Citation : 2024 Latest Caselaw 1019 Raj/2
Judgement Date : 9 February, 2024
[2024:RJ-JP:6886]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11598/2016
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For Petitioner(s) : Mr. Sharda Gurjar for
Mr. D.K. Srivastava
For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
09/02/2024
Learned counsel for the petitioner wants to withdraw this
civil writ petition.
The civil writ petition is dismissed accordingly.
(MAHENDAR KUMAR GOYAL),J
Manish/183
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