Reena Kumari vs R P S C Ajmer (2024:Rj-Jp:38784)
2024 Latest Caselaw 5800 Raj/2

Rajasthan High Court

Reena Kumari vs R P S C Ajmer (2024:Rj-Jp:38784) on 12 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:38784]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 9010/2017

                                    Reena Kumari D/o Ranjeet Singh, aged about 24 years, R/o
                                    Chailpura Mohalla, Kumher, Tehsil Kumher, District Bharatpur
                                    Raj.
                                                                                                        ----Petitioner
                                                                         Versus
                                    The Rajasthan Public Service Commission, Ghooghra Ghati,
                                    Jaipur Road, Ajmer Through Its Secretary.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Tarun Choudhary For Respondent(s) : Mr. M.F. Baig

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/09/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/186

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