Aged
         About 31 Years, Resident Of Village Banediya Bujurg, Post
         Lamba Kalan, Tehsil And Distt. Tonk, Rajasthan, Belt No.
         440
2.       Buddhi Prakash Yadav S/o Shri Kanhaiya Lal, Aged About
         31 Years, Resident Of Village Janwali, Post Naner, Tehsil
         Peeplu, Distt. Tonk, Belt No. 556
3.       Suresh Chand Meena S/o Shri Sultan, Aged About 34
         Years, Resident Of Village Dhani Jugalpura, Newai, Tonk.
         Belt No. 114
4.       Govind Singh Gurjar S/o Shri Gulab Chand Gurjar, Aged
         About 32 Years, Resident Of Manak Chowk Panch Mandir
         Gurjaron Ka Mohalla, Purani Tonk, Tonk, Belt No.
         910/1369
5.       Vishnu Kumar Saini S/o Shri Shankar Lal Saini, Aged
         About 32 Years, Resident Of Near Dev College, Modi Ki
         Chowki, Tonk, Distt. Tonk, Belt No. 119/1370
6.       Kamlesh Saini S/o Shri Chootu Lal Saini, Aged About 35
         Years, Resident Of Village Soyla Post Lamba Kalan, Tehsil
         Tonk, Distt. Tonk, Belt No. 655
7.       Foranta Choudhary D/o Shri Shankar Lal Choudhary, Aged
         About 31 Years, Resident Of Village Banediya Bujurg, Post
         Lamba Kalan, Tehsil And Distt. Tonk, Belt No. 184
8.       Jeet Ram Yadav S/o Shri Kishan Lal Yadav, Aged About 33
         Years, Resident Of Village Arniya Neel, Post Mehandwas,
         Tehsil And Distt. Tonk, Belt No. 926
9.       Kamlesh Kumar Dewatwal S/o Shri Prahlad Dewatwal,
         Aged About 32 Years, Resident Of Village And Post Ghar
         Tehsil Dooni, Distt. Tonk, Belt No. 547/1390
10.      Urmila Kumawat D/o Shri Ramdhan, Aged About 29
         Years, Resident Of Village Post Geroli, Tehsil Dooni, Distt.
         Tonk, Belt No. 785/1399
11.      Jitender Chawla S/o Shri Ram Awtar Chawla, Aged About
         32 Years, Resident Of Ambika Colony, Tonk, Distt. Tonk,
         Belt No. 331
12.      Vishnu Malakar S/o Shri Pabu Lal Malakar, Aged About 32
         Years,     Resident     Of    Village    Ralawata,    Tehsil
         Kishangarh,distt. Ajmer, Belt No. 871
13.      Sanju Choudhary D/o Shri Rajaram Choudhary, Aged
         About 32 Years, Resident Of 78 Jato Ka Mohalla,
         Lohawara, Tehsil Peeplu, Distt. Tonk, Belt No. 314/1386
14.      Asha Kumari Yadav D/o Shri Ramesh Chand Yadav, Aged
         About 29 Years, Resident Of Village Rahimpura, Post
         Lamba Tehsil And Distt. Tonk, Belt No. 323
15.      Jeetram Mena S/o Shree Bhagota Meena, Aged About 34
         Years, Resident Of Village Vijaypura, Post Maharajpura,
         Tehsil Lalsot, Distt. Dausa, Belt No. 798
16.      Maina Kumari Badgurjar D/o Ramswaroop Badgurjar,
         Aged About 29 Years, Resident Of Village Post Dooni,
         Tehsil Dooni Nagarpalika Dooni, Distt. Tonk, Belt No.

                     (Downloaded on 20/09/2024 at 09:38:34 PM)
 [2024:RJ-JD:37084]                   (2 of 7)                    [CW-14649/2024]


         142/1401
17.      Nandkishor Jat S/o Shri Suraj Mal Jat, Aged About 35
         Years, Resident Of Village Bhanoli, Tehsil Duni, Distt.
         Tonk, Belt No. 618
18.      Shivram Gurjar S/o Shri Hari Narayan Gurjar, Aged About
         35 Years, Resident Of Village Post Badoli, Tehsil And Distt.
         Dausa, Belt No. 02
19.      Kuldeep Choudhary S/o Shri Rajendra Choudhary, Aged
         About 30 Years, Resident Of Village Arniya Kedar, Tehsil
         And Distt. Tonk, Belt No. 1042/1372
20.      Manesh Kumar Meena S/o Badri Lal Meena, Aged About
         33 Years, Resident Of Village Sayla Sukhapura, Post Gurai
         Tehsil Nagar Fort Distt. Tonk, Belt No. 397
21.      Lali Meena D/o Shri Mishri Lal Meena, Aged About 35
         Years, Resident Of Village Deopura, Post Deowrawas
         Tehsil Dooni, Distt. Tonk, Belt No. 10
22.      Manraj Meena S/o Shri Raja Ram Meena, Aged About 32
         Years, Resident Of Vpo Niwariya, Tehsil Deoli, Distt. Tonk,
         Belt No. 377
23.      Hansraj Gurjar S/o Shri Ramswaroop, Aged About 37
         Years, Resident Of Village Hanumanpura, Tehsil Dooni,
         Distt. Tonk, Belt No. 466
24.      Mamta Choudhary D/o Shri Shankar Lal Choudhary, Aged
         About 31 Years, Resident Of Village And Post Kasipura,
         Tehsil Peeplu, Distt. Tonk, Belt No. 513
25.      Mukesh Puri Goswami S/o Shri Bansi Puri Goswami, Aged
         About 31 Years, Resident Of Village Shankarpura, Tehsil
         Phagi, Distt. Dudu, Belt No. 930
26.      Prafull Kumar Solanki S/o Shri Udai Singh, Aged About 32
         Years, Resident Of Village And Post Ghatri, Tehsil
         Bhusawar, Distt. Bharatpur, Belt No. 959
27.      Sunita Jat D/o Shri Dhula Ram Jat, Aged About 32 Years,
         Resident Of Village Dechwas, Post Chausla, Tehsil
         Malpura, Distt. Tonk, Belt No. 341
28.      Madhu Beniwal D/o Shri Prahlad Beniwal, Aged About 31
         Years, Resident Of Village And Post Sirohi, Tehsil Newai,
         Distt. Tonk, Belt No. 393
29.      Reenu Jat D/o Shri Udda Lal Jat, Aged About 32 Years,
         Resident Of Village And Post Kashipura,tehsil Peeplu,
         Distt. Tonk, Belt No. 133/1403
30.      Mamata Choudhary D/o Shri Bhiru Lal Jat, Aged About 35
         Years, Resident Of Village And Post Darda Hind Tec, Tehsil
         And Distt. Tonk, Belt No. 593
31.      Rashila Godara D/o Shri Vedprakash Godara, Aged About
         30 Years, Resident Of Village Anwara Nagar Bhoorawali,
         Post Loharwara, Tehsil Peeplu, Distt. Tonk, Belt No. 268
32.      Rajendra Choudhary S/o Shri Madhu Lal Choudhary, Aged
         About 30 Years, Resident Of Village And Post Tordi Sagar,
         Tehsil Malpura, Distt. Tonk, Belt No. 115/1373
33.      Shimla Devi Jat D/o Shri Bhaijnath Jat, Aged About 29
         Years, Resident Of Village And Post Indoli, Tehsil Malpura,
         Distt. Tonk, Belt No. 400


                     (Downloaded on 20/09/2024 at 09:38:34 PM)
 [2024:RJ-JD:37084]                   (3 of 7)                    [CW-14649/2024]


34.      Rekha Devi Jat D/o Shri Chand Mal Jat, Aged About 31
         Years, Resident Of Village Hajipura, Post Chogal, Tehsil
         Peeplu, Distt. Tonk, Belt No. 212
35.      Gayatri Jat D/o Shri Pana Lal Jat, Aged About 35 Years,
         Resident Of Village And Post Sohela Tehsil Peeplu, Distt.
         Tonk, Belt No. 40
36.      Krishna Choudhary D/o Shri Dayal Choudhary, Aged
         About 31 Years, Resident Of Village And Post Chhandel
         Kalan, Tehsil Chaksu, Distt. Jaipur, Belt No. 854
37.      Durga Gurjar D/o Shri Prabhu Lal Gurjar, Aged About 31
         Years, Resident Of Ward No. 43, Bambor Gate, Tonk, Belt
         No. 731
38.      Deepa Choudhary D/o Shri Vaidnath Jat, Aged About 34
         Years, Resident Of Village And Post Tilanju, Tehsil
         Malpura, Distt. Tonk, Belt No. 779
39.      Vijendra Kumar Regar S/o Shri Madan Lal Regar, Aged
         About 29 Years, Resident Of Village And Post Bamor,
         Tehsil And Distt. Tonk, Belt No. 489
40.      Sada Kanwer Choudhary D/o Shri Satyanarayan
         Choudhary, Aged About 31 Years, Resident Of Village
         Hajipura, Post Chogai, Tehsil Peeplu, Distt. Tonk, Belt No.
         76/1398
41.      Beena Choudhary D/o Shri Kedar Mal Choudhary, Aged
         About 31 Years, Resident Of Village Khalilabad, Post
         Parana, Tehsil And Distt. Tonk, Belt No. 631
42.      Ratani Gurjar D/o Shri Suraj Karan Gurjar, Aged About 34
         Years, Resident Of Village Athalikpura, Post Dodwary,
         Tehsil Peeplu, Distt. Tonk, Belt No. 516
43.      Rekha D/o Shri Rameshwar Prasad Choudhary, Aged
         About 29 Years, Resident Of Village And Post Bamor,tehsil
         And Distt. Tonk, Belt No. 1221/865
44.      Roshan Nehra D/o Shri Gordhan Lal Nehra, Aged About
         33 Years, Resident Of Village And Post Bagri, Tehsil
         Malpura, Distt. Tonk, Belt No. 262
45.      Sunil Kumar Samria S/o Shri Rajendra Prasad Samria,
         Aged About 32 Years, Resident Of Village Badh Dhundhla,
         Tehsil Bansur, Distt. Alwar, Rajasthan, Belt No. 1371/358
46.      Kedar Prajapat S/o Shri Bhairu Lal, Aged About 33 Years,
         Resident Of Village Karel, Post Nimid, Tehsil Malarna
         Dungar, Distt. Sawai Madhopur, Belt No. 123
47.      Bajrag Lal Phogya S/o Shri Ramdhan Phogya, Aged About
         35 Years, Resident Of Village Doriya Post Awada, Tehsil
         Malpura, Distt Tonk, Belt No. 716
48.      Nirandh Kumar S/o Shri Sahab Singh, Aged About 30
         Years, Resident Of Village And Post Hisamda, Tehsil Weir,
         Distt. Bharatpur, Belt No. 478
49.      Rakesh Kumar Chandel S/o Shri Gajanand Chandel, Aged
         About 37 Years, Resident Of Village And Post Peeplu,
         Tehsil Peeplu, Distt. Tonk, Belt No. 224
50.      Hansraj Nayak S/o Shri Jagdish Nayak, Aged About 31
         Years, Resident Of Village And Post Sidra, Tehsil Newai,
         Distt. Tonk, Belt No. 1145
51.      Mahesh Kumar S/o Shri Parsadi Lal, Aged About 37 Years,

                     (Downloaded on 20/09/2024 at 09:38:34 PM)
 [2024:RJ-JD:37084]                   (4 of 7)                    [CW-14649/2024]


         Resident Of Village And Post Poothi, Tehsil Ramgarh,
         Distt. Alwar, Belt No. 1395/36
52.      Mukesh Kumar S/o Shri Laxman Bairwa, Aged About 37
         Years, Resident Of Village Masoodpura, Post Darda,
         Turkey, Tehsil Peeplu, Distt. Tonk, Rajasthan, Belt No. 89
53.      Ramroop Meena S/o Shri Hanuman Prasad Meena, Aged
         About 33 Years, Resident Of Village Dekwa, Tehsil And
         Distt. Sawaimadhopur, Belt No. 727
54.      Sandeep Kumar Meena S/o Shri Mishi Lal Meena, Aged
         About 33 Years, Resident Of Village Devpura, Tehsil
         Dooni, Distt. Tonk, Belt No. 470
55.      Hema Bai Meena D/o Shri Kadoo Lal Meena, Aged About
         33 Years, Resident Of Village And Post Jharoda, Tehsil
         Sapotra, Distt. Karauli, Belt No. 1406/176
56.      Dashrath Gurjar S/o Shri Satyanarayan Gurjar, Aged
         About 30 Years, Resident Of Village And Post Gahlod
         Tehsil Peeplu, Distt. Tonk, Belt No. 241
57.      Anil Kumar S/o Shri Satyaveer Singh, Aged About 30
         Years, Resident Of Village And Post Berla, Tehsil
         Surajgarh, Distt. Jhunjhunu, Belt No. 793/1397
58.      Rajesh Meghwal S/o Shri Ramprasad, Aged About 34
         Years, Resident Of Village Modiyala, Post Khareda, Tehsil
         And Distt. Tonk, Belt No. 1378/417
59.      Dayal Chand S/o Shri Sanwar Mal, Aged About 32 Years,
         Resident Of Village Khatiwas, Post Roopgarh, Tehsil
         Dantaramgarh, Distt. Sikar, Belt No. 153
60.      Rahul Chhaparwal S/o Shri Mangal Chand, Aged About 33
         Years, Resident Of Village And Post Palasar, Tehsil And
         Distt. Sikar, Rajasthan, Belt No. 1388/1278/1040
61.      Krishan Kumar Mourya S/o Shri Jagdish Prasad Mourya,
         Aged About 32 Years, Resident Of Village And Post
         Nayabas, Via Samod, Tehsil Shahpura, Distt. Jaipur, Belt
         No. 1393/636
62.      Umraw Singh Gurjar S/o Shri Bhanwar Lal Gurjar, Aged
         About 33 Years, Resident Of Village And Post Sonwa,
         Tehsil And Distt. Tonk, Belt No. 493/1405
63.      Hari Prakash Airwal S/o Shri Lalaram Airwal, Aged About
         30 Years, Resident Of Village And Post Banthali, Tehsil
         Dooni, Distt. Tonk, Rajasthan, Belt No. 622
64.      Sunil Kumar Verma S/o Shri Baldev Prasad Verma, Aged
         About 35 Years, Resident Of Village And Post Jaitusar,
         Tehsilringus,distt. Sikar, Belt No. 113
65.      Rukam Kesh Meena S/o Shri Rampremi Meena, Aged
         About 32 Years, Resident Of Village And Post Sahajpur,
         Tehsil Bamanwas, Distt. Ganpurcity, Belt No. 154
66.      Rajesh Bairwa S/o Shri Rampal Bairwa, Aged About 37
         Years, Resident Of Village Damodarpura, Post Khandewat,
         Tehsil Newai, Distt.tonk, Belt No. 623
67.      Bhagchand Chawla S/o Shri Kajod Mal, Aged About 29
         Years, Resident Of Village Aminpura, Post Mehandwas,
         Tehsil And Distt Tonk, Belt No. 204
68.      Kaptan Singh S/o Shri Prakash Chand, Aged About 31
         Years, Resident Of Village Luhara, Tehsil Nadbai, Distt.

                     (Downloaded on 20/09/2024 at 09:38:34 PM)
 [2024:RJ-JD:37084]                   (5 of 7)                    [CW-14649/2024]


         Bharatpur, Belt No. 1387/455
69.      Chetan Pingolia S/o Shri Lallu Ram, Aged About 35 Years,
         Resident Of Village And Post Chaksu, Tehsil Chaksu, Distt.
         Jaipur, Belt No. 82
70.      Banveer Meena S/o Shri Prithvi Raj Meena, Aged About
         31 Years, Resident Of Village Madhorajpura, Postekat,
         Tehsil Sapotra, Distt. Karauli, Belt No. 363
71.      Rajkumar Chandel S/o Shri Prabhat Khatik, Aged About
         37 Years, Resident Of Village And Post Kalmanda, Tehsil
         Malpura, Distt. Tonk, Belt No. 894/1382
72.      Hemraj Singh S/o Shri Uday Singh, Aged About 37 Years,
         Resident Of Village And Post Barbara, Tehsil Nadbai, Distt.
         Bharatpur, Belt No. 555
73.      Manoj Kumar Meena S/o Shri Badri Prasad Meena, Aged
         About 34 Years, Resident Of Village And Post Dhahariya,
         Tehsil Nadoti, Distt. Karauli, Belt No. 811
74.      Bhoopendra Jatav S/o Shri Bhotgiram Jatav, Aged About
         35 Years, Resident Of Village And Post Kherli, Tehsil
         Kathumar, Distt. Alwar, Belt No. 246
75.      Sajjan Kumar Khinchi S/o Shri Bansi Lal Khinchi, Aged
         About 33 Years, Resident Of Village And Post Bagri, Tehsil
         Peeplu, Distt. Tonk, Belt No. 796
76.      Dinesh Meena S/o Shri Kanhaiya Lal Meena, Aged About
         34 Years, Resident Of Village Post Sohela, Tehsil Peeplu,
         Distt. Tonk, Belt No. 189
77.      Rohan Kumar Madhiwal S/o Shri Radhey Shyam
         Madhiwal, Aged About 33 Years, Resident Of Village
         Jaisinghpura, Post Soda,tehsil Malpura,distt. Tonk, Belt
         No. 125
78.      Rajendra Kumar Choudhary S/o Shri Jagnnath Choudhary,
         Aged About 30 Years, Resident Of Village Keriya Post
         Ganwar, Tehsil Malpura,distt.tonk, Belt No. 173
79.      Pinkesh Meena S/o Shri Birbal Meena, Aged About 31
         Years, Resident Of Village Roopangarh, Post Balriya, Tehsil
         Chouth Ka Barwara, Distt. Sawai Madhopur, Belt No. 308
80.      Rajendra Prasad Jatav S/o Shri Girraj Jatav, Aged About
         35 Years, Resident Of Ward No. 10, Wazirpur, Distt.
         Gangapur City, Belt No. 464
81.      Vijay Singh Chananiya S/o Shri Bikram Singh, Aged About
         34 Years, Resident Of Village And Post Gunti, Tehsil
         Behror, Distt. Alwar, Belt No. 08
82.      Paylet Meena S/o Shri Panna Lal Meena, Aged About 33
         Years, Resident Of Village Post Thuniya Dhirajpura, P.s.
         Jhanpda, Distt. Dausa, Belt No. 303
83.      Jitendra Kumar Meena S/o Shri Prabhu Dayal Meena,
         Aged About 39 Years, Resident Of Village Post Mundiya,
         Tehsil Newai, Distt. Tonk, Belt No. 187/1359
84.      Ramkesh Meena S/o Shri Sanwal Ram, Aged About 35
         Years, Resident Of Village Post Mirzapura, Tehsil Lalsot,
         Distt. Dausa, Belt No. 237
85.      Hari Naryan Meena S/o Shri Prabhu Meena, Aged About
         36 Years, Resident Of Village Mohanpura Rajawatan,
         Tehsil Phagi, Distt. Jaipur, Belt No. 337

                     (Downloaded on 20/09/2024 at 09:38:34 PM)
 [2024:RJ-JD:37084]                   (6 of 7)                    [CW-14649/2024]


86.      Surekha Choudhary D/o Shri Purshottam Jat, Aged About
         35 Years, Resident Of Village Nimheda, Tehsil Peeplu,
         Distt. Tonk, Belt No. 155
87.      Guddi D/o Shonarayan Jat, Aged About 32 Years,
         Resident Of Village Post Shakkar Khawda, Tehsil Chaksu,
         Distt. Jaipur, Belt No. 890
88.      Girdhar Gopal S/o Shri Kailash Chand Balai, Aged About
         31 Years, Resident Of Village Post Para Tehsil Sawar, Distt.
         Kekri, Belt No. 1377
89.      Brijmohan S/o Singh Man Singh, Aged About 34 Years,
         Resident Of Plot No. 100, Jhalana Kunda Basti, Malviya
         Nagar, Jaipur, Belt No. 329
90.      Kamlesh Balai S/o Shri Chhotelal Balai, Aged About 30
         Years, Resident Of Village Kodhawas, P.s. Thanagazi,
         Distt. Alwar, Belt No. 889
91.      Rajendra Meena S/o Shri Ramesh Chand Meena, Aged
         About 38 Years, Resident Of Village Post Sankhana, Tehsil
         And Distt. Tonk, Belt No. 842
92.      Rajendra Kumar S/o Shri Mohan Lal, Aged About 33
         Years, Resident Of Village Ghatiyali, Distt. Ajmer, Belt No.
         635
93.      Bajrang Lal Meena S/o Shri Nanadram Meena, Aged
         About 35 Years, Resident Of Village Sanodiya, Post
         Bhanwata, Tehsil Todaraisingh, Distt. Tonk, Belt No. 316
94.      Mukesh Gurjar S/o Shri Sohan Lal Gurjar, Aged About 38
         Years, Resident Of Village Chapriya, Post Lamba, Tehsil
         And Distt. Tonk, Belt No. 451/1374
95.      Rinku Malawat S/o Shri Bahadur Singh, Aged About 32
         Years, Resident Of Village Vpo Polyada, P.s.dooni, Tehsil
         Deoli, Distt. Tonk, Belt No. 201.
                                                       ----Petitioners
                                 Versus
1.       The State Of Rajasthan, Through Its Home Secretary,
         Secretariat, Rajasthan, Jaipur
2.       The Director General Of Police, Police Headquarter, Jaipur.
3.       Inspector General Of Police, Ajmer Range, Ajmer,
         Rajasthan.
4.       The Superintendent Of Police, Tonk, Distt. Tonk.
                                                     ----Respondents


For Petitioner(s)         :     Mr. Deepak Verma
For Respondent(s)         :     -


          HON'BLE MR. JUSTICE FARJAND ALI

Order 06/09/2024

1. At the outset, it is submitted by learned counsel for the

petitioners that the issue raised in the present writ petition is

[2024:RJ-JD:37084] (7 of 7) [CW-14649/2024]

covered by an order passed by a co-ordinate Bench of this Court

at Jaipur Bench in the case of Dara Singh Vs. State of

Rajasthan & Ors. (S.B. Civil Writ Petition No.1593/2022),

decided on 03.02.2022.

2. Learned counsel, therefore, prays that the petitioners may

be permitted to file a detailed representation before the

competent authorities for redressal of his grievances.

3. In view of the above, the present writ petition is disposed of

with liberty to the petitioners to file a representation to the

competent authorities of the department and the competent

authorities of the department are directed to decide the same

within a period of four weeks from the date of receipt of such

representation; and if the case of the petitioners falls within the

purview of the law laid down by this Court in the case of Dara

Singh (supra); the same shall be decided in terms of the

judgment above.

4. The order has been passed based on the submissions made

in the petition, the respondents would be free to examine the

veracity of the submissions made in the petition and only in case

the averments made therein are found to be correct, the

petitioners would be entitled to the relief sought.

5. Stay application also stands disposed of, accordingly.

(FARJAND ALI),J 77-divya/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter