Jodha Ram vs Banna Lal Andors (2024:Rj-Jp:7126)
2024 Latest Caselaw 1050 Raj/2

Rajasthan High Court

Jodha Ram vs Banna Lal Andors (2024:Rj-Jp:7126) on 12 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:7126]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 16891/2015

Jodha Ram S/o. Sh. Ramkaran, aged bout 51 years R/o Village
Juniya, Tehsil Kekri, Distt. Ajmer.
                                                                 ----Plaintiff/Petitioner
                                           Versus
1.       Banna        Lal     S/o.      Ladu      Ram       Dhakar,     Falolav,     Tehsil
         Todaraisingh, Distt. Tonk At Present R/o Juniya, Tehsil
         Kekri, Distt. Ajmer.
                                                               Defendant-Respondent

2. Gopal S/o. Ladu Ram Dhakar, Falolav, Tehsil Todaraisingh, Distt. Tonk At Present R/o Juniya, Tehsil Kekri, Distt. Ajmer.

Applicant-Respondent

3. Sub Registrar, Sub Registrar Office, Kekri, Distt. Ajmer

----Respondent Connected With S.B. Civil Writ Petition No. 16892/2015 Jodha Ram S/o Sh. Ramkaran, aged bout 51 years, Village Juniya, Tehsil Kekri, Distt. Ajmer

----Plaintiff Petitioner Versus

1. Banna Lal S/o Ladu Ram Dhakar, Falolav, Tehsil Todaraisingh, Distt. Tonk At Present R/o Juniya, Tehsil Kekri, Distt. Ajmer Defendant-Respondent

2. Gopal S/o Ladu Ram Dhakar, Falolav, Tehsil Todaraisingh, Distt. Tonk At Present R/o Juniya, Tehsil Kekri, Distt. Ajmer Applicant-Respondent

3. Sub Registrar, Sub Registrar Office, Kekri, Distt. Ajmer

----Respondent

For Petitioner(s) : Mr. S.S. Hasan, Sr. Adv. with Mr. Fahad Hasan For Respondent(s) : Mr. Surendra Singh

[2024:RJ-JP:7126] (2 of 2) [CW-16891/2015]

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/02/2024

Learned counsel for the petitioners submits that these writ

petitions are rendered infructuos.

The writ petition are dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/48-49

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