Anil Kumar Meena vs State Of Raj And Ors (2024:Rj-Jp:42223)
2024 Latest Caselaw 6060 Raj/2

Rajasthan High Court

Anil Kumar Meena vs State Of Raj And Ors (2024:Rj-Jp:42223) on 8 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:42223]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 13942/2014

                                    Anil Kumar Meena S/o Sh. Gopal Meena, resident of Rashigalva
                                    Nagar, Galta Gate, Jaipur Rajasthan. (Roll No. 701533, Merit No.
                                    1313.
                                                                                                            ----Petitioner
                                                                            Versus
                                    1.         State    Of     Rajasthan          Through         Principal    Secretary,
                                               Department Of Education, Govt. Secretariat, Jaipur Raj.
                                    2.         The Director, Secondary Education, Bikaner Raj.
                                    3.         Rajasthan     Public      Service        Commission,        Through     Its
                                               Secretary, Ajmer, Rajasthan.
                                                                                                         ----Respondents

For Petitioner(s) : Ms. Apoorva Agarwal for Mr. Himanshu Jain For Respondent(s) : Mr. B.S. Chhaba, AAG with Dr. Sajit Jakhar Ms. Namita Parihar, DGC Mr. Kapil Bardhar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

08/10/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/73

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