Citation : 2024 Latest Caselaw 6095 Raj/2
Judgement Date : 9 October, 2024
[2024:RJ-JP:42665]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 9940/2024
Rameshwar S/o Shri Kalyan, Aged About 34 Years, R/o Jakholas
Kalan, Police Station Batoda, District Gangapur City (Raj.)
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Rahul Agrawal For Respondent(s) : Mr. Sri Ram Dhakar, PP
HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
09/10/2024 izkFkhZ@vfHk;qDr dh vksj ls viuh tekur gsrq ;g tekur izkFkZuk i= Hkkjrh; ukxfjd lqj{kk lafgrk dh /kkjk 482 ds varxZr iqfyl Fkkuk esgUnokl] ftyk Vksd a esa ntZ izFke lwpuk izfrosnu la[;k& 153@2023 vijk/k varxZr /kkjk 420] 406 Hkkjrh; naM lafgrk] 1860 esa is"k fd;k x;k gSA fo}ku~ vf/koDrk vfHk;qDr tekur ds vkosnu dks izR;kgfjr dj vfHk;qDr dks lacaf/kr U;k;ky; esa leiZ.k dh Lora=rk pkgrs gSaA izkFkhZ@vfHk;qDr dk /kkjk 482 Hkkjrh; ukxfjd lqj{kk lafgrk ds varxZr izLrqr vfxze tekur dk vkosnu izR;kgj.k ds vk/kkj ij vLohdkj dj [kkfjt fd;k tkrk gS rFkk ;g Lora=rk iznku dh tkrh gS fd izkFkhZ@vfHk;qDr l{ke U;k;ky; ds le{k vkReleiZ.k djs rFkk vkReleiZ.k djus ij fu;ekuqlkj ;fn dksbZ tekur vkosnu izLrqr gksrk gS] rks lacaf/kr U;k;ky; mls ;FkklaHko Rofjr xfr ls fuLrkfjr djsA
(PRAVEER BHATNAGAR),J
MOHIT/ 57
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