Teekaram Sharma vs State Of Raj And Ors (2024:Rj-Jp:1855)
2024 Latest Caselaw 199 Raj/2

Rajasthan High Court

Teekaram Sharma vs State Of Raj And Ors (2024:Rj-Jp:1855) on 11 January, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:1855]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 15406/2017

                                    Teekaram Sharma S/o. Chhitarmal Sharma, Resident Of Gopal
                                    Nagar, Gopal Baghichi, Baswa Road, Bandikui, District Dausa Raj.
                                                                                                           ----Petitioner
                                                                              Versus
                                    1.       State Of Rajasthan Through Additional Chief Secretary To
                                             The       Government,            Rural    Development          And      Panc,
                                             Government         Of      Rajasthan,        Government        Secretariat,
                                             Jaipur Raj.
                                    2.       The Secretary, Rural Development And Panchayati Raj
                                             Department, Government Of Rajasthan, Jaipur.
                                    3.       Chief Executive Officer, Zila Parishad, Ajmer Raj.
                                                                                                        ----Respondents

For Petitioner(s) : Ms. Shikha Parnami Mr. R.K. Gouttam For Respondent(s) : Dr. Ganesh Parihar, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/01/2024

Counsel for the petitioner pleads no instruction.

Accordingly, this writ petition is dismissed for non-

prosecution.

(GANESH RAM MEENA),J

DIVYA SAINI /12

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