Himanshu @Honey And Ors vs State Of Rajasthan And Anr ...
2024 Latest Caselaw 557 Raj/2

Rajasthan High Court

Himanshu @Honey And Ors vs State Of Rajasthan And Anr ... on 25 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:4424]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

         S.B. Criminal Miscellaneous (Petition) No. 4167/2015

Yunus Khan S/o Shri Ahmed R/o A-53, Kailash Puri, Amer Road,
Jaipur
                                                         ----Accused/Petitioner
                                    Versus
1. State Of Rajasthan through PP
                                                                   Respondent

2. Omprakash Sharma S/o Shri Suraj Narayan Sharma, aged about 60 years, R/o Temple Shri Jagat Shiromani, Amer, Jaipur (Raj.)

----Complainant-Respondent Connected With S.B. Criminal Miscellaneous (Petition) No. 4174/2015

1. Himanshu Yadav S/o Late Shri Rajendra Prasad Yadav, R/o Devi Khol, Temple Mansa Mata, Amer Jaipur.

2. Ahishek Alias Chinkal S/o Late Shri Karni Singh, R/o Near Badrinath Mandir Sagar Road, Jaipur, Rajasthan

3. Smt. Meenu Singh W/o Late Shri Karni Singh, R/o Near Badrinath Mandir Sagar Road, Jaipur, Rajasthan

----Accused/Petitioner Versus

1. State Of Rajasthan through PP Respondent

2. Omprakash Sharma S/o Shri Suraj Narayan Sharma, aged about 60 years, R/o Temple Shri Jagat Shiromani, Amer, Jaipur (Raj.)

----Complainant-Respondent

For Petitioner(s) : Mr. Ashish Raj Kumawat for Mr. Deepak Chauhan For Respondent(s) : Mr. Ghanshyam Singh Rathore, GA cum AAG assisted by Mr. Tayyab Ali Mr. Riyasat Ali, P.P. assisted by Ms. Kratika Jaiman

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

[2024:RJ-JP:4424] (2 of 2) [CRLMP-4167/2015]

Judgment / Order

25/01/2024

Learned counsel for the petitioners submits that on account

of subsequent development, these criminal miscellaneous petitions

are rendered infructuous.

The criminal miscellaneous petitions are dismissed

accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/90-91

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