Pramod Kumar Saini And Ors vs State Medical And Health Ors ...
2024 Latest Caselaw 6311 Raj/2

Rajasthan High Court

Pramod Kumar Saini And Ors vs State Medical And Health Ors ... on 23 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:44519]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8906/2013
                                    1.         Pramod Kumar Saini S/o Shri Chunni Lal Saini, aged
                                               about 30 years, R/o Vivekanand Circle, Nizampur Mod,
                                               Khetri, Jhunjhunu Raj.
                                    2.         Tejprakash Tiwari S/o Shri Kanhaiya Lal Tiwari, aged
                                               about 23 years, R/o 56, Govind Vihar Vistar, Gurjar Ki
                                               Thadi, Jaipur Raj.
                                    3.         Ashok Kumar Yadav S/o Shri Ramavtar Yadav, aged about
                                               24 years, R/o P.no. 78/79-B, Tripathi Flat, Purana Bus
                                               Stand, Niwaru Raj.
                                    4.         Sachindra Kumar Gupta S/o Shri Suresh Chandra Gupta,
                                               aged about 28 years, R/o 80, Man Singhpura, Tonk Road,
                                               Jaipur Raj.
                                    5.         Ajay Prasad Saini S/o Shri Pokhar Mal Saini, aged about
                                               41 years, R/o Dhani Fakirni Wali, Nanu Wali Bawadi,
                                               Tehsil Khetri, Distt. Jhunjhunu Raj.
                                                                                                        ----Petitioners
                                                                         Versus
                                    1.         State Of Rajasthan Through Principal Secretary, Medical
                                               And Health, Government Secretariat, Jaipur
                                    2.         The Director, Medical And Health Services, Swasthya
                                               Bhawan, Tilak Marg, C-Scheme, Jaipur
                                    3.         The Additional Director (Administration), Medical And
                                               Health Services, Swasthya Bhawan, Tilak Marg, C-
                                               Scheme, Jaipur
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Prithvi Pal for Mr. Tanveer Ahamad For Respondent(s) : Ms. Lipi Garg for Mr. Archit Bohra, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 23/10/2024

Learned counsel for the petitioners submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J Manish/91

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