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Maharaja Agrasen Shikshan Sansthan vs National Council For Teacher Education ...
2024 Latest Caselaw 1244 Raj/2

Citation : 2024 Latest Caselaw 1244 Raj/2
Judgement Date : 20 February, 2024

Rajasthan High Court

Maharaja Agrasen Shikshan Sansthan vs National Council For Teacher Education ... on 20 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:8615]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 15240/2018

                                    Maharaja Agrasen Shikshan Sansthan, Ward No.4, Bhadra,
                                    District- Hanumagarh, (Raj.) Running By Society Of Maharaja
                                    Agrasen       Asahikshan       Sansthan        Behind        Of     Railway   Station,
                                    Bhadra, District- Hanumagarh, (Raj.) Through Its Secretary Of
                                    Anubhav Bansal S/o Shri Sushil Gupta, Aged About 27 Years,
                                    Resident Of Ward No. 15, Bhadra, District- Hanumagarh, (Raj.).
                                                                                                            ----Petitioner
                                                                           Versus
                                    1.         National Council For Teacher Education, Northern Region
                                               Committee, Through Its Regional Director, Office L.i.c.
                                               Investment Building Jeevan Nidhi-II, IVth Floor, Bhawani
                                               Singh Road, Jaipur
                                    2.         National Council For Teacher Education, Through Member
                                               Secretary, Hans Bhawan, Wind-II, Bahadur Shah Zafar
                                               Marg, New Delhi
                                    3.         Principal Secretary, Elementary Education Department,
                                               Secretariat, Jaipur (Raj.)
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Om Prakash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/02/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/52

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