Rajasthan High Court
Madhuvan Singh S/O. Shri Hari Ram vs State Of Rajasthan (2024:Rj-Jp:45236) on 25 October, 2024
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2024:RJ-JP:45236]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12592/2024
1. Madhuvan Singh S/o. Shri Hari Ram, Aged About 29
Years, Resident Of Village/post Veerampura, Tehsil
Bayana, District Bharatpur (Raj.)
2. Narottam Sharma S/o. Shri Ramesh Chand Pachori,
Resident Of 132, Kv Gss, Rseb, Kherli Road Nagar, Tehsil
Nagar, District Bharatpur (Raj.)
3. Trilok Chand Sharma S/o. Shri Ishwar Dayal Sharma,
Resident Of Education Point, 5-A-4, Talwandi, Near
T.t.hospital, Kota (Raj.)
4. Mahender Kumar S/o. Shri Banwarilal, Resident Of
Banwari Lal Sain, Village 36, Lnp, Post Office, 1Kk Tehsil
Padampur, District Shriganganagar (Raj.)
5. Ashu Singh Bhati S/o. Shri Deep Singh Bhati, Resident Of
5, Krishi Vigyan Kendra Awas, Banasthali Vidyapith, P.o
Banasthali Vidyapith Tonk (Raj.)
6. Chandra Singh Chaudhary S/o. Shri Laxmi Narayan,
Resident Of Plot No. 25, Mahaveer Nagar Extn Kota (Raj.)
7. Chandra Mohan Choudhary S/o. Shri Nathulal Choudhary,
Resident Of Village Damodarpura, Post Toda Bhata, Tehsil
Bassi, District Jaipur (Raj.)
8. Vijay Kumar Godara S/o. Shri Sahab Ram Godara,
Resident Of Old Ward No.2, Naya Ward No.1, Near Maa Ki
Chhaya Mandir Ke Pass, Shastri Colony, Raisingh Nagar,
Tehsil Raisingh Nagar, District Sriganganagar (Raj.)
9. Sanjay Kumar S/o. Shri Samander Singh, Resident Of
Village Post Mahua, Tehsil Bharatpur District Bharatpur
(Raj.)
10. Banwari Lal Jat S/o. Shri Sundaram Jat, Resident Of
Village Bobari Via-Gathwari, Tehsil Jamwaramgarh,
District Jaipur (Raj.)
11. Vijay Singh Solanki S/o. Shri Giriraj Singh Solanki,
Resident Of Home No. 166, Meena Basti Bagli, Kota (Raj.)
12. Umesh Meena S/o. Shri Gunna Ram Meena, Resident Of
Village Garhi Patti, Post Gavda Meena The-Hindaun City
Garhi Patti Karauli (Raj.)
13. Mukesh Kumar Meena S/o. Shri Hari Singh Meena,
Resident Of Village Post Chatarpura, Tehsil Bansur, District
Alwar (Raj.)
14. Harendra Kumar S/o. Shri Shiv Charan Singh, Resident Of
Village Nagla Lodha, Post Barakhur, Bharatpur District
Bharatpur (Raj.)
15. Udai Singh Meena S/o. Shri Bodan Meena, Resident Of
Teachers Colony, Opp. Police Station Kapren, Bundi (Raj.)
16. Rakesh Kumar S/o. Shri Bhoop Singh, Resident Of Vpo
Rarah, Tehsil Kumher, District Bharatpur (Raj.)
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17. Rambabu S/o. Shri Shibbo Ram, Resident Of Village Shri
Nagar, Post Farso, Tehsil Bayana, District Bharatpur (Raj.)
18. Lokesh Kumar Meena S/o. Shri Manohari Lal Meena,
Resident Of A-179, Shiksha Vihar, Near Skit College,
Ramnagaria Road, Jagatpura, Jaipur (Raj.)
19. Mukesh Pal Singh S/o. Shri Fateh Singh, Resident Of
Sitaram Kushwah Colony, Near Gulab Bagh, Dholpur
(Raj.)
20. Sanjay Singh Chouhan S/o. Shri Vikram Singh Chouhan,
Resident Of Padardi Badi, Tehsil Sagwara Dungarpur
(Raj.)
21. Jamana Lal Jat S/o. Shri Mathura Lal Jat, Resident Of
Village Akhepur, Post Jawal Tehsil Kotri Akhepur, District
Bhilwara (Raj.)
22. Prakash Chandra Choudhary S/o. Shri Mangilal, Resident
Of Village / Post Changeri, Tehsil Mavli, District Udaipur
(Raj.)
23. Vikas Vaishnav S/o. Shri Krishna Swaroop Sharma,
Resident Of 75A, Jawahar Colony, Jhalawar (Raj.)
24. Khushbu Kumari Gour D/o. Krishan Chandra Gour,
Resident Of Village Bhatton Ka Bamaniya, Tehsil Kapasan,
District Chittorgarh (Raj.)
25. Satveer S/o. Shri Chimanaram, Resident Of Village / Post
Sherpura, Tehsil Bhadra, Sherpura, Hanumangarh,
District Hanumangarh (Raj.)
26. Manik Chand Garg S/o. Shri Buddha Ram Garg, Resident
Of Ram Talaiya Kothi, Dholpur (Raj.)
27. Prakash Chandra S/o. Shri Kantilal, Resident Of Behind
Shakti Mata Temple, Pindwara Sadar Bazar, Pindwara,
District Sirohi (Raj.)
28. Yogendra Kumar Ghilotia S/o. Shri Kishori Lal Ghilotia,
Resident Of Village Shahpur, Post Gunta, Tehsil Bansur,
District Alwar (Raj.)
29. Hari Shanker Bairwa S/o. Shri Ram Prasad Bairwa,
Resident Of Himmatpura, Sumerganj Mandi, Indergarh,
District Bundi (Raj.)
30. Lokendra Kumar S/o. Shri Pooran Singh, Resident Of
Village And Post Farso Tehsil Bayana, District Bharatpur
(Raj.
31. Suresh Banjara S/o. Shrigulab Singh Banjara, Resident Of
Village Malhotra Post Soinkalan, Tehsil Sheopur, District
Sheopur (M.p)
32. Prakash Chand S/o. Shri Daujee Ram, Resident Of
Village / Post Jagjeevanpur, Tehsil Weir, District Bharatpur
(Raj.)
33. Pankaj Sharma W/o. Shri Naresh Chandra Sharma,
Resident Of 252 Brahman Mohalla, Teh. Dholpur, Luhari
District Dholpur (Raj.)
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34. Prabhav Singh S/o. Shri Sahav Singh, Resident Of Plot
No.27, Khemkaran Colony, Sonkh Road, Bharatpur (Raj.)
35. Himmat Singh Gurjar S/o. Shri Ramraj Singh, Resident Of
Village Sultanpura, Post Badagaon, Mahwa, Sultanpura,
District Dausa (Raj.)
36. Deepak Kumar Yadav S/o. Shri Kanhaiya Lal Yadav,
Resident Of Mohalla Grandil Front Street Of Kali Temple
Ward No.39 District Dholpur (Raj.)
37. Ramgopal Nagar S/o. Shri Bhairulal Nagar, Resident Of
Village Bilasara, Post Kanwerpura, Teh. Khanpur, District
Jhalawar (Raj.)
38. Mukesh Kumar Kumhar S/o. Shri Balu Lal Kumhar,
Resident Of Village / Post Manpura, Teh. Mandalgarh,
District Bhilwara (Raj.)
39. Jyotsana Sharma D/o. Shri Shanti Lal Sharma, Resident
Of 17 New Mangalam Sundar Vilaa, Shobhagpura, District
Udaipur (Raj.)
40. Jagdish Prasad Meena S/o. Shri Ghanshyam Meena,
Resident Of C/o Ghanshyam Meena, 323 Meghwalo Ki
Basti Mata Ji Ka Chowk, Budhadeet, Budhadeet,kota
(Raj.)
41. Ramkesh Meena S/o. Shri Ram Khilari Meena, Resident Of
Village Khohra Mulla, Post Bada Bujurg, Tehsil Mahwa,
District Dausa (Raj.)
42. Mahendra S/o. Dayal Chand, Resident Of House No.
1021/6, Shanti Nagar, Malusar Road, District Ajmer (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Education, Govt. Of Rajasthan,
Secretariat, Jaipur (Raj.)
2. Director Education, Bikaner (Raj.)
3. Rajasthan Public Service Commission, Through Its
Secretary, Ajmer.
----Respondents
For Petitioner(s) : Mr. Prem Shanker Sharma
For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
25/10/2024
[2024:RJ-JP:45236] (4 of 4) [CW-12592/2024]
Learned counsel for the petitioners wants to withdraw this
civil writ petition with liberty to submit a representation with the
respondents raising their grievance(s).
The civil writ petition is dismissed as withdrawn with liberty
as aforesaid. It goes without saying that if any such
representation is filed by the petitioners, the respondents are
under an obligation to decide it expeditiously in accordance with
law vide a reasoned and speaking order with its communication to
the petitioners.
Pending application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/468
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