Citation : 2024 Latest Caselaw 6086 Raj/2
Judgement Date : 9 October, 2024
[2024:RJ-JP:42663]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 6250/2024
Dilipsingh Parihar S/o Thansingh, Aged About 35 Years, R/o
Ward No. 4, Barod Police Station Barod District Shajapur (Mp)
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Rohit Khandelwal For Respondent(s) : Mr. Manvendra Singh, PP
HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
09/10/2024
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MOHIT/ 42
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