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Suraj Mal Jain vs Lal Chand Jain Decelrs Andors ...
2024 Latest Caselaw 674 Raj/2

Citation : 2024 Latest Caselaw 674 Raj/2
Judgement Date : 30 January, 2024

Rajasthan High Court

Suraj Mal Jain vs Lal Chand Jain Decelrs Andors ... on 30 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:4863]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 16054/2015

Suraj Mal Jain, Son Of Late Shri Gulab Chand Jain, aged about
69 years,Resident of Mpb-12, Mahaveer Nagar-I, Kota Rajasthan
                                        ----Plaintiff-Non Applicant-Petitioner
                                        Versus
1.       Lal Chand Jain Since Deceased Through Lrs
         1/1.Tara Chand Jain son of Late Shri lal chand jain,
         Resident of Near Mazid, bus stand, Sarola Kalan, Tehsil
         Khanpur, district Jhalawar.
         1/2.Prem Chand Jain son of Late Shri Lal Chand jain,
         Resident of 3-E-5, Talwandi, Kota.
         1/3.Shambhu Kumar Jain son of Late Shri Lal Chand Jain,
         Resident       of   Jhanda       Ka     Bazar,      Sarola   Kalan,   Tehsil
         Khanpur, District Jhalawar.
2.       Shobagh Mal Jain, Son Of Late Shri Gulab Chand Jain,
         Resident of 105, Hari Marg, Civil Line, Jaipur
3.       Chand Mal Jain Son Of Late Shri Gulab Chand Jain, R/o B-
         78, Sarola Complex, Gulabbadi, Arya Samaj Road, Kota
4.       Smt. Prem Bai, Wife Of Late Shri Lal Chand Sathia,
         Daughter Of Late Shri Gulab Chand Jain, R/o Vikram
         Chowk, Arya Samaj Road, Kota
5.       Smt. Sajjan Bai, Wife Of Shri Gopi Lal Jain Since
         Deceased Through Lrs
         5/1.Prakash Chand Jain son of Shri Gopi Lal Jain,
         Resident of 7-A-5, Mahaveer Nagar Extension, Kota.
         5/2.Shambhu Kumar Jain son of shri Gopi lal Jain,
         Resident of 5-A-5, Mahaveer Nagar Extension, Kota.
6.       Smt. Basanti Bai, Wife Of Poonam Chand Jain Since
         Deceased Through Lrs-
         6/1.Kailash Chand son of Shri Poonam Chand Jain,
         Resident of Old Police Station, Kethun, District Kota.
         6/2.Pawan Jain son of Shri Poonam Chand Jain, Resident
         of Jain medical Store, Kethun, District Kota.
         6/3.Jambu son of Shri Poonam Chand Jain, Resident of
         Old Police Station, Kethun, District Kota.
         6/4.Shambhu Kumar Jain son of Shri Poonam Chand Jain,
         Resident of Old Police Station, Kethun, District Kota.
         6/5.Raju alias Raja son of Shri Poonam Chand jain,


                         (Downloaded on 30/01/2024 at 08:42:32 PM)
                                    [2024:RJ-JP:4863]                       (2 of 2)                    [CW-16054/2015]


                                               Resident of Old Police Station, Kethun, District Kota.
                                    7.         Ghassi, Son Of Shri Dev Lal, R/o Sarola Kalan, Tehsil
                                               Khanpur, District Jhalawar
                                    8.         Janki, Son Of Shri Dev Lal, R/o Sarola Kalan, Tehsil
                                               Khanpur, District Jhalawar
                                                                                      ----Defendants-Respondents

For Petitioner(s) : Mr. Ashwani Chobisa For Respondent(s) : Mr. G.L. Gaur Mr. Jitendra Kumar Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

30/01/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

applications also stand disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/88

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