Priyank S/O Late Shri Dilip Kumar ... vs State Of Rajasthan (2024:Rj-Jp:3154)
2024 Latest Caselaw 363 Raj/2

Rajasthan High Court

Priyank S/O Late Shri Dilip Kumar ... vs State Of Rajasthan (2024:Rj-Jp:3154) on 18 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:3154]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

        S.B. Criminal Miscellaneous (Petition) No. 1423/2023

1.       Priyank S/o Late Shri Dilip Kumar Chaukhani, Aged About
         35 Years, R/o Poddar Gate, Ward No. 28, Nawalgarh,
         District Jhunjhunu (Rajasthan).
2.       Parth S/o Late Shri Dilip Kumar Chaukhani, Aged About
         27 Years, R/o Poddar Gate, Ward No. 28, Nawalgarh,
         District Jhunjhunu (Rajasthan).
                                                       ----Accused/Petitioners
                                   Versus
1.       State Of Rajasthan, Through Public Prosecutor

Respondent

2. Girdharilal S/o Sawanmal, R/o Ward No. 81 Poddar Gate, Nawalgarh, District Jhunjhunu.

----Respondent/Complainant

For Petitioner(s) : Mr. Arun Singh Shekhawat For Respondent(s) : Mr. Atul Sharma, P.P. Mr. Rahul Joshi

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/01/2024

Learned Public Prosecutor has submitted the status report

dated 15.01.2024 furnished by the Station House Officer, Police

Station Nawalgarh, District Jhunjhunu which reflects that after

investigation, finding the allegations to be of civil nature, the

Negative Final Report No.176/2023 is proposed to be submitted in

the jurisdictional Magistrate Court.

Learned Public Prosecutor submits that the conclusion of the

investigation shall be submitted in the jurisdiction Magistrate

Court within a week from today.

[2024:RJ-JP:3154] (2 of 2) [CRLMP-1423/2023]

Learned counsel for the petitioners submits that in view

thereof, this criminal miscellaneous petition is rendered

infructuous.

The criminal miscellaneous petition is dismissed accordingly.

Pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/87

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