Neeraj Kumar S/O Krishna Kumar vs State Of Rajasthan (2024:Rj-Jp:6315)
2024 Latest Caselaw 966 Raj/2

Rajasthan High Court

Neeraj Kumar S/O Krishna Kumar vs State Of Rajasthan (2024:Rj-Jp:6315) on 7 February, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:6315]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                                466/2024

                                   Neeraj Kumar S/o Krishna Kumar, Aged About 24
                                   Years, R/o B-29-I-1-40450, Gali No. 01 Captain
                                   Nagar Lohra Road, Police Station - Daba, District
                                   Ludhiana, Punjab. (At Present In Central Jail,
                                   Jaipur).
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Shiven Gupta, Adv. For : Mr. Riyasat Ali, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

07/02/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /54

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