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Phooli And Ors vs Jarnail Singh And Ors ...
2024 Latest Caselaw 5795 Raj/2

Citation : 2024 Latest Caselaw 5795 Raj/2
Judgement Date : 12 September, 2024

Rajasthan High Court

Phooli And Ors vs Jarnail Singh And Ors ... on 12 September, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:38788]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

      S.B. Civil Miscellaneous Appeal No. 6012/2017

1.      Phooli W/o Late Shayar, R/o Village Bithur,
        Tehsil Nasirabad, District Ajmer.
2.      Shahbuddin S/o Late Shayar, R/o Village
        Bithur Tehsil Nasirabad, District Ajmer.
3.      Kasam S/o Late Shayar, R/o Village Bithur,
        Tehsil Nasirabad, District Ajmer.
4.      Mushtaq S/o Late Shayar, R/o Village Bithur,
        Tehsil Nasirabad, District Ajmer.
5.      Shahnaz D/o Late Shayar, R/o Village Bithur,
        Tehsil Nasirabad, District Ajmer.
6.      Banu D/o Late Shayar, R/o Village Bithur,
        Tehsil Nasirabad, District Ajmer.
                                                         ----Appellants
                                Versus
1.      Jarnail Singh S/o Jung Singh, R/o Bagha
        Purana Alamwala Kala Thana Baga Purana
        Modki Road District Moga, Punjab Driver
        Trailer No. Pb-13- Q-7866
2.      Kirpal Singh S/o Balwant Singh Sikh., Rp
        Stree No.8, Indira Basti, Sangroor, Thana
        Sangroor, At Present R/o House No. 820, M
        Model Colony, Moga, Thana Moga, District
        Moga, Punjabregistered Owner Trailer No. Pb-
        13-Q-7866
3.      Regliance General Insurance Company Limited
        Corporate        Office      At      Reliance        Sector-19
        Balchand Harchan, Insurer Trailer No. Pb13-
        Q-7866
                                                   ----Respondents

For Appellant(s) : Mr. Vinay Mathur, Adv. For : Mr. Neeraj Sharma, Adv.

[2024:RJ-JP:38788] (2 of 2) [CMA-6012/2017]

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

12/09/2024

Learned counsel for appellants prays for

withdrawal of this civil misc. appeal.

In view of above, the civil misc. appeal is

dismissed as withdrawn.

Record be sent back.

(UMA SHANKER VYAS),J

DANISH USMANI /66

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