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Ankita D/O Kishan Lal vs The State Of Rajasthan ...
2024 Latest Caselaw 1330 Raj/2

Citation : 2024 Latest Caselaw 1330 Raj/2
Judgement Date : 26 February, 2024

Rajasthan High Court

Ankita D/O Kishan Lal vs The State Of Rajasthan ... on 26 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:9559]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 2896/2024

Ankita D/o Kishan Lal, Aged About 35 Years, R/o 47/4 Kiran
Path, Mansarover Jaipur Currently Posted As Government Upper
Primary School, Sukhalpura, Greater Jaipur, Sanganer City, Distt.
Jaipur.
                                                                       ----Petitioner
                                      Versus
1.        The State Of Rajasthan, Through Principal Secretary,
          Department          Of     School          Education,        Government
          Secretariat, Jaipur (Raj.).
2.        The Director, Elementary Education, Bikaner (Raj.)
3.        Director, Secondary Education, Bikaner (Raj.)
4.        District Education Officer, Elementary Education, Jaipur
          (Raj.).
5.        Head      Master,       Government         Upper         Primary   School,
          Sukhalpura, Greater Jaipur, Sanganer City, Distt. Jaipur
          (Raj.)
                                                                    ----Respondents

For Petitioner(s) : Mr. Rakesh Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/02/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition with liberty to

make a representation to the respondent-authority with redressal

of her grievances.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn with liberty as

prayed.

[2024:RJ-JP:9559] (2 of 2) [CW-2896/2024]

Since the main petition has been dismissed as withdrawn,

the stay application and all pending application/s, if any, also

stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /41

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